Supreme Court13 May 2016Allowed

State of U.P. and Ors. Vs Surendra Pratap and Ors.

Supreme Court Of India · (2016) 163 AIC 131 : (2016) AIR(SCW) 2712 : (2016) 3 AIRJharR 222 : (2016) AIRSC 2712 : (2017) 1 AllLJ 614 : (2016) AllSCR 1631 : (2016) 117 ALR 232 : (2016) 5 AndhLD 55 : (2016) 2 ApexCourtJudgments(SC) 719 : (2017) 1 CalLT 1 : (2016) 3 CivilLJ 810 : (20

Supreme Court13 May 2016Disposed Of

Jatin C. Jhaveri Vs Union of India

Supreme Court Of India · (2016) 163 AIC 220 : (2016) AIR(SCW) 2573 : (2016) 4 AIRBomR 392 : (2016) AIRSC 2573 : (2016) 4 ALLMR 957 : (2016) 117 ALR 494 : (2016) 122 CutLT 210 : (2016) 336 ELT 3 : (2016) 3 RCRCriminal 161 : (2016) 3 RecentApexJudgments(RAJ) 451 : (2016) 5 Scale 58

Customs Act, 1962 — Section 113(d), 113(e), 113(i)Foreign Exchange Regulation Act, 1973 — Section 8(1)
Supreme Court13 May 2016Allowed

State through CBI, Chennai Vs V. Arul Kumar

Supreme Court Of India · (2016) 96 ACrC 551 : (2016) 164 AIC 159 : (2016) 3 AICLR 587 : (2016) AIR(SCW) 2551 : (2016) 3 AIRJharR 590 : (2016) AIRSC 2551 : (2016) AllSCRCrl 961 : (2016) 2 AndhLDCriminal 66 : (2016) 3 CriCC 206 : (2016) CriLJ 3127 : (2016) sup2 CutLTCriminal 397 :

Criminal Procedure Code, 1973 (CrPC) — Section 306, 307, 460Prevention of Corruption Act, 1988 — Section 13(2)
Supreme Court12 May 2016Disposed Of

Narayana Reddy @ Babu Vs State of Karnataka

Supreme Court Of India · (2016) 3 AICLR 873 : (2017) 1 AirKarR 332 : (2016) AllSCRCrl 1323 : (2016) 3 ApexCourtJudgments(SC) 20 : (2017) CriLJ 745 : (2016) 3 JCC 1656 : (2016) 3 LawHeraldSC 2078 : (2016) 3 RCRCriminal 410 : (2016) 3 RecentApexJudgments(RAJ) 688 : (2016) 5 Scale 6

Penal Code, 1860 (IPC) — Section 147, 148, 302
Supreme Court12 May 2016Dismissed

Kulwinder Pal Singh and Anr. Vs State of Punjab and Ors.

Supreme Court Of India · (2016) AIR(SCW) 2281 : (2016) AIRSC 2281 : (2016) AllSCR 1254 : (2016) 2 ApexCourtJudgments(SC) 472 : (2016) 2 BBCJ 658 : (2016) 150 FLR 211 : (2016) 3 JCR 325 : (2016) 3 JLJR 122 : (2016) 4 KCCR 458 : (2016) 2 LawHeraldSC 1645 : (2016) 5 MLJ 132 : (2016)

Supreme Court12 May 2016Dismissed

Sujatha Ravi Kiran @ Sujatasahu Vs State of Kerala & Ors.

Supreme Court Of India · (2016) 96 ACrC 323 : (2016) 162 AIC 61 : (2016) AIR(SCW) 2277 : (2016) AIRSC 2277 : (2016) AllSCRCrl 868 : (2016) 117 ALR 1 : (2016) 2 ALTCrl 288 : (2016) 3 BLJud 17 : (2016) 4 CalCriLR 249 : (2017) 1 CalLT 16 : (2016) CriLR 508 : (2016) 122 CutLT 324 : (

Supreme Court12 May 2016Dismissed

Parag Bhati (Juvenile) thrgh. Legal Guardian-Mother Vs State of Uttar Pradesh and Anr.

Supreme Court Of India · (2016) 95 ACrC 552 : (2016) 163 AIC 238 : (2016) 3 AICLR 839 : (2016) AIR(SCW) 2418 : (2016) 3 AIRJharR 513 : (2016) AIRSC 2418 : (2016) 4 AllLJ 266 : (2016) AllSCRCrl 972 : (2016) 2 AndhLDCriminal 212 : (2016) 3 CriCC 115 : (2016) CriLJ 2928 : (2016) Cri

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12
Supreme Court12 May 2016Dismissed

Jeeja Ghosh and Anr. Vs Union of India & Ors.

Supreme Court Of India · (2016) AIR(SCW) 2393 : (2016) AIRSC 2393 : (2016) AllSCR 1404 : (2016) 4 AllWC 3385 : (2017) 1 ALT 20 : (2016) DNJ 590 : (2016) 3 JBCJ 111 : (2016) 5 JT 294 : (2016) 4 KCCR 403 : (2016) 3 LawHerald 2090 : (2016) 2 LawHeraldSC 1540 : (2016) 4 MLJ 438 : (20

Aircraft Rules, 1937 — Rule 133AConstitution of India, 1950 — Article 14, 21Consumer Protection Act, 1986 — Section 12, 13
Supreme Court12 May 2016Allowed

Shashi Gupta and Anr. Vs State of Haryana & Ors.

Supreme Court Of India · (2016) 163 AIC 127 : (2016) AIR(SCW) 4817 : (2016) AIRSC 4817 : (2016) 117 ALR 455 : (2016) 3 ApexCourtJudgments(SC) 687 : (2016) 5 JT 588 : (2016) 132 RD 621 : (2016) 5 Scale 636 : (2016) 13 SCC 380

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24
Supreme Court11 May 2016Allowed

Vijay Kumar Vs Union of India & Ors.

Supreme Court Of India · (2016) AllSCR 1664 : (2016) 5 JT 206

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24