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Supreme Court Of India judgments

59,848 judgments · page 587 of 2,993

Supreme Court06 May 2016Disposed Of

Santosh Devi Vs Union of India & Ors.

Supreme Court Of India · (2016) 9 ADJ 10 : (2016) AIR(SCW) 2213 : (2016) 3 AIRJharR 408 : (2016) AIRSC 2213 : (2016) AllSCR 1070 : (2016) 3 AllWC 2961 : (2016) 2 ApexCourtJudgments(SC) 604 : (2016) 2 BBCJ 652 : (2016) 149 FLR 935 : (2016) 5 JT 55 : (2016) 4 KCCR 430 : (2016) 2 La

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Supreme Court06 May 2016Allowed

Prabhakar Vithal Gholve Vs State of Maharashtra

Supreme Court Of India · (2016) 95 ACrC 561 : (2016) 163 AIC 129 : (2016) 3 AICLR 704 : (2016) AIR(SCW) 2292 : (2016) 2 AIRBomRCri 460 : (2016) AIRSC 2292 : (2016) ALLMRCri 2682 : (2017) 1 ALTCrl 210 : (2016) 2 AndhLDCriminal 5 : (2016) 2 ApexCourtJudgments(SC) 406 : (2016) 2 BBC

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Supreme Court06 May 2016Disposed Of

Nisha Priya Bhatia Vs Ajit Seth & Ors.

Supreme Court Of India · (2016) 162 AIC 54 : (2016) AIR(SCW) 2319 : (2016) AIRSC 2319 : (2016) 4 ALLMR 976 : (2016) 116 ALR 902 : (2016) 4 AndhLD 65 : (2016) 2 AndhLDCriminal 256 : (2016) 2 ApexCourtJudgments(SC) 465 : (2016) 4 JT 575 : (2016) 4 KCCR 467 : (2016) 2 LawHeraldSC 17

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Supreme Court05 May 2016Disposed Of

UCO Bank Vs Saumyendra Roy Choudhury & Ors.

Supreme Court Of India · (2016) AIR(SCW) 2677 : (2016) AIRSC 2677 : (2017) AllSCR 1158 : (2016) 3 ApexCourtJudgments(SC) 396 : (2016) 5 JT 491 : (2016) 3 KCCR 275 : (2016) 5 Scale 612 : (2016) 13 SCC 286

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 9(3), 9(3AA)
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Supreme Court05 May 2016Allowed

R. Rachaiah Vs Home Secretary, Bangalore

Supreme Court Of India · (2016) 95 ACrC 980 : (2016) 164 AIC 169 : (2016) 3 AICLR 706 : (2016) AIR(SCW) 2447 : (2016) 3 AIRJharR 538 : (2016) 3 AirKarR 189 : (2016) AIRSC 2447 : (2016) AllSCRCrl 916 : (2016) 3 ALTCrl 119 : (2016) 2 AndhLDCriminal 30 : (2016) 2 ApexCourtJudgments(

Penal Code, 1860 (IPC) — Section 302, 364
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Supreme Court05 May 2016Disposed Of

Ghanshyam Sukhdeo Gaikwad and Ors Vs Bajaj Auto Ltd. & Ors.

Supreme Court Of India · (2016) AIR(SCW) 2255 : (2016) 4 AIRBomR 265 : (2016) 3 AIRJharR 852 : (2016) AIRSC 2255 : (2016) AllSCR 1383 : (2016) 2 ApexCourtJudgments(SC) 299 : (2016) 4 BCR 270 : (2016) 2 CLR 568 : (2016) DNJ 632 : (2016) 149 FLR 961 : (2016) 5 JT 53 : (2016) 2 KCCR

Constitution of India, 1950 — Article 133
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Supreme Court05 May 2016Allowed

Muddasani Venkata Narsaiah (D) Th. Lrs. Vs Muddasani Sarojana

Supreme Court Of India · (2016) 162 AIC 122 : (2016) AIR(SCW) 2250 : (2016) 4 AIRBomR 268 : (2016) 3 AIRJharR 848 : (2016) AIRSC 2250 : (2016) 3 ALLMR 901 : (2016) 3 AllWC 2949 : (2016) 117 ALR 19 : (2016) 4 AndhLD 59 : (2016) 2 ApexCourtJudgments(SC) 372 : (2016) 2 ARC 544 : (20

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Supreme Court05 May 2016Allowed

Vijay Latka and Anr. Vs State of Haryana & Ors.

Supreme Court Of India · (2016) 162 AIC 56 : (2016) AIR(SCW) 2584 : (2016) AIRSC 2584 : (2016) 4 ALLMR 466 : (2016) 117 ALR 25 : (2016) 4 ALT 4 : (2016) 3 ApexCourtJudgments(SC) 478 : (2016) 2 BBCJ 436 : (2016) 4 BCR 249 : (2016) DNJ 505 : (2016) 4 HimLR 2514 : (2016) 3 JCR 202 :

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
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Supreme Court05 May 2016Disposed Of

Aligarh Development Authority Vs Megh Singh & Ors.

Supreme Court Of India · (2016) 162 AIC 58 : (2016) AIR(SCW) 2912 : (2016) AIRSC 2912 : (2017) 1 AllLJ 493 : (2016) 5 ALLMR 444 : (2016) 116 ALR 863 : (2016) 4 ALT 1 : (2016) 4 AndhLD 172 : (2016) 2 ApexCourtJudgments(SC) 711 : (2016) 4 BCR 296 : (2016) 3 CivilLJ 892 : (2016) DNJ

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24
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Supreme Court05 May 2016Allowed

Md. Zamil Ahmed Vs State of Bihar & Ors.

Supreme Court Of India · (2016) 6 ADJ 10 : (2016) AIR(SCW) 2237 : (2016) 3 AIRJharR 837 : (2016) AIRSC 2237 : (2016) AllSCR 1133 : (2016) 3 AllWC 2766 : (2016) 2 ApexCourtJudgments(SC) 368 : (2016) 2 BBCJ 296 : (2016) 3 BLJud 48 : (2016) 3 CalHCN 185 : (2016) 2 CLR 388 : (2016) 1

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Supreme Court05 May 2016Allowed

M/s Gangotri Enterprises Ltd. Vs Union of India & Ors.

Supreme Court Of India · (2016) 162 AIC 1 : (2016) AIR(SCW) 2199 : (2016) 3 AIRJharR 421 : (2016) AIRSC 2199 : (2016) 4 AllLJ 251 : (2016) 3 ALLMR 967 : (2016) 3 AllWC 2754 : (2016) 116 ALR 875 : (2016) 2 ApexCourtJudgments(SC) 421 : (2016) 3 ArbiLR 150 : (2016) 3 CalLJ 71 : (201

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Supreme Court05 May 2016Allowed

State of Madhya Pradesh & Ors. Vs M/s. Ruchi Printers

Supreme Court Of India · (2016) 162 AIC 51 : (2016) AIR(SCW) 2841 : (2016) AIRSC 2841 : (2016) AllSCR 1130 : (2016) 3 AllWC 2946 : (2016) 116 ALR 910 : (2016) 4 AndhLD 116 : (2016) 3 ApexCourtJudgments(SC) 429 : (2016) 3 ARC 512 : (2016) 2 JabLJ 202 : (2016) 3 JCR 204 : (2016) 4

Constitution of India, 1950 — Article 226
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