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Supreme Court Of India judgments

59,848 judgments · page 589 of 2,993

Supreme Court29 Apr 2016Dismissed

Mohammad Sadique Vs Darbara Singh Guru

Supreme Court Of India · (2016) AIR(SCW) 2054 : (2016) AIRSC 2054 : (2016) AllSCR 1310 : (2016) 4 AndhLD 75 : (2016) 2 ApexCourtJudgments(SC) 591 : (2016) 2 BBCJ 135 : (2016) 2 GCD 1686 : (2016) 2 JBCJ 362 : (2016) 4 JT 417 : (2016) 2 KCCR 144 : (2016) 2 LawHerald 1787 : (2016) 2

Representation of the People Act, 1951 — Section 52Sikh Gurdwaras Act, 1925 — Section 2(9)
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Supreme Court28 Apr 2016Dismissed

Delhi Development Authority Vs Reena Suri and Ors.

Supreme Court Of India · (2016) 164 AIC 153 : (2016) 117 ALR 686 : (2016) 2 ApexCourtJudgments(SC) 331 : (2016) 3 CalLJ 51 : (2016) 159 DRJ 489 : (2016) ILRKarnataka 2661 : (2016) 3 JCR 74 : (2016) 5 JT 291 : (2016) 2 KCCR 171 : (2016) 2 LAR 401 : (2016) 2 LawHeraldSC 1718 : (201

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24
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Supreme Court28 Apr 2016Allowed

M/s. Northern Minerals Ltd. & Ors. Vs Rajasthan Govt. and Anr.

Supreme Court Of India · (2016) 95 ACrC 543 : (2016) 163 AIC 156 : (2016) 4 AICLR 302 : (2016) AIR(SCW) 2543 : (2016) 3 AIRJharR 557 : (2016) AIRSC 2543 : (2016) AllSCRCrl 953 : (2016) 2 ApexCourtJudgments(SC) 687 : (2016) 3 CalLJ 8 : (2016) 3 CriCC 424 : (2016) CriLJ 3121 : (201

Insecticides Act, 1968 — Section 24(3), 24(4), 24(5)
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Supreme Court28 Apr 2016Dismissed

Verhoeven, Marie-Emmanuelle Vs Union of India & Ors.

Supreme Court Of India · (2016) 95 ACrC 608 : (2016) 163 AIC 51 : (2016) AIR(SCW) 2165 : (2016) 2 AIRBomRCri 369 : (2016) 2 AirKarR 833 : (2016) AIRSC 2165 : (2016) AllSCRCrl 1036 : (2016) 2 ALTCrl 94 : (2016) CriLJ 2597 : (2016) 2 Crimes 58 : (2016) 3 JCR 223 : (2016) 5 JT 591 :

Extradition Act, 1962 — Section 2(d), 3(1), 3(d), 34-B, 5
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Supreme Court27 Apr 2016Allowed

Balram Yadav Vs Fulmaniya Yadav

Supreme Court Of India · (2016) 164 AIC 151 : (2016) AIR(SCW) 2161 : (2016) 3 AIRJharR 417 : (2016) AIRSC 2161 : (2016) 4 ALLMR 470 : (2016) 117 ALR 684 : (2016) 3 ALT 53 : (2016) 4 AndhLD 49 : (2016) 2 ARC 541 : (2016) 3 CalHCN 1 : (2016) 2 CivCC 729 : (2017) 1 CivilLJ 830 : (20

Family Courts Act, 1984 — Section 20, 7
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Supreme Court27 Apr 2016Allowed

Nikhil Kumar Vs Rupali Kumar

Supreme Court Of India · (2016) 163 AIC 117 : (2016) AIR(SCW) 2163 : (2016) 3 AIRJharR 419 : (2016) AIRSC 2163 : (2016) 4 ALLMR 472 : (2016) 117 ALR 442 : (2016) 5 ALT 63 : (2016) 4 AndhLD 51 : (2016) 2 ApexCourtJudgments(SC) 225 : (2016) 3 BLJud 91 : (2016) 2 CivCC 672 : (2016)

Hindu Marriage Act, 1955 — Section 13B
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Supreme Court27 Apr 2016Disposed Of

Ashok Kumar Giri Vs Govt. of India and Ors.

Supreme Court Of India · (2016) 9 ADJ 13 : (2016) AIR(SCW) 2070 : (2016) AIRSC 2070 : (2016) 3 ALLMR 932 : (2016) 4 ALT 31 : (2016) 2 ApexCourtJudgments(SC) 323 : (2016) 2 CLR 923 : (2016) 149 FLR 1071 : (2016) 2 GujLH 209 : (2016) 2 JBCJ 380 : (2016) 3 JCR 69 : (2016) 2 JLJR 484

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Supreme Court27 Apr 2016Dismissed

Harijan Bhala Teja Vs State of Gujarat

Supreme Court Of India · (2016) 95 ACrC 482 : (2016) 163 AIC 172 : (2016) AIR(SCW) 2065 : (2016) 2 AIRBomRCri 359 : (2016) AIRSC 2065 : (2016) AllSCRCrl 894 : (2016) 2 ALTCrl 133 : (2016) 1 AndhLDCriminal 931 : (2016) 2 ApexCourtJudgments(SC) 641 : (2016) 2 BBCJ 171 : (2016) 2 BL

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