Supreme Court04 May 2016Disposed Of
State of West Bengal and Others Vs Calcutta Club Limited
Supreme Court Of India · (2016) 6 JT 533 : (2016) 5 Scale 742 : (2017) 5 SCC 356 : (2016) 93 UPTC 313
Constitution of India, 1950 — Article 366(29A)
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 588 of 2,993
Supreme Court04 May 2016Allowed
Punjab Ex-Servicemen Corporation through Chairman-Cum-Managing Director Vs Harinder Singh
Supreme Court Of India · (2016) AIR(SCW) 2916 : (2016) AIRSC 2916 : (2016) 3 ApexCourtJudgments(SC) 269 : (2016) 151 FLR 1001 : (2016) 5 JT 590 : (2016) 3 KCCR 243 : (2016) LabLR 1127 : (2016) LIC 3234 : (2016) 6 Scale 186 : (2016) 13 SCC 331
Constitution of India, 1950 — Article 133
Supreme Court04 May 2016Dismissed
State of Rajasthan Vs Mohinuddin Jamal Alvi and Anr.
Supreme Court Of India · (2016) 95 ACrC 582 : (2016) 163 AIC 120 : (2016) AIR(SCW) 2386 : (2016) 3 AIRJharR 266 : (2016) AIRSC 2386 : (2016) AllSCRCrl 865 : (2016) CriLR 575 : (2016) 3 Crimes 64 : (2016) sup2 CutLTCriminal 178 : (2016) 5 JT 214 : (2016) 4 KCCR 427 : (2016) 2 LawH
Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20A(1)
Supreme Court04 May 2016Allowed
J. Ramesh Kamath & Ors. Vs Mohana Kurup & Ors.
Supreme Court Of India · (2016) 95 ACrC 1 : (2016) 162 AIC 30 : (2016) 3 AICLR 804 : (2016) AIR(SCW) 2452 : (2016) 3 AIRJharR 542 : (2016) AIRSC 2452 : (2016) AllSCRCrl 873 : (2016) 3 ALTCrl 103 : (2016) 2 AndhLDCriminal 566 : (2016) 2 ApexCourtJudgments(SC) 768 : (2016) 4 CriCC
Supreme Court04 May 2016Allowed
Shell Exports (Kandla) Vs Union of India and Anr.
Supreme Court Of India · (2016) 336 ELT 10 : (2016) 12 SCC 641
Foreign Trade (Development and Regulation) Act, 1992 — Section 5
Supreme Court04 May 2016Disposed Of
Mamta Goyal Vs Ramgopal
Supreme Court Of India · (2016) DNJ 631 : (2016) 5 JT 36 : (2016) 6 Scale 727
Constitution of India, 1950 — Article 133Hindu Marriage Act, 1955 — Section 13
Supreme Court04 May 2016Disposed Of
Hemant Madhusudan Nerurkar Vs State of Jharkhand and Another
Supreme Court Of India · (2016) AIR(SCW) 2219 : (2016) 3 AIRJharR 413 : (2016) AIRSC 2219 : (2016) AllSCRCrl 937 : (2016) 3 ALTCrl 114 : (2016) 2 ApexCourtJudgments(SC) 318 : (2016) 2 BBCJ 280 : (2016) 3 BLJud 52 : (2016) 2 CLR 392 : (2016) CriLJ 2679 : (2016) CriLR 484 : (2016)
Supreme Court04 May 2016Allowed
Union of India and Others Vs T.P. Sobhana and Others
Supreme Court Of India · (2016) 05 SC CK 0029
Constitution of India, 1950 — Article 133
Supreme Court03 May 2016Disposed Of
Commissioner of Customs, Kochi Vs Covai Raja Metals (India) Pvt. Ltd.
Supreme Court Of India · (2016) 335 ELT 583
Supreme Court03 May 2016Disposed Of
Sooraj Kumar Vs Tahsildar and another.
Supreme Court Of India · (2016) 5 ALLMR 475 : (2016) 3 ApexCourtJudgments(SC) 546 : (2016) 5 JT 207 : (2016) 2 WLN 239
Constitution of India, 1950 — Article 133
Supreme Court03 May 2016Allowed
M/s. Ravi Prakash Refineries (P) Ltd. Vs State of Karnataka
Supreme Court Of India · (2016) AIR(SCW) 2564 : (2016) 3 AirKarR 194 : (2016) AIRSC 2564 : (2016) 3 JCR 208 : (2016) 5 JT 218 : (2016) 4 KCCR 365 : (2016) 5 MLJ 328 : (2016) 4 RecentApexJudgments(RAJ) 7 : (2016) 5 Scale 200 : (2016) 12 SCC 193 : (2016) 93 UPTC 281
Supreme Court03 May 2016Disposed Of
Thota Venkateswara Rao Vs The State Election Commission and Ors.
Supreme Court Of India · (2016) 5 JT 201 : (2016) 5 Scale 297 : (2016) 13 SCC 389
Andhra Pradesh Municipal Rules, 2005 — Rule 6(8)(i)
Supreme Court03 May 2016Dismissed
Delhi Development Authority Vs Poonam Bhatia & Ors.
Supreme Court Of India · (2016) AllSCR 1635 : (2016) 5 JT 208
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
Supreme Court03 May 2016Dismissed
D.D.A. Vs Raman Grover and Ors.
Supreme Court Of India · (2016) 05 SC CK 0025
Constitution of India, 1950 — Article 136
Supreme Court02 May 2016
Commissioner Of Income Tax, Gujarat Central Vs Saurasthra Cement & Chem. Industries Ltd
Supreme Court Of India · AIR 2016 SC 2918 : (2016) 4 SCR 867 : (2016) 11 SCC 762 : (2016) 5 JT 226 : (2017) 1 Scale 111
Income Tax Act, 1961 — Section 123, 124, 124(1), 125, 125A(1), 125A(2), 125A(4), 125(1)(a), 125(2)(a), 125B(4), 130A, 131, 132, 133, 134, 135, 136, 139(1), 139(2), 143, 143(3), 144, 144A, 144B, 144B(1), 144B(4), 153, 158A(1), 250, 254, 260, 262, 263, 264
Supreme Court02 May 2016
Commnr. Of Customs (Import), Mumbai Vs Dilip Kumar And Ors
Supreme Court Of India · (2018) 9 SCC 38
Supreme Court02 May 2016Disposed Of
Arun Baban Sawant Vs Surekha Keru Pimparkar @ Surekha A. Sawant
Supreme Court Of India · (2016) 2 ApexCourtJudgments(SC) 676 : (2016) 3 CivCC 337 : (2016) DNJ 629 : (2016) 3 HLR 251 : (2016) 5 JT 198 : (2016) 3 LawHeraldSC 2381 : (2016) 3 RCRCivil 605 : (2016) 3 RecentApexJudgments(RAJ) 699 : (2016) 6 Scale 187 : (2016) 13 SCC 268
Constitution of India, 1950 — Article 133
Supreme Court02 May 2016Dismissed
Patel Ravjibhai Bhulabhai (D) Thr. LRS. Vs Rahemanbhai M. Shaikh (D) Thr. LRS. & Ors.
Supreme Court Of India · (2016) 164 AIC 102 : (2016) 162 AIC 113 : (2016) AIR(SCW) 2146 : (2016) AIRSC 2146 : (2016) AllSCR 1066 : (2016) 3 AllWC 2763 : (2016) 116 ALR 905 : (2016) 5 ALT 5 : (2016) 4 AndhLD 67 : (2016) 2 ApexCourtJudgments(SC) 236 : (2016) 2 ARC 317 : (2016) 2 BB
Limitation Act, 1963 — Article 60(a)Transfer of Property Act, 1882 — Section 58(c), 60
Supreme Court30 Apr 2016Disposed Of
M.C. Mehta Vs Union of India & Ors.
Supreme Court Of India · (2016) 4 Scale 604
Supreme Court29 Apr 2016Disposed Of
Naranbhai Bhikhabhai Kachchadia Vs State of Gujarat
Supreme Court Of India · (2016) 04 SC CK 0101
Penal Code, 1860 (IPC) — Section 143, 186, 332Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)