COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 590 of 2,993

Supreme Court26 Apr 2016Allowed

State Through CBI/ACB, Hyderabad A.P Vs Dharmana Prased Rao

Supreme Court Of India · (2016) 95 ACrC 578 : (2016) 163 AIC 86 : (2016) AIR(SCW) 2582 : (2016) 3 AIRJharR 576 : (2016) AIRSC 2582 : (2016) AllSCRCrl 1077 : (2016) 2 AndhLDCriminal 61 : (2016) 2 ApexCourtJudgments(SC) 658 : (2016) CriLR 613 : (2016) 2 Crimes 291 : (2016) 3 Crimes

Criminal Procedure Code, 1973 (CrPC) — Section 362

Supreme Court26 Apr 2016Allowed

Philomina K.A. Vs District Collector, Alappuzha and Anr.

Supreme Court Of India · (2016) 6 ADJ 13 : (2016) 3 AIRJharR 826 : (2016) AIRSC 2225 : (2016) 4 ALLMR 468 : (2016) 2 ApexCourtJudgments(SC) 701 : (2016) 3 JCR 214 : (2016) 5 JT 51 : (2016) 4 KCCR 443 : (2016) 2 LawHeraldSC 1721 : (2017) 1 RSJ 96 : (2016) 13 SCC 290 : (2016) 3 SCT

Kerala Freedom Fighters Pension Rules, 1971 — Rule 10

Supreme Court26 Apr 2016Allowed

Pawan Kumar Pathak Vs Mohan Prasad

Supreme Court Of India · (2016) 163 AIC 269 : (2016) AIR(SCW) 2155 : (2017) 1 AIRJharR 372 : (2016) AIRSC 2155 : (2016) AllSCR 1033 : (2016) 117 ALR 443 : (2016) 3 ALT 49 : (2016) 4 AndhLD 45 : (2016) 2 ApexCourtJudgments(SC) 342 : (2016) 2 ARC 513 : (2016) 3 BLJud 96 : (2016) 3

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17General Clauses Act, 1897 — Section 3(57)

Supreme Court26 Apr 2016Allowed

ITC Limited, Gurgaon Vs Commissioner of I.T. (TDS) Delhi

Supreme Court Of India · (2016) AIR(SCW) 2127 : (2016) AIRSC 2127 : (2016) 286 CurTR 126 : (2016) 384 ITR 14 : (2016) 3 JBCJ 14 : (2016) 4 JT 385 : (2016) 4 KCCR 420 : (2016) 4 MLJ 305 : (2016) 4 Scale 331 : (2016) 6 SCC 652

Income Tax Act, 1961 — Section 15, 17, 192, 201(1)

Supreme Court26 Apr 2016Allowed

Amal Kumar Jha Vs State of Chhatisgarh and Anr.

Supreme Court Of India · (2016) 95 ACrC 447 : (2016) 163 AIC 163 : (2016) 2 AICLR 740 : (2016) AIR(SCW) 2082 : (2016) AIRSC 2082 : (2016) AllSCRCrl 740 : (2016) 2 ALTCrl 138 : (2016) 2 ApexCourtJudgments(SC) 334 : (2016) 2 BBCJ 162 : (2016) 3 BLJud 2 : (2016) 3 CalCriLR 545 : (20

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 304A

Supreme Court26 Apr 2016Allowed

M.K. Indrajeet Sinhji Cotton P.Ltd. Vs Narmada Cotto Coop. Spg. Mills Ld.& Ors

Supreme Court Of India · (2016) AIR(SCW) 2123 : (2016) AIRSC 2123 : (2016) AllSCR 1330 : (2016) 3 ALT 60 : (2016) 196 CompCas 423 : (2016) 2 GCD 1511 : (2016) 3 JLJR 128 : (2016) 4 JT 363 : (2016) 2 LawHeraldSC 1287 : (2016) 3 MLJ 666 : (2016) 3 PLJR 235 : (2016) 3 RecentApexJudg

Supreme Court25 Apr 2016Disposed Of

Indian Hotel & Restaurant Association & Another Vs State of Maharashtra & Another

Supreme Court Of India · (2016) 5 Scale 604 : (2016) 15 SCC 330

Bombay Police Act, 1951 - Section 33AConstitution of India, 1950 - Article 14, 19(1)(G)

Supreme Court25 Apr 2016Allowed

State of M.P. and Anr. Vs Rajveer Singh & Ors.

Supreme Court Of India · (2016) 95 ACrC 580 : (2016) 163 AIC 88 : (2016) AIR(SCW) 2210 : (2016) 3 AIRJharR 405 : (2016) AIRSC 2210 : (2016) AllSCRCrl 899 : (2016) 2 AndhLDCriminal 58 : (2016) 3 CalLJ 143 : (2016) 2 CriCC 649 : (2016) CriLJ 2683 : (2016) CriLR 489 : (2016) 2 Crime

Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 307, 34

Supreme Court25 Apr 2016Disposed Of

Orissa State Housing Board Vs Indira English Medium School & Ors

Supreme Court Of India · (2016) AllSCR 1269 : (2016) 2 ApexCourtJudgments(SC) 240 : (2016) 4 JT 570 : (2016) 5 Scale 117 : (2016) 13 SCC 410

Constitution of India, 1950 — Article 133

Supreme Court25 Apr 2016Disposed Of

Devinder Singh & Ors. Vs State of Punjab through CBI

Supreme Court Of India · (2016) 95 ACrC 458 : (2016) 163 AIC 249 : (2016) 3 AICLR 35 : (2016) AIR(SCW) 2090 : (2016) AIRSC 2090 : (2016) AllSCRCrl 710 : (2016) 2 ALTCrl 148 : (2016) 2 ApexCourtJudgments(SC) 436 : (2016) 3 BLJud 115 : (2016) 3 CriCC 277 : (2016) CriLJ 2658 : (2016

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 307Prevention of Corruption Act, 1988 — Section 6

Supreme Court22 Apr 2016Disposed Of

Dishnet Wireless Limited Vs The Commercial Tax Officer (Addl.)

Supreme Court Of India · (2016) 93 UPTC 331

Supreme Court22 Apr 2016Allowed

Essilor India Pvt. Ltd. Vs Commissioner of Customs, Bangalore

Supreme Court Of India · (2016) 335 ELT 584 : (2016) 13 SCC 271

Constitution of India, 1950 — Article 133

Supreme Court22 Apr 2016Dismissed

Commissioner of Central Excise, Vapi Vs Kolety Gum Industries

Supreme Court Of India · (2016) 335 ELT 581

Constitution of India, 1950 — Article 133

Supreme Court22 Apr 2016Dismissed

Commissioner of Customs, Chennai Vs Celetronix India Pvt. Ltd.

Supreme Court Of India · (2016) 335 ELT 582

Constitution of India, 1950 — Article 133

Supreme Court22 Apr 2016Dismissed

Prakash Nagardas Dubal-Shaha Vs Sou. Meena Prakash Dubal Shah & Ors.

Supreme Court Of India · (2016) 95 ACrC 21 : (2016) 162 AIC 47 : (2016) AIR(SCW) 2914 : (2016) 3 AIRBomRCri 50 : (2016) AIRSC 2914 : (2016) ALLMRCri 2675 : (2016) 2 AndhLDCriminal 224 : (2016) 2 ApexCourtJudgments(SC) 329 : (2016) 2 BBCJ 122 : (2016) 2 BLJud 224 : (2016) 2 CriCC

Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 22

Supreme Court22 Apr 2016Allowed

Ramesh Kumar @ Babla Vs State of Punjab

Supreme Court Of India · (2016) 94 ACrC 966 : (2016) 162 AIC 41 : (2016) 2 AICLR 738 : (2016) AIR(SCW) 2858 : (2016) AIRSC 2858 : (2016) AllSCRCrl 942 : (2016) 2 AndhLDCriminal 228 : (2016) 2 BLJud 226 : (2016) 2 CriCC 672 : (2016) 3 JBCJ 157 : (2016) 3 JCC 1521 : (2016) 5 JT 362

Penal Code, 1860 (IPC) — Section 307, 324Probation of Offenders Act, 1958 — Section 4

Supreme Court22 Apr 2016Dismissed

Visvesvaraya Technological University Vs Assistant Commissioner of Income Tax

Supreme Court Of India · (2016) 6 ADJ 7 : (2016) AIR(SCW) 2014 : (2016) 2 AirKarR 660 : (2016) AIRSC 2014 : (2016) 2 CalLJ 152 : (2016) 286 CurTR 1 : (2016) 384 ITR 37 : (2016) 4 JT 267 : (2016) 2 KLT 103 : (2016) 4 MLJ 149 : (2016) 4 Scale 246 : (2016) 12 SCC 258

Supreme Court22 Apr 2016Dismissed

Axis Bank Vs Sbs Organics Private Limited and Another

Supreme Court Of India · (2016) ACD 861 : (2016) 162 AIC 65 : (2016) AIR(SCW) 2024 : (2016) 3 AIRBomR 592 : (2016) 2 AirKarR 669 : (2016) AIRSC 2024 : (2016) 3 AllLJ 566 : (2016) 3 ALLMR 907 : (2016) 116 ALR 865 : (2016) 4 ALT 6 : (2016) 4 AndhLD 35 : (2016) 2 ApexCourtJudgments(

Supreme Court22 Apr 2016Allowed

Union of India Vs Sh. Harish Chandra Singh Rawat and Anr.

Supreme Court Of India · (2016) 2 RCRCivil 909 : (2016) 3 RecentApexJudgments(RAJ) 88 : (2016) 4 Scale 259

Constitution of India, 1950 — Article 136

Supreme Court22 Apr 2016Allowed

M/s. Shinhan Apex Corporation Vs M/s. Euro Apex B.V.

Supreme Court Of India · (2016) 163 AIC 234 : (2016) AIR(SCW) 2019 : (2016) 3 AIRBomR 752 : (2016) AIRSC 2019 : (2016) AllSCR 1560 : (2016) 117 ALR 451 : (2016) 3 ApexCourtJudgments(SC) 272 : (2016) 3 CalHCN 96 : (2016) 3 ICC 7 : (2016) 5 JT 324 : (2016) 2 LawHeraldSC 1295 : (201