Supreme Court21 Apr 2016Dismissed
Mewa Ram and Anr. Vs State of Rajasthan
Supreme Court Of India · (2017) AllSCRCrl 505 : (2017) CriLJ 756 : (2016) 4 Scale 579
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 591 of 2,993
Supreme Court21 Apr 2016Allowed
Dheerender Singh Paliwal Vs UPSC
Supreme Court Of India · (2016) 4 Scale 573
Supreme Court19 Apr 2016Disposed Of
M/s Videocon Industries Ltd. and another. Vs State of Maharashtra and Others
Supreme Court Of India · (2016) 96 ACrC 574 : (2016) 165 AIC 70 : (2016) AIR(SCW) 2843 : (2016) 2 AIRBomRCri 738 : (2016) AIRSC 2843 : (2016) ALLMRCri 3124 : (2016) 3 CalLJ 41 : (2016) 3 Crimes 67 : (2016) 337 ELT 3 : (2016) 3 JCC 1661 : (2016) 6 JT 33 : (2016) 3 LawHeraldSC 2072
Foreign Exchange Regulation Act, 1973 — Section 18(1), 18(2), 18(3), 27, 56(1)(ii)
Supreme Court19 Apr 2016Allowed
M/s P.G. & W. Sawoo Pvt. Ltd. and Anr. Vs Assistant Commissioner of Income Tax & Ors.
Supreme Court Of India · (2016) 286 CurTR 460 : (2016) 385 ITR 60 : (2016) 4 Scale 468
Income Tax Act, 1961 — Section 148, 22, 23
Supreme Court19 Apr 2016Partly Allowed
Ramo Bai & Ors. Vs State of Haryana & Ors.
Supreme Court Of India · (2016) 162 AIC 40 : (2016) AIR(SCW) 2164 : (2016) 3 AIRJharR 420 : (2016) AIRSC 2164 : (2017) AllSCR 512 : (2016) 116 ALR 909 : (2016) 2 ApexCourtJudgments(SC) 241 : (2016) DNJ 556 : (2016) 4 JT 372 : (2016) 2 KCCR 145 : (2016) 2 PLJ 606 : (2016) 3 RCRCiv
Land Acquisition Act, 1894 — Section 18
Supreme Court19 Apr 2016Disposed Of
A.A. Prakasan Vs Anupama & Ors.
Supreme Court Of India · (2016) 9 JT 294 : (2016) 5 JT 374 : (2016) 5 Scale 116
Constitution of India, 1950 — Article 133
Supreme Court19 Apr 2016Disposed Of
M/s Shilpa Shares and Securities & Ors. Vs National Co-Operative Bank Ltd. & Ors.
Supreme Court Of India · (2016) 4 ALLMR 968 : (2016) 4 JT 464 : (2016) 2 KCCR 148 : (2016) 3 RecentApexJudgments(RAJ) 682 : (2016) 4 Scale 324 : (2016) 12 SCC 510 : (2016) 2 WLN 95
Constitution of India, 1950 — Article 133
Supreme Court19 Apr 2016Disposed Of
Commissioner of Collegiate Education and Anr. Etc. Vs R. Srinivas and Anr Etc. Etc.
Supreme Court Of India · (2016) 4 Scale 289
Supreme Court19 Apr 2016Dismissed
Essar Steel Ltd. Vs Union of India & Ors.
Supreme Court Of India · (2016) AIR(SCW) 1980 : (2016) 3 AIRJharR 459 : (2016) AIRSC 1980 : (2016) AllSCR 1894 : (2016) 3 JCR 130 : (2016) 3 JLJR 272 : (2016) 4 JT 242 : (2016) 2 KCCR 181 : (2016) 3 MLJ 864 : (2016) 4 RecentApexJudgments(RAJ) 178 : (2016) 4 Scale 267 : (2016) 11
Supreme Court19 Apr 2016Dismissed
Ramesh Rajagopal Vs Devi Polymers Private Limited
Supreme Court Of India · (2016) 162 AIC 190 : (2016) 3 AICLR 518 : (2016) AIR(SCW) 1920 : (2016) 2 AIRJharR 786 : (2016) AIRSC 1920 : (2016) AllSCRCrl 757 : (2016) 2 ApexCourtJudgments(SC) 431 : (2016) 2 BBCJ 80 : (2016) 3 BLJud 36 : (2016) 4 CalCriLR 504 : (2016) CriLJ 2339 : (2
Criminal Procedure Code, 1973 (CrPC) — Section 482Information Technology Act, 2000 — Section 65, 66Penal Code, 1860 (IPC) — Section 409, 468, 471
Supreme Court19 Apr 2016Dismissed
Chaman and another Vs State of Uttrakhand
Supreme Court Of India · (2016) 94 ACrC 959 : (2016) 162 AIC 141 : (2016) 3 AICLR 850 : (2016) AIR(SCW) 1912 : (2016) 2 AIRJharR 779 : (2016) AIRSC 1912 : (2016) 3 AllLJ 450 : (2016) AllSCRCrl 749 : (2016) 1 AndhLDCriminal 913 : (2016) 2 ApexCourtJudgments(SC) 218 : (2016) 2 BBCJ
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
Supreme Court19 Apr 2016Disposed Of
Soumya Ranjan Panda and Ors. Vs Subhalaxmi Dash and Ors.
Supreme Court Of India · (2016) 4 Scale 244
Constitution of India, 1950 — Article 136
Supreme Court19 Apr 2016Disposed Of
Messer Holdings Ltd. Vs Shyam Madanmohan Ruia & Others
Supreme Court Of India · (2016) 162 AIC 240 : (2016) AIR(SCW) 1948 : (2016) 2 AIRJharR 810 : (2016) AIRSC 1948 : (2016) 3 AllWC 3197 : (2016) 116 ALR 883 : (2016) 2 ARC 518 : (2016) 3 BCR 769 : (2016) 196 CompCas 258 : (2016) 3 CompLJ 222 : (2016) 122 CutLT 36 : (2016) 3 GCD 1892
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 35Securities and Exchange Board of India Act, 1992 — Section 30
Supreme Court19 Apr 2016Allowed
Rajesh Verma Vs Ashwani Kumar Khanna
Supreme Court Of India · (2016) 162 AIC 74 : (2016) AIR(SCW) 1910 : (2016) 2 AIRJharR 777 : (2016) AIRSC 1910 : (2016) AllSCR 1124 : (2016) 2 ApexCourtJudgments(SC) 325 : (2016) 3 ArbiLR 50 : (2016) DNJ 418 : (2016) 158 DRJ 26 : (2016) 3 JCR 79 : (2016) 4 JT 181 : (2016) 2 LAR 53
Arbitration and Conciliation Act, 1996 — Section 11
Supreme Court18 Apr 2016Dismissed
Commissioner of Central Excise and Customs Vs R.A. Shaikh Paper Mills P. Ltd.
Supreme Court Of India · (2016) 335 ELT 203
Central Excises and Salt Act, 1944 — Section 11ACConstitution of India, 1950 — Article 133
Supreme Court18 Apr 2016Dismissed
Kunapareddy @ Nookala Shanka Balaji Vs Kunapareddy Swarna Kumari and another.
Supreme Court Of India · (2016) 163 AIC 149 : (2016) 3 AICLR 696 : (2016) AIR(SCW) 2519 : (2016) 3 AIRJharR 550 : (2016) AIRSC 2519 : (2016) ALLMRCri 3143 : (2016) 117 ALR 268 : (2016) 2 AndhLDCriminal 21 : (2016) 2 ApexCourtJudgments(SC) 761 : (2016) 3 BLJud 185 : (2016) 3 CivCC
Criminal Procedure Code, 1973 (CrPC) — Section 190Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 20, 28
Supreme Court18 Apr 2016Allowed
Boregowda (D) By Lrs. & Ors. Vs K.N. Devaraju & Ors.
Supreme Court Of India · (2016) 5 JT 589 : (2016) 5 Scale 630
Constitution of India, 1950 — Article 133
Supreme Court18 Apr 2016Allowed
G. Narasimha Rao Vs P. Rajendranath and Anr.
Supreme Court Of India · (2016) 04 SC CK 0076
Prevention of Corruption Act, 1988 — Section 12
Supreme Court18 Apr 2016Disposed Of
M.K. Utthan Sudhar Samiti Maryadit Vs Babulalshukla & Ors.
Supreme Court Of India · (2016) 4 JT 463 : (2016) 4 Scale 330
Constitution of India, 1950 — Article 133
Supreme Court18 Apr 2016Allowed
Parshotam Lal and Anr. Vs State of Punjab & Ors.
Supreme Court Of India · (2016) 4 JT 447 : (2016) 4 Scale 413 : (2016) 14 SCC 726
Constitution of India, 1950 — Article 133