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Supreme Court Of India judgments

59,848 judgments · page 580 of 2,993

Supreme Court08 Jul 2016Disposed Of

AL Ismail Haj Tour Vs Union of India

Supreme Court Of India · (2016) AIR(SCW) 3863 : (2016) 5 AIRBomR 727 : (2016) AIRSC 3863 : (2016) AllSCR 1433 : (2016) 4 JCR 203 : (2016) 6 JT 442 : (2016) 6 RecentApexJudgments(RAJ) 528 : (2016) 6 Scale 444 : (2016) 15 SCC 247

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Supreme Court08 Jul 2016Allowed

Vaishali Shridhar Jagtap Vs Shridhar Vishwanath Jagtap

Supreme Court Of India · (2016) 166 AIC 128 : (2016) AIR(SCW) 3584 : (2016) 3 AIRBomRCri 171 : (2016) AIRSC 3584 : (2016) 6 ALLMR 449 : (2016) 4 CivCC 210 : (2016) 3 DMC 565 : (2016) DNJ 667 : (2016) 3 HLR 609 : (2016) 4 ICC 851 : (2016) 8 JT 261 : (2016) 4 KCCR 500 : (2016) 4 La

Civil Procedure Code, 1908 (CPC) - Section 24Hindu Marriage Act, 1955 - Section 13
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Supreme Court05 Jul 2016Allowed

Shyam Lal Vs Deepa Dass Chela Ram Chela Garib Dass

Supreme Court Of India · (2016) 165 AIC 190 : (2016) AIR(SCW) 3243 : (2016) AIRSC 3243 : (2016) 118 ALR 253 : (2016) 3 ApexCourtJudgments(SC) 423 : (2016) 2 ARC 820 : (2016) 4 BLJud 11 : (2016) 4 CivCC 797 : (2016) 3 JBCJ 431 : (2016) 6 JT 394 : (2016) 4 KCCR 468 : (2016) 3 KLT 5

Punjab Security of Land Tenures Act, 1953 - Section 9Transfer of Property Act, 1882 - Section 107, 116, 117, 123, 54
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Supreme Court05 Jul 2016Disposed Of

Mahipal Singh Rana, Advocate Vs State of Uttar Pradesh

Supreme Court Of India · (2016) 165 AIC 196 : (2016) 4 AICLR 799 : (2016) AIR(SCW) 3302 : (2016) AIRSC 3302 : (2017) 1 AllLJ 499 : (2016) AllSCRCrl 1105 : (2016) 2 AndhLDCriminal 515 : (2016) 3 BBCJ 126 : (2016) 3 BBCJ 451 : (2016) CriLJ 3734 : (2016) CriLR 842 : (2016) 3 Crimes

Advocates Act, 1961 - Section 24A, 34, 38Contempt of Courts Act, 1971 - Section 15, 2(c)
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Supreme Court05 Jul 2016Allowed

Ajay Gupta Vs Raju @ Rajendra Singh Yadav

Supreme Court Of India · (2016) 165 AIC 154 : (2016) AIR(SCW) 3284 : (2016) 3 AIRJharR 714 : (2016) AIRSC 3284 : (2016) 5 ALLMR 443 : (2016) 118 ALR 200 : (2016) 5 AndhLD 9 : (2016) 2 ApexCourtJudgments(SC) 703 : (2016) 5 BCR 142 : (2016) 3 BLJud 161 : (2016) 4 CalHCN 117 : (2016

Limitation Act, 1963 - Section 4, 5
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Supreme Court05 Jul 2016Disposed Of

Sai Bhaskar Iron Ltd. Vs A.P. Electricity Regulatory Commission & Others

Supreme Court Of India · (2016) AIR(SCW) 4835 : (2016) AIRSC 4835 : (2017) AllSCR 538 : (2016) 6 AllWC 6155 : (2017) 1 AndhLD 210 : (2016) 3 BBCJ 1 : (2016) 11 JT 606 : (2016) 6 Scale 382 : (2016) 9 SCC 134

Andhra Pradesh Electricity Reforms Act, 1998 - Section 3(1)Electricity (Supply) Act, 1948 - Section 57A, 57BElectricity Act, 2003 - Section 62
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Supreme Court05 Jul 2016Dismissed

Gujarat Urja Vikas Nigam Limited Vs Tarini Infrastructure Ltd. & Others

Supreme Court Of India · (2016) AIR(SCW) 5580 : (2016) AIRSC 5580 : (2016) AllSCR 1615 : (2016) 3 BBCJ 29 : (2016) 5 BCR 72 : (2017) 2 GLR 1468 : (2016) 3 JLJR 300 : (2016) 6 JT 380 : (2016) 3 RCRCivil 758 : (2016) 4 RecentApexJudgments(RAJ) 385 : (2016) 6 Scale 312 : (2016) 8 SC

Electricity Act, 2003 - Section 62, 63, 64, 86(i)(a)
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Supreme Court05 Jul 2016Dismissed

Mukhtiar Singh Vs State of Punjab

Supreme Court Of India · (2016) 96 ACrC 499 : (2016) 164 AIC 63 : (2016) 4 AICLR 160 : (2016) AIR(SCW) 3100 : (2016) AIRSC 3100 : (2016) AllSCRCrl 1155 : (2017) 1 ALTCrl 75 : (2016) 2 AndhLDCriminal 868 : (2016) 3 BBCJ 95 : (2016) 3 BLJud 169 : (2016) 4 CriCC 243 : (2016) CriLJ 4

Evidence Act, 1872 - Section 3Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
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Supreme Court05 Jul 2016Partly Allowed

Subraya M.N. Vs Vittala M.N. & Others

Supreme Court Of India · (2016) 165 AIC 155 : (2016) AIR(SCW) 3236 : (2016) 3 AirKarR 755 : (2016) AIRSC 3236 : (2016) AllSCR 1510 : (2016) 118 ALR 245 : (2016) 5 AndhLD 10 : (2016) 3 ApexCourtJudgments(SC) 229 : (2016) 2 ARC 827 : (2016) 4 CalHCN 56 : (2016) 4 CivCC 104 : (2017)

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 4Constitution of India, 1950 - Article 136, 141
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Supreme Court05 Jul 2016Disposed Of

Sudhakaran Vs Corp. of Trivandrum & Another

Supreme Court Of India · (2016) AIR(SCW) 3180 : (2016) AIRSC 3180 : (2016) 4 ALLMR 973 : (2016) 3 ARC 240 : (2016) 4 ICC 422 : (2016) 3 ILRKerala 263 : (2016) 3 JLJR 475 : (2016) 6 JT 362 : (2016) 4 KCCR 413 : (2016) 3 KHC 803 : (2016) 3 KLT 247 : (2016) 4 PLJR 97 : (2016) 2 RCRR

Kerala Municipalities Act, 1994 - Section 492(3)
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Supreme Court05 Jul 2016Dismissed

Surinderjit Singh Mand & Another Vs State of Punjab & Another

Supreme Court Of India · (2016) 95 ACrC 991 : (2016) 164 AIC 245 : (2016) 4 AICLR 143 : (2016) AIR(SCW) 3251 : (2016) AIRSC 3251 : (2016) AllSCRCrl 1189 : (2016) 2 ApexCourtJudgments(SC) 577 : (2016) 3 CriCC 664 : (2016) CriLJ 3937 : (2016) CriLR 773 : (2016) 3 Crimes 126 : (2016

Criminal Procedure Code, 1973 (CrPC) - Section 197, 50Prevention of Corruption Act, 1988 - Section 19
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Supreme Court05 Jul 2016Disposed Of

Anil Kumar Gupta Vs Union of India & Others

Supreme Court Of India · (2016) AAC 1897 : (2016) 3 ACC 380 : (2016) ACJ 2018 : (2016) AIR(SCW) 3171 : (2016) 5 AIRBomR 31 : (2016) AIRSC 3171 : (2016) AllSCR 1486 : (2016) 5 ALT 38 : (2016) 5 AndhLD 46 : (2016) 2 ApexCourtJudgments(SC) 776 : (2016) 3 CivilLJ 644 : (2016) 4 JCR 1

Railways Act, 1989 - Section 156
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Supreme Court05 Jul 2016Dismissed

Union of India & Others Vs Vishav Priya Singh

Supreme Court Of India · (2016) AIR(SCW) 3726 : (2016) AIRSC 3726 : (2016) AllSCR 1385 : (2016) 6 AllWC 5602 : (2016) 3 BBCJ 156 : (2016) 6 JT 333 : (2016) 4 KCCR 545 : (2016) 4 RecentApexJudgments(RAJ) 571 : (2016) 4 RSJ 492 : (2016) 6 Scale 290 : (2016) 8 SCC 641 : (2016) 2 SCC

Army Act, 1950 — Section 2, 3, 4, 34, 37, 38, 39, 40, 41, 42, 38(1), 39(a), 39(b), 40(a), 41(2), 52(f), 63, 69, 80, 108, 109, 112, 113, 114, 115, 116, 118, 119, 120, 120(1), 120(2), 120(4), 120(5), 162Army Rules 1954 — Rule 22, 22(2), 22(3), 39, 40, 180, 109, 133, 146, 146(2)
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Supreme Court04 Jul 2016Dismissed

Anita International Vs Tungabadra Sugar Works Mazdoor Sangh and others

Supreme Court Of India · (2016) 164 AIC 1 : (2016) AllSCR 1720 : (2016) 118 ALR 484 : (2016) 3 BankJ 81 : (2017) 1 BC 560 : (2017) 1 CivilLJ 91 : (2016) 198 CompCas 194 : (2016) 3 CompLJ 129 : (2017) 1 DCR 317 : (2016) 2 DRTC 490 : (2016) 3 ICC 798 : (2016) 7 JT 517 : (2016) 3 LA

Companies Act, 1956 - Section 446, 529ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 18
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Supreme Court04 Jul 2016Allowed

NHPC Ltd. Vs M/s Jai Prakash Associates Ltd. & Others

Supreme Court Of India · (2016) 165 AIC 152 : (2016) 4 ALLMR 986 : (2016) 2 ApexCourtJudgments(SC) 645 : (2016) 3 BBCJ 41 : (2016) DNJ 642 : (2016) 6 JT 300 : (2016) 4 LawHeraldSC 2961 : (2016) 4 RAJ 122 : (2016) 3 RCRCivil 1014 : (2016) 4 RecentApexJudgments(RAJ) 663 : (2016) 6

Arbitration and Conciliation Act, 1996 - Section 34
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