COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 576 of 2,993

Supreme Court26 Jul 2016Disposed Of

Baby @ Sebastian & Another Vs Circle Inspector of Police, Adimaly

Supreme Court Of India · (2016) 96 ACrC 918 : (2016) 165 AIC 24 : (2016) 3 AICLR 641 : (2016) AIR(SCW) 3671 : (2016) 4 AIRJharR 477 : (2016) AIRSC 3671 : (2016) AllSCRCrl 1273 : (2016) 2 AndhLDCriminal 537 : (2016) 3 ApexCourtJudgments(SC) 338 : (2016) 3 BBCJ 43 : (2016) 4 BomCR(

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 302

Supreme Court25 Jul 2016Partly Allowed

Parimal Basak and Others - Appellants @HASH State of West Bengal

Supreme Court Of India · (2016) AllSCRCrl 1758

Penal Code, 1860 (IPC) - Section 304B

Supreme Court25 Jul 2016Allowed

Balwinder Kaur Vs State of Punjab

Supreme Court Of India · (2016) AllSCRCrl 1750

Criminal Procedure Code, 1973 (CrPC) - Section 438

Supreme Court25 Jul 2016Disposed Of

Dev Narayan Mandal Vs State of U.P. and Others

Supreme Court Of India · (2016) 8 JT 40 : (2016) 7 Scale 570

Constitution of India, 1950 - Article 133

Supreme Court25 Jul 2016Disposed Of

Ms. X Vs Union of India and Others

Supreme Court Of India · (2016) 4 AICLR 129 : (2016) AIR(SCW) 3525 : (2016) 3 AIRBomRCri 169 : (2016) AIRSC 3525 : (2016) 5 AndhLD 99 : (2016) 3 CriCC 683 : (2016) 4 CTC 684 : (2016) 2 CWC 791 : (2016) 7 JT 351 : (2016) 4 KCCR 354 : (2016) 4 LawHerald 2792 : (2016) 3 LawHeraldSC

Medical Termination of Pregnancy Act, 1971 - Section 3, 5

Supreme Court25 Jul 2016Partly Allowed

Rama Nand Singh Vs State of Bihar

Supreme Court Of India · (2016) AllSCRCrl 1530 : (2016) 4 Crimes 353 : (2016) 4 LawHeraldSC 2656 : (2016) 3 RCRCriminal 978 : (2016) 4 RecentApexJudgments(RAJ) 600 : (2016) 7 Scale 500

Penal Code, 1860 (IPC) - Section 302, 34

Supreme Court25 Jul 2016Allowed

Union of India & Another Vs Premco-DKSPL (JV) & Others

Supreme Court Of India · (2016) 165 AIC 118 : (2016) AIR(SCW) 5420 : (2016) AIRSC 5420 : (2016) 5 AllWC 5276 : (2016) 118 ALR 481 : (2017) 1 AndhLD 189 : (2016) 3 ApexCourtJudgments(SC) 276 : (2016) 4 ArbiLR 144 : (2016) 4 CalHCN 205 : (2016) 4 JCR 60 : (2016) 7 JT 294 : (2016) 5

Arbitration and Conciliation Act, 1996 - Section 11

Supreme Court25 Jul 2016Dismissed

Sukh Ram Vs State of Himachal Pradesh

Supreme Court Of India · (2016) 96 ACrC 579 : (2016) 165 AIC 254 : (2016) AIR(SCW) 3548 : (2016) AIRSC 3548 : (2016) ALLMRCri 3561 : (2016) 3 ALTCrl 147 : (2016) 2 AndhLDCriminal 548 : (2016) 3 BBCJ 553 : (2016) 4 BLJud 1 : (2017) 1 CriCC 137 : (2016) CriLJ 4146 : (2016) CriLR 76

Criminal Procedure Code, 1973 (CrPC) - Section 311AEvidence Act, 1872 - Section 73Penal Code, 1860 (IPC) - Section 468, 471

Supreme Court25 Jul 2016Dismissed

Devraj Vs State of Chhattisgarh

Supreme Court Of India · (2016) 96 ACrC 446 : (2016) 165 AIC 260 : (2016) AIR(SCW) 3498 : (2016) 4 AIRJharR 504 : (2016) AIRSC 3498 : (2016) AllSCRCrl 1284 : (2016) 3 ALTCrl 126 : (2016) 2 AndhLDCriminal 554 : (2016) 3 BBCJ 88 : (2016) 3 BLJud 224 : (2016) CriLR 759 : (2016) 3 Cr

Penal Code, 1860 (IPC) - Section 201, 302

Supreme Court25 Jul 2016Allowed

Etoile Creations Vs Sarl Danset Deco

Supreme Court Of India · (2016) 168 AIC 86 : (2016) AIR(SCW) 4908 : (2017) 1 AIRJharR 739 : (2016) AIRSC 4908 : (2016) 6 ALLMR 479 : (2016) 6 AllWC 6338 : (2016) 3 ApexCourtJudgments(SC) 224 : (2016) 4 ArbiLR 139 : (2016) 6 BCR 576 : (2016) 3 GCD 2551 : (2016) 4 JBCJ 15 : (2016)

Arbitration and Conciliation Act, 1996 - Section 11(5), 11(9)

Supreme Court22 Jul 2016Allowed

Usha Sharma - Appellant @HASH Shambhu Sharan Singh and Another Etc.

Supreme Court Of India · (2016) AllSCRCrl 1763

Constitution of India, 1950 - Article 134Criminal Procedure Code, 1973 (CrPC) - Section 438

Supreme Court22 Jul 2016Dismissed

Commissioner of Central Excise, Thane Vs Essel Propack Ltd.

Supreme Court Of India · (2016) 338 ELT 162

Central Excise (Valuation) Rules, 1975 — Rule 6(b)(i)Central Excises and Salt Act, 1944 — Section 4

Supreme Court22 Jul 2016Dismissed

State of Madhya Pradesh Vs Marico Industries Ltd.

Supreme Court Of India · (2016) AIR(SCW) 3462 : (2016) AIRSC 3462 : (2016) 6 ALLMR 961 : (2016) 6 AllWC 6341 : (2016) 338 ELT 335 : (2016) 4 JCR 75 : (2016) 4 JLJR 52 : (2016) 7 JT 286 : (2016) 4 KCCR 470 : (2016) 4 PLJR 167 : (2016) 6 RecentApexJudgments(RAJ) 96 : (2016) 7 Scale

Drugs and Cosmetics Act, 1940 - Section 3

Supreme Court22 Jul 2016Disposed Of

Amar Jain Medical Relief Society and Another Vs State of Rajasthan and Others

Supreme Court Of India · (2016) 7 JT 563 : (2016) 7 Scale 569

Constitution of India, 1950 - Article 133

Supreme Court22 Jul 2016Disposed Of

Sujoy Tushar Saha and another Vs State of Maharashtra and another

Supreme Court Of India · (2016) ALLMRCri 4491 : (2016) 3 RCRCivil 920 : (2016) 3 RCRCriminal 868 : (2016) 4 RecentApexJudgments(RAJ) 471

Hindu Marriage Act, 1955 - Section 13Penal Code, 1860 (IPC) - Section 420

Supreme Court22 Jul 2016Allowed

Hanuman Satedwal - Appellant @HASH State of Rajasthan and Another

Supreme Court Of India · (2016) AllSCRCrl 1711

Criminal Procedure Code, 1973 (CrPC) - Section 439

Supreme Court22 Jul 2016Allowed

Energy and Resources Institute Vs Suhrid Sudarshan Shah & Others

Supreme Court Of India · (2016) AIR(SCW) 3577 : (2016) AIRSC 3577 : (2017) AllSCR 308 : (2016) 4 JCR 11 : (2016) 4 KCCR 501 : (2016) 6 RecentApexJudgments(RAJ) 301 : (2016) 7 Scale 328 : (2016) 14 SCC 115

Constitution of India, 1950 - Article 226

Supreme Court22 Jul 2016Disposed Of

Bunga Daniel Babu Vs M/s Sri Vasudeva Constructions

Supreme Court Of India · (2016) 166 AIC 129 : (2016) AIR(SCW) 3488 : (2016) 5 AIRBomR 290 : (2016) 4 AIRJharR 496 : (2016) AIRSC 3488 : (2016) AllSCR 2172 : (2016) 5 AllWC 5266 : (2016) 118 ALR 901 : (2016) 5 ALT 18 : (2016) 5 AndhLD 90 : (2016) 3 ApexCourtJudgments(SC) 133 : (20

Consumer Protection Act, 1986 - Section 2(1)(d)(ii)

Supreme Court22 Jul 2016Dismissed

Ranveer Singh Vs State of U.P. Through Secy. & Others

Supreme Court Of India · (2016) 165 AIC 268 : (2016) AIR(SCW) 3753 : (2016) AIRSC 3753 : (2017) 1 AllLJ 156 : (2016) AllSCR 2252 : (2016) 118 ALR 240 : (2016) 118 ALR 474 : (2016) 3 ApexCourtJudgments(SC) 278 : (2016) 3 BBCJ 53 : (2016) 3 BLJud 203 : (2016) DNJ 657 : (2017) 1 Him

Land Acquisition Act, 1894 - Section 34

Supreme Court21 Jul 2016Disposed Of

Kishan Kedia Vs State of Maharashtra & Others

Supreme Court Of India · (2016) 7 Scale 510

Maharashtra Regional and Town Planning Act, 1966 - Section 18