Supreme Court23 Jul 1997Allowed

Sindav Hari Ranchhod Vs Jadev Lalji Jaymal and others

Supreme Court Of India · AIR 1997 SC 3479 : (1997) AIRSCW 3570 : (1998) 1 GLR 177 : (1997) 7 JT 79 : (1997) 3 LW 207 : (1997) 5 SCALE 268 : (1997) 7 SCC 95 : (1997) 3 SCR 41 Supp : (1997) 7 Supreme 46

Constitution of India, 1950 — Article 142Gujarat Co-operative Societies Act, 1961 — Section 49(1)(d), 49(1)(e)
Supreme Court23 Jul 1997Allowed

Madhu Bala Vs Suresh Kumar and others

Supreme Court Of India · AIR 1997 SC 3104 : (1997) AIRSCW 3146 : (1997) 2 ALD(Cri) 347 : (1997) CriLJ 3757 : (1997) 3 Crimes 162 : (1997) 7 JT 85 : (1997) 2 KLT 358 : (1997) 5 SCALE 70 : (1997) 8 SCC 476 : (1997) 3 SCR 32 Supp : (1997) 7 Supreme 241

Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 147, 323, 342, 448, 498APolice Act, 1861 — Section 12
Supreme Court23 Jul 1997Allowed

Ahmedabad Municipal Corporation Vs Virendra Kumar Jayantibhai Patel

Supreme Court Of India · AIR 1997 SC 3002 : (1997) AIRSCW 3033 : (1997) 5 ALT 6 : (1998) 1 GLR 17 : (1997) 7 JT 14 : (1997) 2 LLJ 765 : (1997) 5 SCALE 60 : (1997) 6 SCC 650 : (1997) SCC(L&S) 1676 : (1997) 3 SCR 26 Supp : (1997) 7 Supreme 202 : (1997) 2 UJ 727

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10