COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 1,835 of 2,993

Supreme Court29 Jul 1997Allowed

Noor Saba Khatoon Vs Mohd. Quasim

Supreme Court Of India · AIR 1997 SC 3280 : (1997) AIRSCW 3343 : (1997) 2 ALD(Cri) 355 : (1997) 2 ALT(Cri) 504 : (1997) 2 BLJR 1633 : (1997) CriLJ 3972 : (1997) 3 Crimes 106 : (1997) 2 DMC 356 : (1998) 1 GLR 187 : (1997) 7 JT 104 : (1997) 2 KLT 363 : (1997) 2 PLJR 110 : (1997) 3

Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3

Supreme Court29 Jul 1997Allowed

Union of India (UOI) Vs J.J. Electricals and Another

Supreme Court Of India · (1999) ECR 176 : (1999) 106 ELT 15 : (1998) 9 SCC 88

Constitution of India, 1950 — Article 14

Supreme Court29 Jul 1997Allowed

Executive Engineer, Workshop Division, M.P. Electricity Board Vs Collector of Central Excise, Mor Office Raipur, M.P.

Supreme Court Of India · (1997) 94 ELT 445 : (1998) 7 JT 500 : (1997) 5 SCALE 629 : (1998) 9 SCC 172

Central Excises and Salt Act, 1944 — Section 11B, 11B(1)

Supreme Court29 Jul 1997Dismissed

Jeevraj and Others Vs Collector and Customs and Others

Supreme Court Of India · (1997) 94 ELT 459 : (1998) 4 JT 435 : (1997) 8 SCC 519

Customs Act, 1962 — Section 110, 110(1), 110(2), 124

Supreme Court29 Jul 1997Allowed

Union of India (UOI) Vs Bajaj Tempo Limited and Others

Supreme Court Of India · (1997) 94 ELT 285 : (1998) 9 JT 138 : (1998) 9 SCC 281

Constitution of India, 1950 — Article 226

Supreme Court29 Jul 1997dismissed

Gopi Aqua Farms and others Vs Union of India and others

Supreme Court Of India · AIR 1997 SC 3519 : (1997) AIRSCW 3614 : (1997) 7 JT 75 : (1997) 5 SCALE 273 : (1997) 6 SCC 577 : (1997) 3 SCR 124 Supp : (1997) 7 Supreme 253 : (1997) 2 UJ 499

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Environment (Protection) Act, 1986 — Section 3

Supreme Court29 Jul 1997Allowed

G. Dass and Co. Pvt. Ltd. Vs Collector of Central Excise, Calcutta and Others G. Dass and Co. Pvt. Ltd. Vs The Assistant Collector of Central Excise, Calcutta and Others

Supreme Court Of India · (1998) 79 ECR 740 : (1997) 94 ELT 283 : (1998) 7 JT 540 : (1998) 9 SCC 196

Supreme Court28 Jul 1997Allowed

Sahib Singh Vs State of Haryana

Supreme Court Of India · AIR 1997 SC 3247 : (1997) AIRSCW 3306 : (1997) 2 ALD(Cri) 635 : (1997) CriLJ 3956 : (1997) 3 Crimes 114 : (1997) 7 JT 42 : (1997) 5 SCALE 226(1) : (1997) 5 SCALE 226 : (1997) 7 SCC 231 : (1997) 3 SCR 95 Supp : (1997) 7 Supreme 26

Criminal Procedure Code, 1973 (CrPC) — Section 164, 281, 463Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 15, 3(2), 4(3), 6

Supreme Court28 Jul 1997dismissed

T.V.L. Nilsin Industries etc. Vs State of Tamil Nadu

Supreme Court Of India · AIR 1997 SC 3459 : (1997) 7 JT 136 : (1997) 5 SCALE 239 : (1997) 7 SCC 70 : (1997) 3 SCR 116 Supp : (1997) 106 STC 598

Supreme Court28 Jul 1997Allowed

State of Haryana Vs R.K. Aggarwal

Supreme Court Of India · AIR 1997 SC 3601 : (1997) AIRSCW 3697 : (1997) 7 JT 63 : (1997) 5 SCALE 258 : (1997) 6 SCC 509 : (1997) 7 Supreme 74 : (1997) 2 UJ 505

Supreme Court25 Jul 1997Disposed Of

Common Cause, A Regd. Society, New Delhi Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1999 SC 3434 : (1999) AIRSCW 2480 : (1998) 94 CompCas 776 : (1997) 2 GLR 385 : (1998) 4 SCALE 1 : (1998) 9 SCC 367

Supreme Court25 Jul 1997Allowed

Rajesh Kumar and Another Vs Institute of Engineers (India)

Supreme Court Of India · AIR 1998 SC 5 : (1997) 7 JT 220 : (1997) 3 LW 580 : (1997) 2 PLJR 151 : (1997) 5 SCALE 309 : (1997) 6 SCC 674 : (1997) 3 SCR 90 Supp

Supreme Court25 Jul 1997Allowed

K.C. Sharma and others Vs Union of India and others

Supreme Court Of India · AIR 1997 SC 3588 : (1997) AIRSCW 3699 : (1997) 7 JT 58 : (1997) 5 SCALE 223 : (1997) 6 SCC 721 : (1997) 3 SCR 87 Supp : (1997) 7 Supreme 40 : (1997) 2 UJ 719

Supreme Court25 Jul 1997Dismissed

Chairman, Railway Board and others Vs C.R. Rangadhamaiah and others

Supreme Court Of India · AIR 1997 SC 3828 : (1997) AIRSCW 3747 : (1997) 7 JT 180 : (1997) 5 SCALE 209 : (1997) 6 SCC 623 : (1997) SCC(L&S) 1527 : (1997) 3 SCR 63 Supp : (1997) 7 Supreme 408 : (1997) 2 UJ 610 : (1997) 3 UPLBEC 2217

Constitution of India, 1950 — Article 14, 16, 19(1), 309, 31(1)Railway Establishment Code — Rule 157, 299

Supreme Court25 Jul 1997Allowed

K. Ajit Babu and others Vs Union of India and others

Supreme Court Of India · AIR 1997 SC 3277 : (1997) AIRSCW 3340 : (1997) 7 JT 24 : (1997) 2 LLJ 749 : (1997) 5 SCALE 82 : (1997) 6 SCC 473 : (1997) SCC(L&S) 1520 : (1997) 3 SCR 57 Supp : (1997) 7 Supreme 76

Administrative Tribunals Act, 1985 — Section 19, 22Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17

Supreme Court25 Jul 1997Allowed

Califf India Chambers and Others Vs Syndicate Bank, Kalamassery and Others

Supreme Court Of India · AIR 1999 SC 2637 : (1999) AIRSCW 1858 : (1999) 97 CompCas 61 : (1998) 7 JT 505(1) : (1999) 1 KLT 155 : (1998) 9 SCC 163

Kerala Revenue Recovery Act, 1968 — Section 69(2), 71

Supreme Court24 Jul 1997Dismissed

COMMISSIONER OF WEALTH TAX/INCOME TAX Vs K. N. SHANMUGHASUNDARAM

Supreme Court Of India · (1998) 148 CTR 309

Income Tax Act, 1961 — Section 261Wealth Tax Act, 1957 — Section 29

Supreme Court24 Jul 1997Allowed

Jibrial Diwan Vs State of Maharashtra

Supreme Court Of India · AIR 1997 SC 3424 : (1997) AIRSCW 3510 : (1997) 2 ALD(Cri) 353 : (1997) 2 ALT(Cri) 612 : (1997) CriLJ 4070 : (1997) 3 Crimes 128 : (1997) 7 JT 99 : (1997) 3 RLW 371 : (1997) 5 SCALE 237 : (1997) 6 SCC 499 : (1997) 3 SCR 49 Supp : (1997) 7 Supreme 144

Penal Code, 1860 (IPC) — Section 415, 417, 420, 465, 471

Supreme Court24 Jul 1997Allowed

Harkirat Singh Vs State of Punjab

Supreme Court Of India · AIR 1997 SC 3231 : (1997) AIRSCW 3288 : (1997) 2 ALD(Cri) 352 : (1997) CriLJ 3954 : (1997) 3 Crimes 160 : (1997) 7 JT 92 : (1997) 3 RLW 369 : (1997) 5 SCALE 76 : (1997) 11 SCC 215 : (1997) 7 Supreme 246

Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 449

Supreme Court24 Jul 1997Allowed

Punjab National Bank Vs K.C. Chopra and another

Supreme Court Of India · AIR 1997 SC 3234 : (1997) AIRSCW 3291 : (1997) 7 JT 161 : (1997) 2 LLJ 673 : (1997) 5 SCALE 302 : (1997) 6 SCC 488 : (1997) 3 SCR 52 Supp : (1997) 7 Supreme 90 : (1997) 2 UJ 502