Supreme Court22 Jul 1997dismissed
Chief Inspector of Stamps Vs Indu Prabha Vachaspati (Smt) and Others
Supreme Court Of India · (1998) 7 JT 610 : (1998) 9 SCC 157
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,837 of 2,993
Supreme Court22 Jul 1997Disposed Of
Collector of Central Excise, Cochin Vs Western India Plywood
Supreme Court Of India · (1998) 77 ECR 440 : (1997) 92 ELT 7 : (1998) 4 JT 402 : (1998) 1 SCC 316
Central Excises and Salt Act, 1944 — Section 11B
Supreme Court22 Jul 1997Allowed
H.M. Bags Manufacturer Vs Collector of Central Excise
Supreme Court Of India · (1997) 94 ELT 3 : (1997) 11 SCC 696
Central Excises and Salt Act, 1944 — Section 11A, 11B, 37B
Supreme Court22 Jul 1997Allowed
GTC Industries Limited Vs Collector of Central Excise, New Delhi
Supreme Court Of India · (1997) 92 ELT 9 : (1997) 7 JT 37 : (1997) 5 SCALE 86 : (1997) 6 SCC 655 : (1997) 3 SCR 10 Supp
Central Excises and Salt Act, 1944 — Section 35E, 35E(1), 35E(3)
Supreme Court22 Jul 1997Disposed Of
Municipal Corporation of City Vs Shivshanker Gaurishanker Mehta and Another
Supreme Court Of India · AIR 1999 SC 2874 : (2001) GLR 364 : (1998) 7 JT 469 : (1998) 9 SCC 197
Bombay Municipal Corporation Act, 1949 — Section 212, 212(1), 213, 213(2)Civil Procedure Code, 1908 (CPC) — Order 46 Rule 3, 113
Supreme Court22 Jul 1997Allowed
Govt. of Andhra Pradesh and Another Vs C. Muralidhar
Supreme Court Of India · AIR 1997 SC 3005 : (1997) AIRSCW 3037 : (1997) 7 JT 59 : (1997) 5 SCALE 57 : (1997) 6 SCC 594 : (1997) SCC(L&S) 1746 : (1997) 7 Supreme 193 : (1997) 2 UJ 641
Prevention of Corruption Act, 1988 — Section 5
Supreme Court21 Jul 1997Allowed
State of Punjab and Others Vs Devinder Singh and Others
Supreme Court Of India · (1998) 9 SCC 595 : (1998) SCC(L&S) 1261
Supreme Court21 Jul 1997Allowed
Jaspal Singh Arora Vs State of M.P. and Others
Supreme Court Of India · (1998) 9 SCC 594
Constitution of India, 1950 — Article 226
Supreme Court17 Jul 1997Disposed Of
M. Jameela Beevi Vs S. Balagopala Pillai
Supreme Court Of India · (1997) 11 SCC 408
Supreme Court17 Jul 1997Dismissed
State of Bihar and Others Vs Hanuman Mal Jain
Supreme Court Of India · (1997) 2 ARBLR 226 : (1997) 6 JT 597 : (1997) 2 PLJR 130 : (1997) 5 SCALE 41 : (1997) 11 SCC 40 : (1997) 2 UJ 343
Arbitration Act, 1940 — Section 30
Supreme Court17 Jul 1997Disposed Of
State of Maharashtra and Others Vs Nazmunnisa and Others
Supreme Court Of India · (1998) 9 SCC 191
Supreme Court17 Jul 1997Allowed
State of Jammu & Kashmir Vs Pirzada Ghulam Nabi
Supreme Court Of India · (1999) 81 FLR 785 : (1998) 9 JT 129 : (1998) 9 SCC 102 : (1998) SCC(L&S) 462
Supreme Court16 Jul 1997Disposed Of
Collector of Central Excise, Bombay-I Vs Giridhara Supply Co.
Supreme Court Of India · (1998) 79 ECR 515 : (1997) 94 ELT 14 : (1998) 7 JT 463 : (1998) 9 SCC 177
Supreme Court16 Jul 1997dismissed
CESC Ltd. Vs Commissioner of Income Tax
Supreme Court Of India · (1998) 150 CTR 607 : (1998) 233 ITR 50 : (2000) 10 SCC 513
Income Tax Act, 1961 — Section 143, 144, 214, 32(1), 41(2)
Supreme Court16 Jul 1997Allowed
India Carbon Ltd. etc. Vs State of Assam
Supreme Court Of India · AIR 1997 SC 3054 : (1997) AIRSCW 3091 : (1997) 7 JT 4 : (1997) 5 SCALE 51(1) : (1997) 5 SCALE 51 : (1997) 6 SCC 479 : (1997) 3 SCR 1 Supp : (1997) 106 STC 460 : (1997) 7 Supreme 20
Assam Sales Tax Act, 1947 — Section 35
Supreme Court15 Jul 1997Allowed
Hindustan Mudran Vs Collector of Central Excise, Pune
Supreme Court Of India · (1998) 79 ECR 741 : (1997) 94 ELT 474 : (1998) 7 JT 546 : (1998) 9 SCC 153
Central Excise Rules, 1944 — Rule 8(1)
Supreme Court15 Jul 1997dismissed
State of Andhra Pradesh and Others etc. etc. Vs Bollapragada Suryanarayana and Others etc. etc.
Supreme Court Of India · AIR 1997 SC 3065 : (1997) AIRSCW 3103 : (1997) 5 ALT 1 : (1997) 7 JT 1 : (1997) 5 SCALE 49 : (1997) 6 SCC 258 : (1997) SCC(L&S) 1658 : (1997) 2 SCR 715 Supp : (1997) 7 Supreme 37 : (1997) 2 UJ 352
Supreme Court15 Jul 1997Allowed
Commissioner of Income Tax, Madras Vs Amalgamations Ltd.
Supreme Court Of India · (1998) 150 CTR 96 : (1998) 232 ITR 318 : (1998) 8 SCC 604
Income Tax Act, 1961 — Section 214
Supreme Court15 Jul 1997Dismissed
Collector of Central Excise, Bombay-3 Vs Century Spinning and Manufacturing Co. Ltd.
Supreme Court Of India · (1997) 92 ELT 16 : (1997) 11 SCC 709
Supreme Court15 Jul 1997Allowed
A.P. State Financial Corporation Vs Vajra Chemicals and others M/s. Vasant Organics (P) Ltd. and another Vs A.P. State Financial Corporation and others
Supreme Court Of India · AIR 1997 SC 3059 : (1997) AIRSCW 3096 : (1998) 94 CompCas 96 : (1997) 6 JT 381 : (1997) 5 SCALE 1 : (1997) 7 SCC 76 : (1997) 2 SCR 702 Supp
State Financial Corporations Act, 1951 — Section 29