COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 1,839 of 2,993

Supreme Court09 Jul 1997Allowed

State of West Bengal and others Vs Samarendra Nath Paul and others

Supreme Court Of India · AIR 1997 SC 2995 : (1997) AIRSCW 3025 : (1997) 6 JT 221 : (1997) 4 SCALE 618 : (1997) 6 SCC 492 : (1997) 2 SCR 160 Supp : (1997) 7 Supreme 341 : (1997) 2 UJ 326

Calcutta Municipal Act, 1951 — Section 5West Bengal Housing Board Act, 1972 — Section 17, 29West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3, 4, 5

Supreme Court09 Jul 1997Allowed

West Bengal Housing Board Vs Bhanwar Lal Mundhra and others

Supreme Court Of India · AIR 1997 SC 2989 : (1997) AIRSCW 3019 : (1997) 4 SCALE 650 : (1997) 2 SCR 172 Supp : (1997) 7 Supreme 83

Calcutta Municipal Act, 1951 — Section 5West Bengal Housing Board Act, 1972 — Section 29

Supreme Court09 Jul 1997Dismissed

Mangat Rai Vs State of Punjab

Supreme Court Of India · (1998) ACR 59 : AIR 1997 SC 2838 : (1997) AIRSCW 2842 : (1997) 2 ALD(Cri) 328 : (1997) 2 ALT(Cri) 351 : (1997) 6 JT 25 : (1997) 4 SCALE 464 : (1997) 7 SCC 507 : (1997) 1 SCR 661 Supp : (1997) 6 Supreme 245

Penal Code, 1860 (IPC) — Section 302

Supreme Court09 Jul 1997Allowed

West Bengal Housing Board Vs Brijendra Prasad Gupta and others

Supreme Court Of India · AIR 1997 SC 2745 : (1997) AIRSCW 2719 : (1997) 4 SCALE 590 : (1997) 2 SCR 22 Supp : (1997) 6 Supreme 474 : (1997) 2 UJ 378

Bengal Public Demands Recovery Act, 1913 — Section 2, 27ACompanies Act, 1956 — Section 29(1)Constitution of India, 1950 — Article 226, 32

Supreme Court09 Jul 1997Allowed

Delhi Development Authority etc. Vs M/s. Ambitious Enterprises and another, etc.

Supreme Court Of India · AIR 1997 SC 3263 : (1997) AIRSCW 3323 : (1997) 6 JT 119 : (1997) 4 SCALE 497 : (1997) 6 SCC 420 : (1997) 2 SCR 50 Supp : (1997) 6 Supreme 305 : (1997) 2 UJ 250

Delhi Development Act, 1957 — Section 56Delhi Municipal Corporation Act, 1957 — Section 416

Supreme Court09 Jul 1997

M/s. South India Viscose Ltd. Vs Commissioner of Inocme Tax

Supreme Court Of India · AIR 1997 SC 2943 : (1997) AIRSCW 2962 : (1997) 227 ITR 286 : (1997) 6 JT 394 : (1997) 4 SCALE 538 : (1997) 6 SCC 393 : (1997) 2 SCR 89 Supp : (1997) 6 Supreme 455 : (1997) 93 TAXMAN 371

Income Tax Act, 1961 — Section 119, 3, 32Income Tax Rules, 1922 — Rule 8Income Tax Rules, 1962 — Rule 5

Supreme Court09 Jul 1997Dismissed

Rajasthan State Road Transport Corporation, Jaipur Vs Smt. Poonam Pahwa and others

Supreme Court Of India · (1997) 2 ACC 537 : (1997) ACJ 1049 : AIR 1997 SC 2951 : (1997) AIRSCW 2970 : (1997) 2 BLJR 1757 : (1998) 92 CompCas 42 : (1997) 6 JT 142 : (1997) 3 LW 280 : (1997) 117 PLR 528 : (1997) 3 RLW 411 : (1997) 4 SCALE 505 : (1997) 6 SCC 100 : (1997) 1 SCR 698 S

Bihar and Orissa Motor Vehicles Taxation Act, 1930 — Section 2(18)Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 13 Rule 4, Order 13 Rule 5, Order 13 Rule 6Constitution of India, 1950 —

Supreme Court09 Jul 1997Dismissed

Anukul Chandra Pradhan, Advocate, Supreme Court Vs Union of India and others

Supreme Court Of India · AIR 1997 SC 2814 : (1997) AIRSCW 2815 : (1997) 1 ALD(Cri) 139 : (1997) 6 JT 86 : (1997) 4 SCALE 455 : (1997) 6 SCC 1 : (1997) 1 SCR 641 Supp : (1997) 6 Supreme 220

Constitution of India, 1950 — Article 14, 21, 32, 326Representation of the People Act, 1950 — Section 16Representation of the People Act, 1951 — Section 62, 62(5)

Supreme Court09 Jul 1997Dismissed

Bombay Telephone Canteen Employees'' Association, Prabhadevi Telephone Exchange Vs Union of India and another

Supreme Court Of India · AIR 1997 SC 2817 : (1997) AIRSCW 2819 : (1997) 6 JT 57 : (1997) 2 LLJ 647 : (1997) 4 SCALE 483 : (1997) 6 SCC 723 : (1998) SCC(L&S) 386 : (1997) 2 SCR 1 Supp : (1997) 6 Supreme 285 : (1997) 2 UJ 171

Constitution of India, 1950 — Article 12, 136, 14, 16, 19(2)Industrial Disputes Act, 1947 — Section 10, 25F, 33C(2)

Supreme Court09 Jul 1997Allowed

Harpal Singh Vs Devinder Singh and another

Supreme Court Of India · AIR 1997 SC 2914 : (1997) AIRSCW 2926 : (1997) 2 ALD(Cri) 236 : (1997) 2 BLJR 1794 : (1997) CriLJ 3561 : (1997) 2 Crimes 23 : (1997) 6 JT 10 : (1998) 1 PLJR 11 : (1997) 4 SCALE 459 : (1997) 6 SCC 660 : (1997) 1 SCR 648 Supp : (1997) 6 Supreme 274

Penal Code, 1860 (IPC) — Section 302, 326, 34Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 6

Supreme Court09 Jul 1997Dismissed

M.P. Oil Extraction and Another Vs State of M.P. and Others

Supreme Court Of India · AIR 1998 SC 145 : (1997) 2 JLJ 214 : (1997) 6 JT 97 : (1997) 4 SCALE 515 : (1997) 7 SCC 592 : (1997) 1 SCR 671 Supp : (1997) 2 UJ 438

Constitution of India, 1950 — Article 14, 226

Supreme Court09 Jul 1997Allowed

New India Assurance Co. Ltd. Vs G.N. Sainani

Supreme Court Of India · AIR 1997 SC 2938 : (1997) AIRSCW 2956 : (1997) 2 BLJR 1720 : (1998) 92 CompCas 426 : (1997) 6 JT 211 : (1997) 3 LW 295 : (1997) 117 PLR 870 : (1997) 4 SCALE 531 : (1997) 6 SCC 383 : (1997) 1 SCR 750 Supp : (1997) 6 Supreme 338

Consumer Protection Act, 1986 — Section 17, 18, 2, 2(1), 24ALimitation Act, 1963 — Article 44Marine Insurance Act, 1963 — Section 51(1), 51(2), 52, 53

Supreme Court09 Jul 1997Disposed Of

Gaurav Jain Vs Union of India and others

Supreme Court Of India · AIR 1997 SC 3021 : (1997) AIRSCW 3055 : (1997) 2 ALD(Cri) 199 : (1998) 3 ALLMR 433 : (1998) 2 CALLT 9 : (1997) 2 Crimes 40 : (1997) 6 JT 305 : (1997) 4 SCALE 657 : (1997) 8 SCC 114 : (1997) 2 SCR 105 Supp : (1997) 6 Supreme 394

Constitution of India, 1950 — Article 1, 12, 13, 14, 141Immoral Traffic (Prevention) Act, 1956 — Section 2

Supreme Court09 Jul 1997Dismissed

D.N. Venkatarayappa and another Vs State of Karnataka and others

Supreme Court Of India · AIR 1997 SC 2930 : (1997) AIRSCW 2947 : (1997) 6 JT 155 : (1997) 4 SCALE 715 : (1997) 7 SCC 567 : (1997) 2 SCR 187 Supp : (1997) 6 Supreme 494 : (1997) 2 UJ 416

Constitution of India, 1950 — Article 39, 46Land Revenue Code — Section 66A, 66B

Supreme Court09 Jul 1997Allowed

Sundaram Spinning Mills Vs Commissioner of Income Tax, Madras

Supreme Court Of India · AIR 1997 SC 3426 : (1997) AIRSCW 3509 : (1997) 227 ITR 301 : (1997) 6 JT 260 : (1997) 4 SCALE 547 : (1997) 11 SCC 49 : (1997) 2 SCR 87 Supp : (1997) 6 Supreme 465

Supreme Court08 Jul 1997Dismissed

P.D. Gupta Vs Ram Murti and Another

Supreme Court Of India · AIR 1998 SC 283 : (1998) 3 ALLMR 207 : (1997) 46 BLJR 1471 : (1997) 6 JT 37 : (1997) 3 LW 172 : (1997) 2 RLW 347 : (1997) 4 SCALE 475 : (1997) 7 SCC 147 : (1997) 1 SCR 508 Supp : (1997) 2 UJ 261

Advocates Act, 1961 — Section 35, 36, 36B, 38

Supreme Court08 Jul 1997Dismissed

Vellore Electric Corporation Ltd. Vs Commissioner of Income Tax, Madras

Supreme Court Of India · (1997) 227 ITR 557 : (1997) 6 JT 413 : (1997) 4 SCALE 627 : (1997) 6 SCC 705 : (1997) 1 SCR 586 Supp : (1997) 93 TAXMAN 401

Electricity (Supply) Act, 1948 — Section 57Income Tax Act, 1961 — Section 28, 29, 80ITrusts Act, 1882 — Section 20

Supreme Court08 Jul 1997Allowed

I.K. Sukhija and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1997 SC 2714 : (1997) AIRSCW 2684 : (1998) 2 BLJR 1464 : (1997) 6 JT 201 : (1998) 2 PLJR 30 : (1997) 4 SCALE 640 : (1997) 6 SCC 406 : (1997) SCC(L&S) 1512 : (1997) 1 SCR 627 Supp : (1999) 1 SLJ 88 : (1997) 7 Supreme 335 : (1997) 2 UJ 312

Supreme Court08 Jul 1997Dismissed

M/s. Reliance Cellulose Products Ltd., Hyderabad Vs Collector of Central Excise, Hyderabad M/s. Ashok Organic Industries Vs Collector of Central Excise and Customs, Vadodara

Supreme Court Of India · AIR 1998 SC 315 : AIR 1997 SC 3414 : (1997) AIRSCW 3495 : (1998) 2 GLR 70 : (1997) 4 SCALE 434 : (1997) 6 SCC 464 : (1997) 1 SCR 485 Supp : (1997) 6 Supreme 237

Supreme Court08 Jul 1997Dismissed

Kailash and another Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1997 SC 2835 : (1997) AIRSCW 2839 : (1997) 2 ALD(Cri) 246 : (1997) 5 JT 686 : (1997) 4 SCALE 408 : (1997) 11 SCC 525 : (1997) 6 Supreme 514

Criminal Procedure Code, 1973 (CrPC) — Section 161