Supreme Court08 Jul 1997Dismissed

Osmania University Vs V.S. Muthurangam and others

Supreme Court Of India · AIR 1997 SC 2758 : (1997) AIRSCW 2734 : (1997) 5 JT 736 : (1997) 2 PLJR 52 : (1997) 4 SCALE 416 : (1997) 10 SCC 741 : (1998) SCC(L&S) 1567 : (1997) 1 SCR 499 Supp : (1997) 6 Supreme 264 : (1997) 2 UJ 402

Andhra University Act, 1925 — Section 35AOsmania University Act, 1959 — Section 38(1)
Supreme Court08 Jul 1997Dismissed

Dalip Singh Vs State of Punjab

Supreme Court Of India · AIR 1997 SC 2985 : (1997) AIRSCW 3015 : (1997) 2 ALD(Cri) 333 : (1997) CriLJ 3647 : (1997) 2 Crimes 6 : (1997) 5 JT 724 : (1997) 4 SCALE 403 : (1997) 11 SCC 573 : (1997) 6 Supreme 214

Penal Code, 1860 (IPC) — Section 148, 302, 323, 324
Supreme Court08 Jul 1997Allowed

Commissioner of Income Tax, Kanpur Vs Nitya Nand Devkinandan

Supreme Court Of India · AIR 1997 SC 3743 : (1997) AIRSCW 2992 : (1997) 141 CTR 363 : (1997) 227 ITR 154 : (1997) 6 JT 161 : (1997) 4 SCALE 560 : (1997) 6 SCC 429 : (1997) 1 SCR 575 Supp : (1997) 7 Supreme 350 : (1997) 93 TAXMAN 392

Income Tax Act, 1922 — Section 26AIncome Tax Act, 1961 — Section 139, 184(7), 185(4), 246, 261
Supreme Court08 Jul 1997Dismissed

Konda Venugopala Raju Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1997 SC 3126 : (1997) AIRSCW 3171 : (1997) 5 ALT 4 : (1997) 6 JT 594 : (1997) 5 SCALE 38 : (1997) 6 SCC 277 : (1997) 1 SCR 638 Supp : (1997) 7 Supreme 176

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10
Supreme Court08 Jul 1997Dismissed

Dr. Ami Lal Bhat Vs State of Rajasthan and others

Supreme Court Of India · AIR 1997 SC 2964 : (1997) AIRSCW 2986 : (1997) 6 JT 72 : (1997) 4 SCALE 440 : (1997) 6 SCC 614 : (1997) SCC(L&S) 1576 : (1997) 1 SCR 543 Supp : (1997) 6 Supreme 225 : (1997) 2 UJ 296

Rajasthan Medical and Health Service (Collegiate Branch) Rules, 1962 — Rule 11(1), 11(3), 35, 8A
Supreme Court08 Jul 1997Partly Allowed

Commissioner of Income Tax, Gujarat Vs M/s. Artex Manufacturing Co.

Supreme Court Of India · AIR 1997 SC 2970 : (1997) AIRSCW 2997 : (1997) 227 ITR 260 : (1997) 6 JT 261 : (1997) 4 SCALE 548 : (1997) 6 SCC 437 : (1997) 1 SCR 608 Supp : (1997) 7 Supreme 130 : (1997) 93 TAXMAN 357

Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 261, 41(2), 45