Supreme Court09 May 1997Dismissed

Victoria Vs K.V. Naik and Others

Supreme Court Of India · (1997) 5 JT 606 : (1997) 4 SCALE 318 : (1997) 6 SCC 23 : (1997) 1 SCR 374 Supp

Kerala Land Reforms Act, 1963 — Section 125(3), 2(25)Transfer of Property Act, 1882 — Section 60
Supreme Court09 May 1997Disposed Of

A.S. Narayana Deekshitulu etc. Vs State of Andhra Pradesh and others

Supreme Court Of India · AIR 1997 SC 3702 : (1997) AIRSCW 2378 : (1997) 5 JT 500 : (1997) 4 SCALE 223 : (1997) 5 SCC 376 : (1997) 1 SCR 328 Supp

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 142, 144Constitution of India, 1950 — Article 25, 26
Supreme Court09 May 1997Dismissed

K. Shantharaj and another Vs M.L. Nagaraja and others

Supreme Court Of India · AIR 1997 SC 2925 : (1997) AIRSCW 2938 : (1997) 5 JT 680 : (1997) 4 SCALE 379 : (1997) 6 SCC 37 : (1997) 1 SCR 389 Supp : (1997) 6 Supreme 204 : (1997) 2 UJ 121

Karnataka Co-operative Societies Act, 1959 — Section 30, 30A
Supreme Court09 May 1997Dismissed

IDL Chemicals Ltd. Vs Collector of Central Excise

Supreme Court Of India · AIR 1998 SC 384 : (1997) 84 CLT 434 : (1997) 70 ECR 481 : (1997) 92 ELT 289 : (1997) 5 JT 440 : (1997) 4 SCALE 199 : (1997) 5 SCC 311

Central Excise Rules, 1944 — Rule 9, 9ACentral Excises and Salt Act, 1944 — Section 4(1)
Supreme Court09 May 1997Allowed

Surjit Singh and others Vs Union of India and others

Supreme Court Of India · AIR 1997 SC 2693 : (1997) AIRSCW 2660 : (1997) 6 JT 32 : (1997) 4 SCALE 314 : (1997) 10 SCC 592 : (1997) 1 SCR 382 Supp : (1997) 6 Supreme 1 : (1997) 2 UJ 245

Central Secretariat Service Rules, 1962 — Rule 12, 13Constitution of India, 1950 — Article 309, 32
Supreme Court09 May 1997Dismissed

Mohd. Swaleh Vs Union of India (UOI) and Others

Supreme Court Of India · (1997) 10 JT 749 : (1997) 4 SCALE 244 : (1997) 6 SCC 200 : (1997) SCC(L&S) 1439 : (1997) 1 SCR 298 Supp : (1997) 2 UJ 319

Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 28(3), 88(Q)Delegation of Financial Powers Rules, 1978 — Rule 13Indian Contract Act, 1872 — Section 70
Supreme Court08 May 1997Dismissed

Commissioner of Income Tax, Bihar Vs M/s. Bankipur Club Ltd.

Supreme Court Of India · AIR 1997 SC 2312 : (1997) AIRSCW 2197 : (1997) 226 ITR 97 : (1997) 5 JT 191 : (1997) 2 PLJR 142 : (1997) 4 SCALE 146 : (1997) 5 SCC 394 : (1997) 1 SCR 263 Supp : (1998) 109 STC 427 : (1997) 5 Supreme 208

Companies Act, 1956 — Section 25