Supreme Court07 May 1997Allowed

Kshitish Chandra Purkait Vs Santosh Kumar Purkait and others

Supreme Court Of India · AIR 1997 SC 2517 : (1997) AIRSCW 2459 : (1997) 5 JT 202 : (1997) 3 LW 220 : (1998) 1 MLJ 50 : (1997) 2 RLW 341 : (1997) 4 SCALE 125 : (1997) 5 SCC 438 : (1997) 1 SCR 201 Supp : (1997) 5 Supreme 22 : (1997) 2 UJ 49

Civil Procedure Code, 1908 (CPC) — Section 100West Bengal Estates Acquisition Act, 1953 — Section 52, 6
Supreme Court06 May 1997Dismissed

Sanjeev Kumar Vs State of Punjab

Supreme Court Of India · (1997) 21 ACR 749 : AIR 1997 SC 3717 : (1997) AIRSCW 2542 : (1997) 2 ALD(Cri) 195 : (1997) CriLJ 3178 : (1997) 2 Crimes 85 : (1997) 5 JT 559 : (1997) 4 SCALE 63 : (1997) 10 SCC 40 : (1997) 4 Supreme 428

Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court06 May 1997Dismissed

Sudhir Vishnu Panvalkar Vs Bank of India

Supreme Court Of India · AIR 1997 SC 2249 : (1997) 5 JT 307 : (1997) 2 LLJ 299 : (1997) 4 SCALE 66 : (1997) 6 SCC 271 : (1997) SCC(L&S) 1662 : (1997) 2 UJ 200

Constitution of India, 1950 — Article 14, 16Penal Code, 1860 (IPC) — Section 109, 409
Supreme Court06 May 1997Allowed

Tanviben Pankaj Kumar Divetia Vs State of Gujarat

Supreme Court Of India · AIR 1997 SC 2193 : (1997) AIRSCW 2055 : (1997) 2 ALD(Cri) 9 : (1997) 2 ALT(Cri) 411 : (1997) 2 BLJR 1374 : (1997) CriLJ 2535 : (1997) 2 Crimes 109 : (1997) 2 GLR 1346 : (1997) 5 JT 233 : (1997) 4 SCALE 33 : (1997) 7 SCC 156 : (1997) 1 SCR 96 Supp : (1997)

Penal Code, 1860 (IPC) — Section 120, 34
Supreme Court06 May 1997Dismissed

R.C. Patuck Vs Fatima A. Kindasa and others

Supreme Court Of India · (1997) 21 ACR 739 : AIR 1997 SC 2320 : (1997) AIRSCW 2205 : (1997) 2 ALD(Cri) 87 : (1997) 2 ALT(Cri) 214 : (1997) CriLJ 2756 : (1997) 2 Crimes 102 : (1997) 5 JT 468 : (1997) 4 SCALE 586 : (1997) 4 SCALE 58 : (1997) 5 SCC 334 : (1997) 4 Supreme 503

Constitution of India, 1950 — Article 142
Supreme Court05 May 1997Dismissed

Razakali Khureshi Sandhi Vs State of Gujarat

Supreme Court Of India · AIR 1997 SC 2538 : (1997) AIRSCW 2483 : (1997) 1 ALD(Cri) 865 : (1997) CriLJ 3119 : (1997) 92 ELT 453 : (1998) 2 GLR 1354 : (1997) 5 JT 375 : (1997) 4 SCALE 15 : (1997) 4 Supreme 443

Penal Code, 1860 (IPC) — Section 147, 149, 224, 225, 302Prevention of Damage to Public Property Act, 1984 — Section 3Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 19, 3, 4
Supreme Court05 May 1997Allowed

State of U.P. Vs Abdul and others

Supreme Court Of India · (1997) 21 ACR 743 : AIR 1997 SC 2512 : (1997) AIRSCW 2454 : (1997) 1 ALD(Cri) 924 : (1997) 2 BLJR 1200 : (1997) CriLJ 2997 : (1997) 2 Crimes 78 : (1997) 5 JT 265 : (1997) 2 OLR 67 : (1997) 2 OLR 115 : (1997) 4 SCALE 20 : (1997) 10 SCC 135 : (1997) 1 SCR 6

Penal Code, 1860 (IPC) — Section 302, 307, 34