Supreme Court05 May 1997Dismissed

State of Kerala and others Vs M. Bhaskaran Pillai and another

Supreme Court Of India · AIR 1997 SC 2703 : (1997) AIRSCW 2673 : (1997) 2 CTC 177 : (1997) 6 JT 22 : (1997) 2 KLT 217 : (1997) 2 MLJ 79 : (1997) 117 PLR 879 : (1997) 4 SCALE 295 : (1997) 5 SCC 432 : (1997) 1 SCR 87 Supp : (1997) 6 Supreme 54

Land Acquisition Act, 1894 — Section 16
Supreme Court02 May 1997Disposed Of

Dr. Ashok Vs Union of India and others

Supreme Court Of India · AIR 1997 SC 2298 : (1997) AIRSCW 2174 : (1997) 5 JT 151 : (1997) 3 SCALE 782 : (1997) 5 SCC 10 : (1997) 1 SCR 14 Supp : (1997) 4 Supreme 553 : (1997) 2 UJ 127

Constitution of India, 1950 — Article 21, 32, 39, 41, 42Insecticides Act, 1968 — Section 10, 11, 13, 17, 26
Supreme Court02 May 1997Disposed Of

Mukund alias Kundu Mishra and another Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1997 SC 2622 : (1997) AIRSCW 2580 : (1997) 2 ALD(Cri) 53 : (1997) CriLJ 3182 : (1997) 2 Crimes 69 : (1997) 1 JLJ 394 : (1997) 5 JT 134 : (1997) 3 SCALE 769 : (1997) 10 SCC 130 : (1997) 4 Supreme 359 : (1997) 2 UJ 59

Penal Code, 1860 (IPC) — Section 302, 34, 394, 397, 411
Supreme Court02 May 1997Dismissed

Devi Singh Vs State of Haryana and Others

Supreme Court Of India · AIR 1997 SC 2778 : (1997) AIRSCW 2755 : (1997) 5 JT 683 : (1997) 117 PLR 600 : (1997) 4 SCALE 382 : (1997) 10 SCC 752 : (1997) 1 SCR 50 Supp : (1997) 6 Supreme 207

Supreme Court02 May 1997Dismissed

Rohtas and another Vs State of U.P.

Supreme Court Of India · (1998) ACR 70 : AIR 1997 SC 2444 : (1997) 2 ALD(Cri) 57 : (1997) 2 BLJR 1212 : (1997) CriLJ 2981 : (1997) 2 Crimes 74 : (1997) 5 JT 140 : (1997) 2 RLW 338 : (1997) 3 SCALE 777

Criminal Procedure Code, 1973 (CrPC) — Section 313