Supreme Court29 Apr 1997Allowed

Daulat Ram Vs State of Punjab

Supreme Court Of India · (1997) 1 ALD(Cri) 870 : (1997) 5 JT 87 : (1997) 3 SCALE 691 : (1997) 10 SCC 236 : (1997) 3 SCR 1061 : (1997) 1 UJ 722

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
Supreme Court29 Apr 1997Allowed

Union of India and others Vs A. Ajit Singh

Supreme Court Of India · AIR 1997 SC 2669 : (1998) AIRSCW 1 : (1997) AIRSCW 2633 : (1997) 5 JT 623 : (1997) 3 LW 181 : (1997) 117 PLR 877 : (1997) 2 RLW 317 : (1997) 4 SCALE 335 : (1997) 6 SCC 50 : (1997) 3 SCR 1117 : (1997) 6 Supreme 39 : (1997) 10 Supreme 306 : (1997) 2 UJ 144

Land Acquisition Act, 1894 — Section 23, 30, 4(1)
Supreme Court29 Apr 1997Dismissed

Indian Council of Agricultural Research Vs A.N. Lahiri

Supreme Court Of India · AIR 1997 SC 2259 : (1997) AIRSCW 2129 : (1997) 5 JT 18 : (1997) 2 LLJ 661 : (1997) 3 SCALE 699 : (1997) 10 SCC 691 : (1998) SCC(L&S) 1538 : (1997) 4 Supreme 511 : (1997) 2 UJ 38

Constitution of India, 1950 — Article 136
Supreme Court29 Apr 1997Dismissed

Union of India and others etc. Vs Mangatu Ram, etc.

Supreme Court Of India · AIR 1997 SC 2704 : (1997) AIRSCW 2674 : (1997) 5 JT 627 : (1998) 118 PLR 160 : (1997) 4 SCALE 356 : (1997) 6 SCC 59 : (1997) 3 SCR 1121 : (1997) 6 Supreme 47 : (1997) 2 UJ 165

Land Acquisition Act, 1894 — Section 11, 18, 23, 28A, 4(1)
Supreme Court29 Apr 1997Dismissed

Balo Yadav and others Vs State of Bihar

Supreme Court Of India · AIR 1997 SC 2678 : (1997) AIRSCW 2644 : (1997) 1 ALD(Cri) 873 : (1997) 2 BLJR 1007 : (1997) CriLJ 3395 : (1997) 2 Crimes 38 : (1997) 5 JT 117 : (1997) 2 PLJR 83 : (1997) 2 PLJR 58 : (1997) 3 SCALE 729 : (1997) 5 SCC 360 : (1997) 3 SCR 1071 : (1997) 4 Supr

Penal Code, 1860 (IPC) — Section 148, 149
Supreme Court28 Apr 1997Dismissed

Anju Maheshwari Vs Ramesh Yadav and Another

Supreme Court Of India · AIR 1997 SC 2555 : (1997) AIRSCW 2502 : (1997) CriLJ 3122 : (1997) 5 JT 69 : (1997) 3 SCALE 711 : (1997) 5 SCC 453 : (1997) 4 Supreme 317 : (1997) 1 UJ 719 : (1997) 2 UPLBEC 1169

Supreme Court25 Apr 1997dismissed

K. Jayamohan Vs State of Kerala and another

Supreme Court Of India · AIR 1997 SC 2619 : (1997) AIRSCW 2577 : (1997) 2 CTC 492 : (1997) 5 JT 368 : (1997) 4 SCALE 155 : (1997) 5 SCC 170 : (1997) SCC(L&S) 1140 : (1997) 3 SCR 1046 : (1997) 4 Supreme 608

Constitution of India, 1950 — Article 14, 16