Supreme Court25 Apr 1997Allowed

K.K. Sharma Vs Kulwant Singh and others

Supreme Court Of India · AIR 1997 SC 2554 : (1997) AIRSCW 2501 : (1997) 5 JT 292 : (1997) 4 SCALE 219 : (1997) 10 SCC 234 : (1997) SCC(L&S) 1284 : (1997) 3 SCR 1048 : (1997) 5 Supreme 102 : (1997) 2 UJ 107

Supreme Court25 Apr 1997Dismissed

COMMISSIONER OF INCOME TAX Vs AMALGAMATION PVT. LTD.

Supreme Court Of India · AIR 1997 SC 2404 : (1997) AIRSCW 2316 : (1997) 140 CTR 313 : (1997) 226 ITR 188 : (1997) 5 JT 50 : (1989) 2 JT 217 : (1997) 3 SCALE 614 : (1997) 5 SCC 33 : (1989) 3 SCC 709(1) : (1997) 3 SCR 1005 : (1989) 2 SCR 544 : (1997) 5 Supreme 382 : (1997) 92 TAXMA

COMPANIES ACT, 1956 — Section 198, 273, 295Constitution of India, 1950 — Article 133Income Tax Act, 1961 — Section 261, 37
Supreme Court25 Apr 1997Allowed

Smt. Ram Rati Vs Saroj Devi and Others

Supreme Court Of India · AIR 1997 SC 3072 : (1997) 2 CTC 753 : (1997) 5 JT 601 : (1997) 4 SCALE 307 : (1997) 6 SCC 66 : (1997) 3 SCR 1050

Madhya Pradesh Panchayat Election Rules, 1994 — Rule 73(2), 73(3), 73(4), 76, 76(1)
Supreme Court24 Apr 1997Dismissed

M/s. Modern Tailoring Hall etc. Vs H.S. Venkusa and others

Supreme Court Of India · AIR 1997 SC 2453 : (1997) AIRSCW 2371 : (1997) 2 CTC 456 : (1997) 5 JT 92 : (1997) 3 SCALE 705 : (1997) 5 SCC 315 : (1997) 3 SCR 984 : (1997) 5 Supreme 198 : (1997) 6 Supreme 112 : (1997) 2 UJ 64

Karnataka Rent Control Act, 1986 — Section 21(1)
Supreme Court24 Apr 1997Dismissed

Kaptan Singh and others Vs State of M.P. and another

Supreme Court Of India · AIR 1997 SC 2485 : (1997) AIRSCW 2423 : (1997) 1 ALD(Cri) 884 : (1997) CriLJ 2987 : (1997) 2 Crimes 52 : (1997) 1 CTC 672 : (1997) 1 JLJ 399 : (1997) 5 JT 35 : (1997) 2 RLW 281 : (1997) 3 SCALE 607 : (1997) 6 SCC 185 : (1997) 4 Supreme 211 : (1997) 2 UJ 4

Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 401
Supreme Court23 Apr 1997Allowed

Sangaraboina Sreenu Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1997 SC 3233 : (1997) AIRSCW 3290 : (1997) 1 ALD(Cri) 889 : (1998) 1 ALT(Cri) 20 : (1997) 2 BLJR 1041 : (1997) CriLJ 3955 : (1997) 2 Crimes 55 : (1997) 5 JT 47 : (1997) 3 SCALE 611 : (1997) 5 SCC 348 : (1997) 3 SCR 957 : (1997) 4 Supreme 214 : (1997)

Penal Code, 1860 (IPC) — Section 302, 306