Maharashtra Public Service Commission Vs Dr. Bhanumati Purushottam Rathod and Others
Supreme Court Of India · AIR 1997 SC 3719 : (1997) AIRSCW 2512 : (1997) 5 JT 180 : (1997) 2 MLJ 126 : (1997) 4 SCALE 13 : (1997) 5 SCC 128 : (1997) SCC(L&S) 1131 : (1997) 3 SCR 878 : (1997) 4 Supreme 586
