Supreme Court08 Apr 1997Allowed

Physical Research Laboratory Vs K.G. Sharma

Supreme Court Of India · AIR 1997 SC 1855 : (1997) AIRSCW 1594 : (1998) 1 GLR 218 : (1997) 4 JT 527 : (1997) 2 LLJ 625 : (1997) 3 SCALE 479 : (1997) 4 SCC 257 : (1997) 3 SCR 733 : (1997) 3 Supreme 695

Supreme Court07 Apr 1997Dismissed

Ramavatar Vs State of Bihar and others

Supreme Court Of India · AIR 1997 SC 3437 : (1997) AIRSCW 3523 : (1997) 5 JT 45 : (1997) 2 LLJ 379 : (1997) 3 SCALE 612 : (1997) 4 SCC 764 : (1997) SCC(L&S) 993 : (1997) 3 SCR 683 : (1997) 4 Supreme 335

Supreme Court07 Apr 1997Allowed

Union of India and another Vs Karam Singh and others

Supreme Court Of India · AIR 1997 SC 2655 : (1997) AIRSCW 2619 : (1997) 4 JT 745 : (1997) 3 SCALE 672 : (1997) 5 SCC 180 : (1997) 3 SCR 686 : (1997) 4 Supreme 224

Civil Procedure Code, 1908 (CPC) — Section 151, 152Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 7, 8
Supreme Court04 Apr 1997Dismissed

Dhanna Singh and Others Vs Baljinder Kaur and Others

Supreme Court Of India · AIR 1997 SC 3720 : (1997) AIRSCW 2590 : (1997) 1 CTC 767 : (1997) 5 JT 103 : (1997) 3 LW 6 : (1997) 3 LW 36 : (1997) 2 MLJ 137 : (1998) 118 PLR 706 : (1997) 3 SCALE 747 : (1997) 5 SCC 476 : (1997) 3 SCR 651 : (1997) 4 Supreme 347

Transfer of Property Act, 1882 — Section 52