Supreme Court Of India Judgments

Supreme Court10 Apr 1997Allowed

Cantonment Board and Another Vs M.P.S.R.T.C. Cantonment Board Sagar and Another Vs Rewa Transport Services Rewa

Supreme Court Of India · (1997) 2 MPJR 1

Constitution Of India, 1950 — Article 276(2)Madhya Pradesh Motor Vehicles Taxation Act, 1947 — Section 2(38), 3, 3(1), 3(2), 6, 6(1), 7Cantonments Act, 1924 — Section 3, 10, 11, 60, 60(1)

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Supreme Court10 Apr 1997Allowed

Cantonment Board, Mhow and Another Vs M.P. State Road Transport Corpn. Cantonment Board, Saugor and Another Vs Rewa Transport Services, Rewa and Others

Supreme Court Of India · (1997) 1 ACC 586 : AIR 1997 SC 2013 : (1997) AIRSCW 1801 : (1997) 2 JLJ 70 : (1997) 4 JT 561 : (1997) 3 SCALE 484 : (1997) 9 SCC 450 : (1997) 3 SCR 813 : (1997) 4 Supreme 36

Contonments Act, 1924 — Section 60, 60(1)General Clauses Act, 1897 — Section 6Madhya Pradesh Motor Vehicles Taxation Act, 1947 — Section 127, 3, 3(2), 6, 7

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Supreme Court09 Apr 1997

Commissioner of Sales Tax, M.P. Vs Rewa Coal Fields Ltd. and Another

Supreme Court Of India · (1997) 9 SCC 243 : (1997) SCC(L&S) 1149

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Supreme Court09 Apr 1997Disposed Of

Collector of Customs, Bombay Vs Handicraft Exports

Supreme Court Of India · (1997) 93 ELT 6 : (1997) 7 SCC 144

Customs Act, 1962 — Section 25

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Supreme Court09 Apr 1997Dismissed

R.C. Tiwari Vs M.P. State Co-operative Marketing Federation Ltd. and Others

Supreme Court Of India · (1997) 04 SC CK 0135

Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 10(1)Madhya Pradesh Co-operative Societies Act, 1960 — Section 55

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Supreme Court09 Apr 1997Dismissed

Chamba Singh Vs State of Punjab and others

Supreme Court Of India · AIR 1997 SC 2455 : (1997) AIRSCW 2373 : (1997) 4 JT 721 : (1997) 2 LLJ 440 : (1997) 11 SCC 452 : (1997) 3 SCR 788 : (1997) 4 Supreme 282

Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 2(3)Punjab Police Rules, 1934 — Rule 13.2, 16.1(1), 16.5

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Supreme Court09 Apr 1997Allowed

Union of India and another Vs T. Sundararaman and others

Supreme Court Of India · AIR 1997 SC 2418 : (1997) AIRSCW 2331 : (1997) 5 JT 48 : (1997) 2 LLJ 368 : (1997) 3 SCALE 679 : (1997) 4 SCC 664 : (1997) SCC(L&S) 988 : (1997) 3 SCR 792 : (1997) 4 Supreme 281

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Supreme Court09 Apr 1997Allowed

Union of India Vs C. Rama Swamy and others

Supreme Court Of India · AIR 1997 SC 2055 : (1997) AIRSCW 1879 : (1997) 4 JT 605 : (1997) 3 SCALE 528 : (1997) 4 SCC 647 : (1997) SCC(L&S) 1158 : (1997) 3 SCR 760 : (1997) 4 Supreme 158

Administrative Service (Recruitment) Rules, 1954 — Rule 5Police Service (Recruitment) Rules, 1954 — Rule 4

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Supreme Court09 Apr 1997Dismissed

Prem Nath Sharma Vs State of U.P. and another

Supreme Court Of India · AIR 1997 SC 2252 : (1997) AIRSCW 2121 : (1997) 10 JT 653 : (1997) 3 SCALE 522 : (1997) 4 SCC 552 : (1997) 3 SCR 774 : (1997) 4 Supreme 57 : (1997) 1 UJ 785

Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 72, 9

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Supreme Court09 Apr 1997Allowed

High Court of Judicature at Bombay through ite Registrar Vs Udaysingh Nimbalkar and Others

Supreme Court Of India · AIR 1997 SC 2286 : (1997) AIRSCW 2159 : (1997) 5 JT 298 : (1997) 2 MhLj 578 : (1997) 4 SCALE 26 : (1997) 5 SCC 129 : (1997) SCC(L&S) 1132 : (1997) 3 SCR 803 : (1997) 5 Supreme 123 : (1997) 2 UJ 66

Constitution of India, 1950 — Article 226, 323A

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Supreme Court09 Apr 1997Dismissed

Sree Narayana Dharmasanghom Trust Vs Swami Prakasananda and Others

Supreme Court Of India · (1997) 2 CTC 330 : (1997) 5 JT 100 : (1997) 3 LW 4 : (1997) 3 LW 34 : (1997) 2 MLJ 135 : (1997) 2 OLR 302 : (1997) 2 RLW 277 : (1997) 3 SCALE 745 : (1997) 6 SCC 78 : (1997) 3 SCR 799 : (1997) 2 UJ 32

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1

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Supreme Court09 Apr 1997Allowed

I.T.C. Ltd. Vs Superintendent of Commercial Taxes and Others

Supreme Court Of India · (1998) 9 JT 277 : (1997) 11 SCC 88 : (2000) 119 STC 530

Bihar Sales Tax Act, 1959 — Section 18, 18(1)(a)

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Supreme Court09 Apr 1997Disposed Of

Ansuyaben Kantilal Bhatt Vs Rashiklal Manilal Shah and Another

Supreme Court Of India · AIR 1997 SC 2510 : (1997) AIRSCW 2452 : (1997) 4 JT 747 : (1997) 3 SCALE 670 : (1997) 3 SCALE 170 : (1997) 5 SCC 457 : (1997) 3 SCR 784 : (1997) 4 Supreme 284 : (1997) 1 UJ 816

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Supreme Court09 Apr 1997Allowed

Punjab State Co-operative Supply and Marketing Federation Ltd. Vs B.S. Aulakh and others

Supreme Court Of India · AIR 1997 SC 2001 : (1997) AIRSCW 1787 : (1997) 4 JT 597 : (1997) 3 SCALE 515 : (1997) 4 SCC 756 : (1997) 3 SCR 747 : (1997) 4 Supreme 702 : (1997) 4 Supreme 7

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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Supreme Court08 Apr 1997Dismissed

Sube Singh Bahmani Vs State of Haryana and Others

Supreme Court Of India · (1997) 7 SCC 155

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Supreme Court08 Apr 1997Dismissed

Special Land Acquisition Officer, Kheda and Another Vs Vasudev Chandrashankar and Another

Supreme Court Of India · (1997) 4 JT 741 : (1997) 3 SCALE 613 : (1997) 11 SCC 218 : (1997) 3 SCR 745

Land Acquisition Act, 1894 — Section 23

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Supreme Court08 Apr 1997Dismissed

Anita (Smt.) and Others Vs State of M.P. and Another

Supreme Court Of India · (1997) 2 JLJ 241

Penal Code, 1860 (IPC) — Section 304B, 34, 498A

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Supreme Court08 Apr 1997Dismissed

Achutananda Baidya Vs Prafullya Kumar Gayen and others

Supreme Court Of India · AIR 1997 SC 2077 : (1997) AIRSCW 1904 : (1997) 2 CTC 333 : (1997) 5 JT 75 : (1998) 1 MLJ 59 : (1997) 2 OLR 305 : (1997) 3 SCALE 475 : (1997) 5 SCC 76 : (1997) 3 SCR 709 : (1997) 3 Supreme 673

Constitution of India, 1950 — Article 227

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Supreme Court08 Apr 1997Dismissed

M/s. Serai Kella Glass Works Pvt. Ltd. Vs Collector of Central Excise, Patna

Supreme Court Of India · AIR 1997 SC 1948 : (1997) AIRSCW 1706 : (1997) 70 ECR 230 : (1997) 91 ELT 497 : (1997) 4 JT 535 : (1997) 3 SCALE 454 : (1997) 4 SCC 641 : (1997) 3 SCR 700 : (1997) 4 Supreme 1

Central Excises and Salt Act, 1944 — Section 11A, 11B, 3, 4

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Supreme Court08 Apr 1997Allowed

State of Tamil Nadu and Another Vs M.R. Alagappan and Others, etc.

Supreme Court Of India · AIR 1997 SC 2006 : (1997) AIRSCW 1793 : (1997) 3 ALT 9 : (1997) 4 JT 515 : (1997) 2 LLJ 711 : (1997) 3 SCALE 464 : (1997) 4 SCC 401 : (1997) SCC(L&S) 1080 : (1997) 3 SCR 717(1) : (1997) 4 Supreme 67

Constitution of India, 1950 — Article 136, 14, 16, 39

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