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Supreme Court Of India judgments

59,848 judgments · page 1,853 of 2,993

Supreme Court04 Apr 1997Disposed Of

Harshad J. Shah and another Vs L.I.C. of India and others

Supreme Court Of India · AIR 1997 SC 2459 : (1997) AIRSCW 2395 : (1997) 89 CompCas 109 : (1997) 2 GLR 1577 : (1997) 4 JT 505 : (1997) 2 RLW 189 : (1997) 3 SCALE 423 : (1997) 5 SCC 64 : (1997) 3 SCR 617 : (1997) 3 Supreme 587

Constitution of India, 1950 — Article 12, 14Contract Act, 1872 — Section 186, 187, 188, 237Life Insurance Corporation Act, 1956 — Section 48(2)
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Supreme Court04 Apr 1997Disposed Of

M/s. Madras Industrial Investment Corporation Ltd. Vs The Commissioner of Income Tax, Tamil Nadu-I, Madras

Supreme Court Of India · AIR 1997 SC 2063 : (1997) AIRSCW 1887 : (1997) 1 BC 639 : (1997) 139 CTR 555 : (1997) 225 ITR 802 : (1997) 4 JT 463 : (1997) 3 SCALE 436 : (1997) 4 SCC 666 : (1997) 3 SCR 593 : (1997) 4 Supreme 173 : (1997) 91 TAXMAN 340

Income Tax Act, 1922 — Section 10(1), 10(2)Income Tax Act, 1961 — Section 256(1), 30, 31, 32, 33
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Supreme Court04 Apr 1997Dismissed

L.N. Venkatesan Vs State of Tamil Nadu and others

Supreme Court Of India · AIR 1997 SC 2426 : (1997) AIRSCW 2341 : (1997) 5 ALT 31 : (1997) 5 JT 104 : (1997) 2 RLW 275 : (1997) 3 SCALE 695 : (1997) 5 SCC 309 : (1997) 3 SCR 661 : (1997) 4 Supreme 509 : (1997) 2 UJ 30

Land Acquisition Act, 1894 — Section 11, 11A, 17, 4, 6
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Supreme Court04 Apr 1997Partly Allowed

Chandubhai Malubhai Parmar and others Vs State of Gujarat

Supreme Court Of India · AIR 1997 SC 1422 : (1997) AIRSCW 1549 : (1997) 1 ALD(Cri) 891 : (1997) CriLJ 1909 : (1997) 2 Crimes 30 : (1997) 2 GLR 1735 : (1997) 4 JT 481 : (1997) 3 SCALE 446 : (1997) 9 SCC 485 : (1997) 3 SCR 633 : (1997) 3 Supreme 702

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
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Supreme Court04 Apr 1997Dismissed

State of Bihar and others Vs Syed Asad Raza and others

Supreme Court Of India · AIR 1997 SC 2425 : (1997) AIRSCW 2339 : (1997) 5 JT 97 : (1997) 2 LLJ 786 : (1997) 3 SCALE 723 : (1997) 11 SCC 442 : (1998) SCC(L&S) 192 : (1997) 3 SCR 658 : (1997) 4 Supreme 588 : (1997) 4 Supreme 587

Bihar State Universities Act, 1976 — Section 35
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Supreme Court04 Apr 1997Allowed

Suresh Chandra Vs J.B. Agarwal and others

Supreme Court Of India · AIR 1997 SC 2487 : (1997) AIRSCW 2426 : (1998) 1 GLR 245 : (1997) 5 JT 72 : (1997) 2 LLJ 422 : (1997) 3 SCALE 697 : (1997) 5 SCC 363 : (1997) SCC(L&S) 1146 : (1997) 3 SCR 665 : (1997) 4 Supreme 648

Constitution of India, 1950 — Article 14, 16(1), 16(4)
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Supreme Court04 Apr 1997Allowed

Land Acquisition Officer Vs Shivbai and others

Supreme Court Of India · AIR 1997 SC 2642 : (1997) AIRSCW 2603 : (1997) 5 JT 123 : (1997) 3 LW 38 : (1998) 1 MLJ 14 : (1997) 3 SCALE 751 : (1997) 9 SCC 710 : (1997) 3 SCR 647 : (1997) 4 Supreme 550 : (1997) 2 UJ 35

Land Acquisition Act, 1894 — Section 12, 18, 4(1)
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Supreme Court03 Apr 1997Dismissed

S. Sivaprakasam Vs B.V. Muniraj and Others

Supreme Court Of India · (1997) 3 ALT 5 : (1997) 4 JT 689 : (1997) 3 SCALE 593 : (1997) 9 SCC 636 : (1997) 3 SCR 571 : (1997) 1 UJ 826

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, Order 34 Rule 4(1), Order 34 Rule 5Transfer of Property Act, 1882 — Section 52
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Supreme Court03 Apr 1997Allowed

Godhra Electricity Co. Ltd., Ahmedabad Vs Commissioner of Income Tax, Gujarat-II, Ahmedabad

Supreme Court Of India · AIR 1997 SC 2350 : (1997) AIRSCW 2239 : (1997) 139 CTR 564 : (1997) 93 ELT 656 : (1997) 225 ITR 746 : (1997) 4 JT 493 : (1997) 3 SCALE 409 : (1997) 4 SCC 530 : (1997) 3 SCR 539 : (1997) 3 Supreme 642 : (1997) 91 TAXMAN 351

Defence of India Rules, 1971 — Rule 115(2)Electricity (Supply) Act, 1948 — Section 57(2)Electricity Act, 1910 — Section 6(1)
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