Supreme Court03 Apr 1997Allowed
Tejram Vs Patirambhau
Supreme Court Of India · AIR 1997 SC 2702 : (1997) AIRSCW 2670 : (1997) 4 JT 677 : (1997) 3 SCALE 589 : (1997) 9 SCC 634 : (1997) 3 SCR 567 : (1997) 4 Supreme 81 : (1997) 1 UJ 813
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,854 of 2,993
Supreme Court03 Apr 1997Dismissed
Commissioner of Income Tax, Madras-II Vs I.A.E.C. (Pumps) Ltd., Madras
Supreme Court Of India · (1998) 232 ITR 316 : (1998) 8 SCC 460
Supreme Court03 Apr 1997Dismissed
S. Vanathan Muthuraja Vs Ramalingam alias Krishnamurthy Gurukkal and Others
Supreme Court Of India · (1997) 1 CTC 692 : (1997) 5 JT 110 : (1997) 3 LW 231 : (1998) 1 PLJR 3 : (1997) 3 SCALE 726 : (1997) 6 SCC 143 : (1997) 3 SCR 581
Civil Procedure Code, 1908 (CPC) — Section 9Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 11, 46, 47, 8(2)
Supreme Court03 Apr 1997Allowed
Biswa Nath Saha and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (1999) 82 FLR 601 : (1998) 5 SCC 304
Supreme Court03 Apr 1997
Abdul Rahman Vs State of Kerala
Supreme Court Of India · (1998) 9 JT 284 : (1997) 11 SCC 93
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(i), 50
Supreme Court03 Apr 1997Disposed Of
Nandlal Tejmal Kothari Vs Inspecting Assistant Commissioner of Income Tax and Others
Supreme Court Of India · (1998) 230 ITR 943 : (1997) 4 JT 621 : (1997) 3 SCALE 592 : (1997) 3 SCR 575
Income Tax Act, 1961 — Section 269UD
Supreme Court02 Apr 1997Dismissed
Commissioner of Income Tax, Gujarat Vs Sercon Pvt. Ltd., Ahmedabad
Supreme Court Of India · (1997) 6 SCC 35
Supreme Court02 Apr 1997Dismissed
COMMISSIONER OF Income Tax Vs SERCON PVT. LTD.
Supreme Court Of India · (1998) 229 ITR 120
Income Tax Act, 1961 — Section 256(1), 256(2)
Supreme Court02 Apr 1997Disposed Of
Secretary, Ministry of Communications and Others Vs Sakkubai and Another
Supreme Court Of India · (1998) 9 JT 297 : (1997) 11 SCC 224 : (1998) SCC(L&S) 119
Supreme Court02 Apr 1997Dismissed
Karuna Ram Medhi and Others Vs Kamakhya Prasad Baruah and Another
Supreme Court Of India · (1997) 4 JT 653 : (1997) 3 SCALE 547 : (1997) 5 SCC 530 : (1997) 3 SCR 519
Assam Non-Agricultural Urban Areas Tenancy Act, 1955 — Section 11
Supreme Court02 Apr 1997Dismissed
S. Gurdial Singh nd others Vs Ludhiana Improvement Trust
Supreme Court Of India · AIR 1997 SC 2573 : (1997) AIRSCW 2523 : (1997) 4 JT 650 : (1997) 3 SCALE 603 : (1997) 5 SCC 138 : (1997) 3 SCR 516 : (1997) 4 Supreme 333 : (1997) 1 UJ 707
Land Acquisition Act, 1894 — Section 4(1)Punjab Town Improvement Act, 1922 — Section 24, 28(2), 36, 41, 48
Supreme Court02 Apr 1997Allowed
Vankamamidi Venkata Subba Rao Vs Chatlapalli Seetharamaratna Ranganayakamma
Supreme Court Of India · AIR 1997 SC 3082 : (1997) AIRSCW 3122 : (1997) 2 CTC 686 : (1997) 4 JT 713 : (1997) 3 SCALE 664 : (1997) 5 SCC 460 : (1997) 3 SCR 530 : (1997) 5 Supreme 94
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 15Hindu Succession Act, 1956 — Section 14
Supreme Court02 Apr 1997Dismissed
Kamleshwar Prasad Vs Pradumanju Agarwal (dead) by LR''s.
Supreme Court Of India · AIR 1997 SC 2399 : (1997) AIRSCW 2310 : (1997) 4 JT 425 : (1997) 2 PLJR 86 : (1997) 3 SCALE 400 : (1997) 4 SCC 413 : (1997) 3 SCR 508 : (1997) 3 Supreme 597
Constitution of India, 1950 — Article 136, 226, 227
Supreme Court02 Apr 1997Allowed
State of Orissa and others Vs Ramanath Patnaik
Supreme Court Of India · AIR 1997 SC 2452 : (1997) AIRSCW 2370 : (1997) 84 CLT 355 : (1997) 4 JT 660 : (1997) 2 LLJ 1022 : (1997) 5 SCC 181 : (1997) SCC(L&S) 1141 : (1997) 3 SCR 528 : (1997) 4 Supreme 351
Supreme Court02 Apr 1997Allowed
K. Manickaraj Vs Union of India (UOI)
Supreme Court Of India · (1997) 4 JT 452 : (1997) 3 SCALE 403 : (1997) 4 SCC 342 : (1997) SCC(L&S) 949
Supreme Court02 Apr 1997Allowed
Director of School Education Vs T. Lakshmaiah and Others
Supreme Court Of India · (1997) 4 JT 646 : (1997) 3 SCALE 602 : (1997) 4 SCC 568 : (1997) SCC(L&S) 980 : (1997) 3 SCR 526
Supreme Court02 Apr 1997Allowed
Assistant Commercial Tax Officer-cum-Entertainment Tax Officer Vs Narasimhaiah and Others
Supreme Court Of India · AIR 1997 SC 2601 : (1997) AIRSCW 2557 : (1997) 4 JT 637 : (1997) 3 SCALE 586 : (1997) 4 SCC 580 : (1997) 3 SCR 513 : (1997) 4 Supreme 85
Karnataka Entertainments Tax Act, 1958 — Section 6B
Supreme Court02 Apr 1997Disposed Of
N.K. Durga Devi Vs Commissioner of Commercial Taxes, Hyderabad and Others
Supreme Court Of India · (1999) 4 JT 649 : (1997) 11 SCC 91 : (1998) SCC(L&S) 85
Supreme Court01 Apr 1997Dismissed
Lt. C. Reethama Joseph (Mrs) Vs Union of India (UOI) and Others
Supreme Court Of India · (1997) 10 SCC 735
Constitution of India, 1950 — Article 32
Supreme Court01 Apr 1997Allowed
Kunj Behari Lal Vs District Judge, Gorakhpur and Others
Supreme Court Of India · (1997) 2 CTC 383 : (1997) 5 SCC 757