Supreme Court30 Mar 1997Dismissed
COMMONWEALTH TRUST LTD. Vs COMMISSIONER OF INCOME TAX.
Supreme Court Of India · (1997) 142 CTR 214
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 156, 261, 32, 34, 40
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,856 of 2,993
Supreme Court30 Mar 1997Dismissed
THIRU AROORAN SUGARS LTD. Vs COMMISSIONER OF Income Tax.
Supreme Court Of India · (1997) 142 CTR 9
Gift Tax Act, 1958 — Section 6(1)Income Tax Act, 1961 — Section 2, 295Wealth Tax Act, 1957 — Section 7(1)
Supreme Court29 Mar 1997Allowed
NATIONAL RAYON CORPORATION LTD. ETC. Vs COMMISSIONER OF INCOME TAX.
Supreme Court Of India · (1997) 142 CTR 202
Supreme Court27 Mar 1997Dismissed
Shiv Kumar Vs Sajida and Others
Supreme Court Of India · (1997) 6 SCC 777
Supreme Court27 Mar 1997Allowed
In Re: Chandan Mitra and Another
Supreme Court Of India · (1998) 1 SCALE 253(1) : (1998) 8 SCC 554
Supreme Court27 Mar 1997Allowed
Dr S.C.V. Reddy and Others Vs State of Karnataka and Others
Supreme Court Of India · (1997) 4 JT 575 : (1997) 3 SCALE 503 : (1997) 4 SCC 337 : (1997) 3 SCR 397
Constitution of India, 1950 — Article 309
Supreme Court27 Mar 1997Allowed
U.P. State Road Transport Corporation, Aligarh Vs State of U.P. and others
Supreme Court Of India · AIR 1997 SC 3675 : (1997) AIRSCW 1996 : (1997) 2 CTC 480 : (1997) 4 JT 555 : (1997) 3 SCALE 539 : (1997) 5 SCC 148 : (1997) 3 SCR 389 : (1997) 3 Supreme 740
Land Acquisition Act, 1894 — Section 18, 4(1)
Supreme Court27 Mar 1997dismissed
Garhwal Jal Sansthan Karmachari Union and another Vs State of Uttar Pradesh and others
Supreme Court Of India · AIR 1997 SC 2143 : (1997) AIRSCW 1997 : (1997) 4 JT 206 : (1991) LabIC 1240 : (1997) 2 LLJ 147 : (1997) 3 SCALE 325 : (1997) 4 SCC 24 : (1997) SCC(L&S) 929 : (1997) 3 SCR 376 : (1997) 4 Supreme 77 : (1997) 2 UPLBEC 1209
Constitution of India, 1950 — Article 14, 16, 226
Supreme Court27 Mar 1997
Bal Thackrey Vs Harish Pimpalkhute and Another
Supreme Court Of India · (1998) 3 SCALE 440(2) : (1998) 3 SCALE 440
Supreme Court27 Mar 1997Allowed
State of U.P. and Another Vs Brij Nath Misra
Supreme Court Of India · AIR 1997 SC 2393 : (1997) AIRSCW 2303 : (1997) 4 JT 556 : (1997) 3 SCALE 512 : (1997) 9 SCC 357 : (1997) SCC(L&S) 1027 : (1997) 3 SCR 394 : (1997) 4 Supreme 25 : (1997) 2 UPLBEC 1154
Supreme Court27 Mar 1997Dismissed
Madanlal Sethi and others Vs State of M.P. and others
Supreme Court Of India · AIR 1997 SC 2264 : (1997) AIRSCW 2134 : (1997) 2 JLJ 179 : (1997) 4 JT 629 : (1997) 3 SCALE 575 : (1997) 5 SCC 141 : (1997) 3 SCR 404 : (1997) 5 Supreme 117
Constitution of India, 1950 — Article 14, 19(1)Madhya Pradesh Transit (Forest Produce) Rules, 1961 — Rule 27
Supreme Court27 Mar 1997Disposed Of
Rajeev Mankotia Vs Secretary to the President of India and others
Supreme Court Of India · AIR 1997 SC 2766 : (1997) AIRSCW 2742 : (1997) 5 JT 663 : (1997) 4 SCALE 368 : (1997) 10 SCC 441 : (1997) 3 SCR 421 : (1997) 6 Supreme 184 : (1997) 2 UJ 362
Supreme Court27 Mar 1997Allowed
Sri Kanyaka Parameswari Anna Satram Committee and Others Vs Commissioner, Hindu religiousCharitable and endowments and Others
Supreme Court Of India · AIR 1997 SC 2332 : (1997) 4 JT 693 : (1997) 3 SCALE 511 : (1997) 5 SCC 303 : (1997) 3 SCR 402 : (1997) 2 UJ 2
Constitution of India, 1950 — Article 26
Supreme Court27 Mar 1997Allowed
Chandigarh Administration and Others Vs Ex. S.I. Gurdit Singh
Supreme Court Of India · (1998) 79 FLR 750 : (1998) 4 JT 253 : (1997) 10 SCC 430
Constitution of India, 1950 — Article 311(2)
Supreme Court27 Mar 1997Allowed
Union of India (UOI) and Others Vs K.G. Kulkarni and Others
Supreme Court Of India · (1997) 4 JT 585 : (1997) 2 LLJ 617 : (1997) 3 SCALE 541 : (1997) 4 SCC 345 : (1997) 3 SCR 385
Supreme Court27 Mar 1997Dismissed
Ganpatbhai M. Solanki Vs District Collector, Vadodara and another
Supreme Court Of India · AIR 1997 SC 2273 : (1997) AIRSCW 2144 : (1997) 4 JT 558 : (1997) 3 SCALE 507 : (1997) 9 SCC 612 : (1997) 3 SCR 391 : (1997) 4 Supreme 23
Gujarat Co-operative Societies Act, 1961 — Section 74
Supreme Court26 Mar 1997Dismissed
State of Bihar and Others Vs Himanshu Kumar Vidyarthi and Others
Supreme Court Of India · (1997) 2 PLJR 38
Industrial Disputes Act, 1947 — Section 25F
Supreme Court26 Mar 1997Dismissed
A.K. Jadhav Vs State of M.P. and others
Supreme Court Of India · AIR 1997 SC 2394 : (1997) AIRSCW 2305 : (1997) 4 JT 583 : (1997) 3 SCALE 502 : (1997) 9 SCC 240 : (1997) SCC(L&S) 1025 : (1997) 3 SCR 372 : (1997) 4 Supreme 17
Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 10, 2, 9(1)
Supreme Court26 Mar 1997Allowed
Cochin Dock Labour Board Vs Leenamma Samuel and Others
Supreme Court Of India · (1999) 81 FLR 980 : (1998) 9 SCC 87
Supreme Court26 Mar 1997Dismissed
Himanshu Kumar Vidyarthi and Others Vs State of Bihar and Others
Supreme Court Of India · AIR 1997 SC 3657 : (1997) AIRSCW 1903 : (1997) 4 JT 560 : (1997) 2 PLJR 38 : (1998) 118 PLR 704 : (1997) 3 SCALE 463 : (1997) 4 SCC 391 : (1997) 3 SCR 368 : (1997) 3 Supreme 733
Industrial Disputes Act, 1947 — Section 25F