Supreme Court25 Mar 1997dismissed

Kalika Tiwari and others Vs State of Bihar

Supreme Court Of India · AIR 1997 SC 2186 : (1997) AIRSCW 2047 : (1997) 2 ALD(Cri) 110 : (1997) 2 BLJR 1009 : (1997) CriLJ 2531 : (1997) 2 Crimes 15 : (1997) 4 JT 405 : (1997) 2 PLJR 1 : (1997) 3 SCALE 282 : (1997) 4 SCC 445 : (1997) 3 SCR 335 : (1997) 3 Supreme 397

Penal Code, 1860 (IPC) — Section 120B, 149, 34, 396
Supreme Court25 Mar 1997Dismissed

N. Umapathy Vs B.V. Muniyappa

Supreme Court Of India · AIR 1997 SC 2467 : (1997) AIRSCW 2403 : (1997) 5 JT 212 : (1997) 3 SCALE 378 : (1997) 9 SCC 247 : (1997) 3 SCR 350 : (1997) 3 Supreme 605

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
Supreme Court21 Mar 1997dismissed

Ashok Kumar Gupta and Another Vs State of U.P. and Others

Supreme Court Of India · (1997) 4 JT 251 : (1997) 3 SCALE 289 : (1997) 3 SCALE 288 : (1997) 5 SCC 201 : (1997) SCC(L&S) 1299 : (1997) 3 SCR 269 : (1997) 2 UPLBEC 1417

Constitution of India, 1950 — Article 13(1), 13(2), 14, 141, 142Uttar Pradesh Service of Engineers (Public Works Department) (Higher) Rules, 1990 — Rule 18, 5, 6, 7, 8
Supreme Court21 Mar 1997Allowed

K. Gopinathan Nair and etc. Vs State of Kerala

Supreme Court Of India · AIR 1997 SC 1925 : (1997) AIRSCW 1681 : (1997) 4 JT 369 : (1997) 3 SCALE 252 : (1997) 10 SCC 1 : (1997) 3 SCR 226 : (1997) 105 STC 580 : (1997) 5 Supreme 420

Central Sales Tax Act, 1956 — Section 2, 3, 5(2)Constitution of India, 1950 — Article 269(1), 286, 32
Supreme Court21 Mar 1997Allowed

National Insurance Co. Ltd. Vs Sujir Ganesh Nayak and Co. and another

Supreme Court Of India · (1997) 1 ACC 537 : (1997) ACJ 816 : AIR 1997 SC 2049 : (1997) AIRSCW 1871 : (1997) 89 CompCas 131 : (1997) 2 CTC 275 : (1997) 4 JT 180 : (1997) 2 KLT 54 : (1997) 1 LW 837 : (1997) 1 LW 836 : (1997) 2 MLJ 17 : (1997) 2 RLW 177 : (1997) 3 SCALE 228 : (1997)

Arbitration Act, 1940 — Section 20