Supreme Court15 Jul 1997Allowed
SK. Mister and Another Vs State of Bihar
Supreme Court Of India · (1997) 07 SC CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 193, 209
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,838 of 2,993
Supreme Court14 Jul 1997Allowed
Union of India and others Vs O.P. Saxena and Others
Supreme Court Of India · AIR 1997 SC 2978 : (1997) AIRSCW 3007 : (1997) 2 JLJ 269 : (1997) 6 JT 586 : (1997) 5 SCALE 35 : (1997) 6 SCC 360 : (1997) SCC(L&S) 1667 : (1997) 2 SCR 695 Supp : (1997) 6 Supreme 501 : (1997) 2 UJ 423 : (1997) 3 UPLBEC 1667
Supreme Court11 Jul 1997Disposed Of
S.S. Bola and others Vs B.D. Sardana and others
Supreme Court Of India · AIR 1997 SC 1841 : (1997) 139 CTR 12 : (1997) 224 ITR 301 : (1997) 2 JT 295 : (1997) 1 SCALE 712 : (1997) 4 SCC 93 : (1997) 90 TAXMAN 549 : (1997) AIRSCW 1431 : (1997) 2 Supreme 593
Supreme Court11 Jul 1997Allowed
Sriniwas and Others Vs Duni Chand and Another
Supreme Court Of India · (1997) 6 SCC 85
Supreme Court11 Jul 1997Allowed
Nagesha Vs M.S. Krishna and Another
Supreme Court Of India · (1998) ACJ 467 : (1998) 4 JT 438 : (1999) 1 RLW 24 : (1997) 8 SCC 349
Supreme Court11 Jul 1997Allowed
Gurdev Singh and others Vs Mehnga Ram and another
Supreme Court Of India · AIR 1997 SC 3572 : (1997) AIRSCW 3679 : (1997) 4 ALLMR 671 : (1997) 7 JT 56 : (1997) 3 LW 154 : (1997) RD 592 : (1997) 5 SCALE 222(1) : (1997) 5 SCALE 222 : (1997) 6 SCC 507 : (1997) 2 SCR 693 Supp : (1997) 7 Supreme 147 : (1997) 2 UJ 545
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115
Supreme Court11 Jul 1997Dismissed
I.K. Mishra Vs Union of India and Others
Supreme Court Of India · AIR 1997 SC 3740 : (1997) AIRSCW 2944 : (1997) 6 JT 390 : (1997) 4 SCALE 646 : (1997) 6 SCC 228 : (1997) SCC(L&S) 1654 : (1997) 2 SCR 260 Supp : (1997) 2 UJ 396
Supreme Court11 Jul 1997Disposed Of
Samatha Vs State of A.P. and Others
Supreme Court Of India · AIR 1997 SC 3297 : (1997) AIRSCW 3361 : (1997) 6 JT 449 : (1997) 4 SCALE 746 : (1997) 8 SCC 191 : (1997) 2 SCR 305 Supp : (1997) 6 Supreme 530
Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 3(1)Constitution of India, 1950 — Article 1, 14, 15(4), 162, 17Environment (Protection) Act, 1986 — Section 2
Supreme Court11 Jul 1997Dismissed
Institute of Chartered Accountants of India Vs Price Waterhouse and Another
Supreme Court Of India · AIR 1998 SC 74 : (1997) 90 CompCas 113 : (1997) 6 JT 607 : (1997) 5 SCALE 16 : (1997) 6 SCC 312 : (1997) 2 SCR 267 Supp : (1997) 93 TAXMAN 588
Chartered Accountants Act, 1949 — Section 12(2), 21, 21(2), 22, 30Chartered Accountants Regulations, 1988 — Regulation 14, 16, 16(4)
Supreme Court11 Jul 1997Dismissed
Hyderabad Abrasives and Minerals (P) Ltd. Represented by Shri M.V.S. Subramanium, Managing Director Vs State of Andhra Pradesh and Others
Supreme Court Of India · (1997) 6 JT 634
Andhra Pradesh Forest Act, 1967 — Section 24Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Regulation 3(1), 3Forest (Conservation) Act, 1980 — Section 2
Supreme Court10 Jul 1997Dismissed
Ajit Prasad Gupta Vs State of U.P. and others
Supreme Court Of India · AIR 1997 SC 3425 : (1997) AIRSCW 3508 : (1997) 6 JT 593 : (1997) 3 RLW 363 : (1997) 5 SCALE 40 : (1997) 6 SCC 279 : (1997) SCC(L&S) 1446 : (1997) 2 SCR 258 Supp : (1997) 6 Supreme 505 : (1997) 2 UJ 456 : (1997) 3 UPLBEC 1666
Constitution of India, 1950 — Article 133
Supreme Court10 Jul 1997Allowed
Arvind Dattatraya Dhande Vs State of Maharashtra and others
Supreme Court Of India · AIR 1997 SC 3067 : (1997) AIRSCW 3105 : (1998) 4 ALT 24 : (1997) 6 JT 229 : (1997) 4 SCALE 742 : (1997) 6 SCC 169 : (1997) SCC(L&S) 1437 : (1997) 2 SCR 231 Supp : (1998) 5 Supreme 167 : (1997) 2 UJ 341 : (1997) 3 UPLBEC 1647
Supreme Court10 Jul 1997
State of Gujarat Vs Anirudh singhh and another
Supreme Court Of India · AIR 1997 SC 2780 : (1997) AIRSCW 2758 : (1997) 2 ALD(Cri) 266 : (1997) CriLJ 3397 : (1997) 2 Crimes 82 : (1997) 3 GLR 2245 : (1997) 6 JT 236 : (1997) 4 SCALE 724 : (1997) 6 SCC 514 : (1997) 2 SCR 234 Supp : (1997) 6 Supreme 435
Bombay State Reserve Police Force Act, 1951 — Section 10, 11, 19, 2Constitution of India, 1950 — Article 19, 20(3)Penal Code, 1860 (IPC) — Section 114, 302, 307
Supreme Court10 Jul 1997
Belwal Spinning Mills Ltd. etc. Vs U.P. State Electricity Board and another
Supreme Court Of India · AIR 1997 SC 2793 : (1997) AIRSCW 2773 : (1997) 6 JT 277 : (1997) 4 SCALE 693 : (1997) 4 SCALE 690 : (1997) 6 SCC 740 : (1997) 2 SCR 197 Supp : (1997) 6 Supreme 357
Electricity Act, 1910 — Section 20, 24(1), 26, 26(1), 26(6)Electricity Rules, 1956 — Rule 57Constitution Of India, 1950 — Article 136
Supreme Court09 Jul 1997Dismissed
V.S.M.R. Jagadishchandran (Decd.) Vs Commissioner of Income Tax
Supreme Court Of India · (2001) 10 SCC 522
Income Tax Act, 1961 — Section 48
Supreme Court09 Jul 1997Dismissed
Totaram Vs State of U.P. and Others
Supreme Court Of India · (1997) 227 ITR 240 : (1997) 6 JT 92 : (1997) 4 SCALE 606 : (1997) 6 SCC 570 : (1997) 2 SCR 83 Supp : (1997) 93 TAXMAN 389
Supreme Court09 Jul 1997Dismissed
Rajendra Prasad Yadav and Others Vs State of M.P. and Others
Supreme Court Of India · AIR 1997 SC 3723 : (1997) AIRSCW 2792 : (1997) 6 JT 354 : (1997) 4 SCALE 566 : (1997) 6 SCC 678 : (1997) 1 SCR 716 Supp : (1997) 7 Supreme 99 : (1997) 2 UJ 273
Madhya Pradesh Co-operative Societies Act, 1960 — Section 2, 48, 48B, 49, 49(1A)
Supreme Court09 Jul 1997Allowed
W.B. Housing Board and Others Vs Brijendra Prasad Gupta and Others
Supreme Court Of India · (1997) 6 JT 169 : (1997) 4 SCALE 590 : (1997) 6 SCC 207
Constitution of India, 1950 — Article 136West Bengal Housing Board Act, 1972 — Section 17, 2(12A), 27A, 29West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3, 3(1), 3(2), 4
Supreme Court09 Jul 1997Allowed
W.B. Housing Board Vs Bhanwar Lal Mundhra and Others
Supreme Court Of India · (1997) 6 JT 192 : (1997) 4 SCALE 650 : (1997) 6 SCC 151
West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3, 4West Bengal Land (Requisition and Acquisition) Rules, 1948 — Rule 3
Supreme Court09 Jul 1997Dismissed
Rm. Arunachalam Vs Commissioner of Income Tax
Supreme Court Of India · AIR 1997 SC 2905 : (1997) AIRSCW 2916 : (1997) 227 ITR 222 : (1997) 6 JT 431 : (1997) 4 SCALE 608 : (1997) 7 SCC 698 : (1997) 2 SCR 64 Supp : (1997) 7 Supreme 207
Estate Duty Act, 1953 — Section 74, 74(1)Income Tax Act, 1961 — Section 45(1), 48, 49, 49(1), 55