CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 1,834 of 2,993

Supreme Court31 Jul 1997Allowed

P.S. Ramamohana Rao Vs A.P. Agricultural University and Another

Supreme Court Of India · AIR 1997 SC 3433 : (1997) AIRSCW 3519 : (1997) 7 JT 173 : (1997) 5 SCALE 297 : (1997) 8 SCC 350 : (1998) SCC(L&S) 46 : (1997) 3 SCR 201 Supp : (1997) 7 Supreme 93 : (1997) 2 UJ 476

Andhra Pradesh Agricultural University (Conditions of Service) Regulations, 1965 — Regulation 33Andhra Pradesh Agricultural University Act, 1963 — Section 2
Read judgment
Supreme Court30 Jul 1997Allowed

N.S.M. Ahmad Jamalia Beevi Vs D.N. Shah

Supreme Court Of India · (1997) 2 CTC 412 : (1997) 7 JT 95 : (1997) 3 LW 583 : (1998) 1 MLJ 12 : (1997) 5 SCALE 290 : (1997) 6 SCC 597 : (1997) 3 SCR 172 Supp

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 11(1), 11(4), 25
Read judgment
Supreme Court30 Jul 1997Dismissed

Thiru Arooran Sugars Ltd., Madras etc. Vs The Commissioner of Income Tax, Madras

Supreme Court Of India · AIR 1997 SC 3575 : (1997) AIRSCW 3682 : (1997) 227 ITR 432 : (1997) 7 JT 165 : (1997) 5 SCALE 284 : (1997) 6 SCC 606 : (1997) 3 SCR 151 Supp : (1997) 7 Supreme 256 : (1997) 93 TAXMAN 579

Estate Duty Act, 1953 — Section 36Gift Tax Act, 1958 — Section 6(1)Income Tax Act, 1961 — Section 10(1), 2, 256, 295(2), 6(1)
Read judgment
Supreme Court30 Jul 1997Allowed

P. Mytheenkannu Vs State of Kerala

Supreme Court Of India · AIR 1997 SC 3870 : (1997) AIRSCW 3794 : (1997) 7 JT 102 : (1997) 5 SCALE 275 : (1997) 6 SCC 478 : (1997) 106 STC 609 : (1997) 7 Supreme 178

KERALA GENERAL SALES TAX ACT, 1963 — Section 2
Read judgment