Bilal Ahmed Kaloo Vs State of Andhra Pradesh
Supreme Court Of India · AIR 1997 SC 3483 : (1997) AIRSCW 3574 : (1997) 2 ALD(Cri) 436 : (1997) CriLJ 4091 : (1997) 3 Crimes 130 : (1997) 7 JT 272 : (1997) 2 LW(Cri) 708 : (1997) 5 SCALE 399 : (1997) 7 SCC 431 : (1997) 3 SCR 327 Supp : (1997) 7 Supreme 122
