Supreme Court05 Apr 2018Dismissed

Ashim Ranjan Das (D) By Lrs Vs Shibu Bodhak & Ors

Supreme Court Of India · AIR 2018 SC 1649 : (2018) 5 Scale 350 : (2018) 5 SCC 356 : (2018) 3 Supreme 503 : (2018) 3 SCR 479

West Bengal Estate Acquisition Act, 1953 — Sections 44(2a), 2(i), 6Calcutta thika Tenancy act, 1949Land Acquisition Act, 1894 — Sec 23, 24, 6, 6(1)
Supreme Court28 Mar 2018Disposed Of

Krishnakant Tamrakar Vs The State Of Madhya Pradesh

Supreme Court Of India · AIR 2018 SC 3635 : (2018) 2 Crimes 254 : (2018) 5 Scale 248

Constitution Of India, 1950 — Article 14, 21, 143(1), 226, 227Indian Penal Code, 1860 — Section 148, 149, 302Code Of Criminal Procedure, 1973 — Section 167, 436A
Supreme Court28 Mar 2018Disposed Of

Asian Resurfacing Of Road Agency Pvt. Ltd. & Anr Vs Central Burueau Of Investivation

Supreme Court Of India · (2018)1 ACJ 772 : AIR 2018 SC 2039 : (2018) All SCR (Crl.) 659 : (2018) 2 BCR(Cri) 770 : (2018) Cri.L.R. 405 : (2018) 2 Crimes 225 : (2018) (248) DLT 244 : ILR (2018) 2 Ker. 79 : (2018) 2 JBCJ 235 : (2018) 2 JLJ 94 : (2018) 2 KarLJ 610 : (2018) 2 KLT 158

Constitution Of India, 1950 — Article 21, 215, 226, 227, 372Indian Penal Code, 1860 — Section 120B, 161, 162, 163, 164, 165, 165A, 420, 467, 468, 471, 477A, 500Prevention Of Corruption Act, 1988 — Section 2(c), 2(c)(vi), 2(c)(ix), 2(c)(xii), 4(4), 13(1)(d), 13(2), 19, 19(3), 19(3)(a), 19(3)(b), 19(3)(c), 19(4), 22, 22(a), 22(c), 22(d)