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Supreme Court Of India judgments, 2018

1,052 judgments · page 41 of 53

Supreme Court28 Mar 2018Dismissed

State of Tamil Nadu Vs S. Martin Etc.

Supreme Court Of India · AIR 2018 SC 1647 : (2018) AllMR(Cri) 1770 : (2018) 2 ALT (Cri) 167 : (2018) 2 Crimes 252 : (2018) 2 JCC 834 : (2018) 3 JT 605 : (2018) 5 Scale 240 : (2018) 2 SCC(Cri) 845 : (2018) 3 Supreme 190

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Sections 294(A), 420, 120(b)
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Supreme Court28 Mar 2018Allowed

Hon’ble High Court of Judicature at Allahabad – through Registrar General Vs The State of Uttar Pradesh & Ors , Hon’ble High Court of Judicature at Allahabad through Registrar Vs The State of Uttar Pradesh & Ors @RE

Supreme Court Of India · AIR 2018 SC 2807 : (2018) 9 SCR 1090 : (2018) 15 SCC 439 : (2018) 5 Scale 176 : (2018) 3 Supreme 131 : (2018) 131 ALR 106 : (2018) 159 FLR 446 : (2018) 3 JCR 178 : (2018) LIC 3086 : (2018) 2 SCC(L&S) 799 : (2018) 2 SCT 422 : (2018) 5 SLR 461

Uttar Pradesh Higher Judicial Service Rules, 1975 — Rule 8(2), 22, 22(1), 22(2), 26Uttar Pradesh Higher Judicial Service (Sixth Amendment) Rules, 2006 — Rule 6
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Supreme Court28 Mar 2018Allowed

Shivawwa And Anr Vs The Branch Manager, National India Insurance Co. Ltd. And Anr

Supreme Court Of India · AIR 2018 SC 1640 : (2018) 3 JT 584 : (2018) 2 ACC 617 : (2018) ACJ 1288 : (2018) 129 ALR 318 : (2018) 4 BCR 314 : (2018) 2 RCR(Civil) 736 : (2018) 2 Scale 192 : (2018) 5 SCC 762 : (2018) 2 SCC(Cri) 882

Code Of Civil Procedure, 1908 — Order 18 Rule 4Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(ii), 149(7), 163A, 166, 168, 174Indian Penal Code, 1860 — Section 279, 304A
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Supreme Court28 Mar 2018Allowed

Mohinder Singh (Dead) Through L.Rs Vs Paramjit Singh & Ors

Supreme Court Of India · (2018) 7 SCR 1027 : (2018) 4 JT 10 : (2018) 2 GLH 87 : (2018) 2 RCR(Civil) 745 : (2018) 5 Scale 201 : (2018) 5 SCC 698

Limitation Act, 1963 — Article 136Punjab Limitation (Custom) Act, 1920 — Article 2, 2(b)Limitation Act, 1963 — Section 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 29(2)
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Supreme Court28 Mar 2018Dismissed

Harita Sunil Parab Vs State Of Nct Of Delhi And Others , Harita Sunil Parab Vs Railway Protection Force, Ratlam And Another

Supreme Court Of India · AIR 2018 SC 1624 : (2018) 1 ALD (Cri) 771 : (2018) AllMR(Cri) 1766 : (2018) 2 BCR(Cri) 549 : (2018) CriLJ 3659 : (2018) (249) DLT 112 : (2018) 2 JCC 961 : (2018) 5 Scale 242 : (2018) 6 SCC 358

Indian Penal Code, 1860 — Section 323, 354, 354A, 354B, 376, 379, 380, 420, 506, 509Railways Act, 1989 — Section 137, 145(B), 146
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Supreme Court27 Mar 2018Allowed

Manju Surana Vs Sunil Arora & Ors

Supreme Court Of India · (2018) 2 Crimes 363 : (2018) 2 JLJ 330 : (2018) 2 KLT 315 : (2018) 2 RCR(Criminal) 673 : (2018) 5 Scale 75 : (2018) 5 SCC 557 : (2018) 2 SCC(Cri) 800 : (2018) 1 UC 534

Constitution Of India, 1950 — Article 356(1)Prevention Of Corruption Act, 1988 — Section 5, 5(4), 7, 13,19, 19(1), 19(3)Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
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Supreme Court27 Mar 2018Disposed Of

Shakti Vahini Vs Union of India and others

Supreme Court Of India · AIR 2018 SC 1601 : (2018) 2 ALD (Cri) 144 : (2018) 4 ALD 1 : (2018) 3 AllMR. 915, (2018) 2 Crimes 205 : (2018) 2 JLJ 1 : (2018) 5 Scale 51 : (2018) 7 SCC 192 : (2018) 3 Supreme 100

Constitution Of India, 1950 — Article 19, 19(2), 21, 32, 42Indian Penal Code, 1860 — Section 141, 143, 300, 302, 503, 506Code Of Criminal Procedure, 1973 — Section 144, 151
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