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Supreme Court Of India judgments, 2018

1,052 judgments · page 39 of 53

Supreme Court10 Apr 2018Dismissed

BAXIS SINGH Vs SUKHDEV SINGH (DEAD) THRU. LRS. & ORS.

Supreme Court Of India · (2018) 185 AIC 5 : AIR 2018 SCW 2157 : AIR 2018 SC 2157 : (2019) 1 ALLMR 489 : (2018) 128 ALR 709 : (2018) 4 AndhLD 128 : (2018) 2 ARC 21 : (2018) 3 CivCC 791 : (2018) DNJ 1246 : (2018) 3 ICC 102 : (2018) 2 OJR 103 : (2018) 5 RCR(Civil) 417 : (2018) 140 R

Code of Criminal Procedure, 1973 — Sections 145Rajasthan Tenancy Act — Section 183
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Supreme Court09 Apr 2018Allowed

MUNSHIRAM Vs STATE OF RAJASTHAN AND ANR. ETC.

Supreme Court Of India · AIR 2018 SC 1923 : (2018) 103 AllCC 608 : (2018) 1 ALD (Cri) 896 : (2018) 2 BCR(Cri) 765 : (2018) 2 CGLJ 284 : (2018) CriLJ 2412 : (2018) 2 Crimes 58 : (2018) 2 DMC 803 : (2018) 2 JCC 837 : (2018) 2 MLJ (Cri) 562 : (2018) 2 MPWN 49 : (2018) 2 RCR(Civil) 9

Indian Penal Code, 1860 — Sections 341,351,147, 306, 323Code of Criminal Procedure, 1973 — Sections 482,161,174
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Supreme Court09 Apr 2018Allowed

UMA PANDEY Vs MUNNA PANDEY

Supreme Court Of India · AIR 2018 SC 1930 : (2018) 128 ALR 752 : (2018) 3 ALT 50 : (2018) 4 JT 142 : (2018) 4 MLJ 365 : (2018) (140) RD 545 : (2018) 5 Scale 406 : (2018) 5 SCC 376 : (2018) 3 SCR 1056

Code of Civil Procedure, 1908 — Section 100
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Supreme Court09 Apr 2018Disposed Of

Sanjay Kumar Sinha Vs Asha Kumari & Anr.

Supreme Court Of India · (2018) 3 ALT 53 : (2018) 4 JT 140 : (2018) 3 RCR(Civil) 691 : (2018) 5 Scale 410 : (2018) 5 SCC 333 : (2018) 2 SCC(Cri) 723

Code of Criminal Procedure, 1973 — Sec 125Hindu Marriage Act, 1955 — Section 13 ,24
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Supreme Court09 Apr 2018Allowed

Kameshwar Singh & Ors Vs State of Bihar & Ors.

Supreme Court Of India · AIR 2018 SC 1916 : (2018) 103 AllCC 602 : (2018) 2 Crimes 53 : (2018) CriLJ 2533 : (2018) 2 JCC 859 : (2018) 4 JT 227 : (2018) 5 Scale 412 : (2018) 6 SCC 433 : (2018) 3 Supreme 550

Indian Penal Code, 1860 — Sections 149, 302, 201Railway Property (Unlawful Possession) Act, 1966 — Section 3
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Supreme Court06 Apr 2018Allowed

Mangla Ram Vs The Oriental Insurance Co. Ltd.& Ors

Supreme Court Of India · (2018) 2 ACC 118 : (2018) ACJ 1300 : AIR 2018 SC 1900 : (2018) 4 BCR79 : (2018) 4 JT 114 : (2018) 5 Scale 363 : (2018) 5 SCC 656 : (2018) 2 SCC(Cri) 819 : (2018) 5 SCR 287

Motor Vehicles Act 1988 — Sec 166, 163A, 140Constitution of India — Articles 136, 41Evidence Act, 1872 — Sec 106
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Supreme Court05 Apr 2018Allowed

Nonihal Singh Vs Maya Devi

Supreme Court Of India · AIR 2018 SC 2016 : (2018) 5 SCR 551 : (2018) 6 SCC 396 : (2018) 8 JT 39 : (2018) 5 Scale 494

Constitution Of India, 1950 — Article 226, 227Rajasthan Rent Control Act, 2001 — Section 9
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