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Supreme Court Of India judgments, 2018

1,052 judgments · page 38 of 53

Supreme Court13 Apr 2018

TAMIL NADU MEDICAL OFFICERS’ ASSOCIATION & ORS Vs UNION OF INDIA & ORS.

Supreme Court Of India · (2018) 2 ESC 366 : (2018) 5 Scale 687 : (2018) 4 SCT 252 : (2018) 3 SCR 541 : (2018) 17 SCC 478

Post Graduate Medical Education Regulations, 2000 —Regulation 9(4),(8)

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Supreme Court13 Apr 2018Allowed

COMMISSIONER OF CENTRAL EXCISE Vs M/S.AISHWARYA INDUSTRIES THROUGH ITS MANAGING DIRECTOR ETC

Supreme Court Of India · (2018) 6 SCR 387 : (2018) 15 SCC 733 : (2018) 6 JT 174 : (2018) 5 Scale 623

Code of Civil Procedure ,1908— Order 7 Rule 11,Order 2 Rule 2 ,Order 39 Rule 1 ©Limitation Act , 1963 — Article 85,86,87

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Supreme Court13 Apr 2018Allowed

K.K. MISHRA Vs THE STATE OF MADHYA PRADESH & ANR.

Supreme Court Of India · AIR 2018 SC 2171 : (2018) 2 ALT (Cri) 117 : (2018) 2 BCR(Cri) 571 : (2018) CriLJ 2925 : (2018) 2 JLJ 151 : (2018) 2 RCR(Criminal) 831 : (2018) 5 Scale 607 : (2018) 6 SCC 676 : (2018) 4 Supreme 215

Code of Criminal Procedure, 1973 — Sections 197,199,199(2) ,199(4)Code of Criminal Procedure, 1898 — Sections 198BIndian Penal Code, 1860 — Section 499 , 500

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Supreme Court13 Apr 2018Disposed Of

KERALA AYURVEDA PARAMPARYA VAIDYA FORUM Vs STATE OF KERALA .

Supreme Court Of India · AIR 2018 SC 1995 : (2018) 2 KLT 667 : (2018) 5 Scale 557 : (2018) 6 SCC 648 : (2018) 4 Supreme 594 : (2018) 5 SCR 566

Travancore-Cochin Medical Practitioners Act, 1953Indian Medical Council Act, 1970 — Sec 17,17(2),17(3),38Indian Medicine Central Council Act, 1956 — sec 2(f),15(2)(b),17(2)(b)

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Supreme Court13 Apr 2018Dismissed

M/s Oswal Woollen Mills Ltd. Vs M/s Oswal Agro Mills Ltd.

Supreme Court Of India · AIR 2018 SC 1988 : (2018) 3 ArbLR 187 : (2018) 2 RCR(Civil) 938 : (2018) 5 Scale 542 : (2018) 4 Supreme 605 : (2018) 3 SCR 1062 : (2018) 16 SCC 219

Arbitration and Conciliation Act, 1940 — Section 3, 5, 20, 30, 33

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Supreme Court13 Apr 2018Disposed Of

Shiva Kant Jha Vs Union of India

Supreme Court Of India · AIR 2018 SC 1975 : JT (2018) 4 SC 269 : (2018) 5 Scale 551 : (2018) 4 Supreme 201 : (2018) 4 SCR 291 : (2018) 4 JT 269

Constitution Of India, 1950 — Article 14, 21, 32, 142

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Supreme Court13 Apr 2018Disposed Of

Hemraj Chandrakar & Anr. Vs State of Chhattisgarh & Ors.

Supreme Court Of India · (2018) 4 JT 267 : (2018) 5 Scale 540 : (2018) 6 SCC 628 : (2018) 4 Supreme 207

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Supreme Court13 Apr 2018Allowed

Union Public Service Commission Vs M. Sathiya Priya and others

Supreme Court Of India · AIR 2018 SC 2790 : (2018) 5 MLJ 93 : (2018) 5 Scale 668 : (2018) 2 UPLBEC 1172 : (2018) 6 SCR 701 : (2018) 15 SCC 796

Constitution of India — Article 320Indian Police Service (Recruitment) Rules, 1954 — R 9(1)

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Supreme Court12 Apr 2018Disposed Of

Tongbram Bimolchand Singh & Ors Vs Yumlembam Surjit Singh & Ors. Etc

Supreme Court Of India · (2018) 4 JT 305 : (2018) 6 Scale 585 : (2018) 6 SCC 564

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Supreme Court12 Apr 2018Dismissed

UMESHCHANDRA Vs SHEEL.

Supreme Court Of India · (2018) 04 SC CK 0093

Indian Penal Code, 1860 — Sec 509

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Supreme Court12 Apr 2018Disposed Of

STATE OF GUJARAT & ORS.VsUTILITY USERS’ WELFARE ASSOCIATION & ORS.

Supreme Court Of India · (2018) 2 GLH 201 : (2018) 5 MLJ 460 : (2018) 5 Scale 572 : (2018) 6 SCC 21 : AIR 2018 SC 4215 : (2018) 9 SCR 106

Electricity Act, 2003

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Supreme Court12 Apr 2018Disposed Of

D.SARAVANANVsSUPERINTENDING ENGINEER TANGEDCO TNEB DISTRIBUTION CIRCLE

Supreme Court Of India · AIR 2018 SC 2200 : (2018) 3 SCR 435 : (2018) 6 SCC 352 : (2018) 5 Scale 533

Tamil Nadu Electricity Distribution Code, 2004—Clause 27(1)

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Supreme Court11 Apr 2018

M/S. Raiganj Consumer Forum Vs Union Of India . & Ors

Supreme Court Of India · (2018) 10 Scale 687

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Supreme Court11 Apr 2018Disposed Of

K.K Gupta & Ors. Vs Himachal Pradesh Petroleum Dealers Association & Anr.

Supreme Court Of India · (2018) 3 SCR 1004 : (2018) 17 SCC 82 : (2018) 6 Scale 168

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Supreme Court11 Apr 2018

Bharatiya Janata Party West Bengal Vs State Of West Bengal & Ors

Supreme Court Of India · (2018) 18 SCC 159

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Supreme Court11 Apr 2018Allowed

SUVARNAMMA & ANR Vs UNITED INDIA INSURANCE COMPANY LTD & ANR

Supreme Court Of India · AIR 2018 SC 2075 : (2018) 3 SCR 1022 (2018) 17 SCC 102 (2018) 5 Scale 516

Indian Penal Code, 1860 — Sec 304A, Sec 279

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Supreme Court11 Apr 2018Dismissed

STATE OF HARYANA & ORS ETC Vs UNITED RICELAND PVT LTD & ANR ETC

Supreme Court Of India · (2018) 67 GST 587

Haryana General Sales Tax Act, 1973 — Sec 6, Sec 15, Sec 9, Sec 9(1)(b), Sec 27, Sec 2(p)

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Supreme Court11 Apr 2018Dismissed

ASHOK PANDE Vs SUPREME COURT OF INDIA THR.ITS REGISTRAR AND ORS.

Supreme Court Of India · (2018) 4 JT154 : (2018) 4 MLJ 480 : (2018) 5 Scale 481 : (2018) 5 SCC 341 : (2018) 2 UPLBEC 1188 : (2018) 3 SCR 337

Constitution Of India — Article 32,124,124(3),145,145(1),217(3)Contempt of Courts Act, 1971

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Supreme Court10 Apr 2018

Jawaharlal Nehru Technological University Registrar Vs Chairman And Managing Director Transmission Corporation Of Telangana Ltd & Ors

Supreme Court Of India · (2019) 13 SCC 620 : (2018) 13 Scale 1

University Grants Commission Act, 1956 — Section 22Andhra Pradesh Education Act, 1982 — Section 6(e)

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Supreme Court10 Apr 2018Disposed Of

APARBAL YADAVVs STATE OF U P & ORS

Supreme Court Of India · (2018) 4 JT 236 : (2018) 6 Scale 165 : (2018) 5 SCC 363 : (2018) 2 SCC (L&S) 33

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