Supreme Court30 Jan 2018Disposed Off
Bikash Manna Vs State Of West Bengal
Supreme Court Of India · (2018) 3 SCC 47 : (2018) 2 Scale 339 : (2018) 1 RCR (Crl.) 986 : (2018) 1 SCC(Cri) 681
Code of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Supreme Court Of India judgments, 2018
1,052 judgments · page 50 of 53
Supreme Court30 Jan 2018Disposed Off
Latesh @ Dadu Baburao Karlekar Vs State of Maharashtra
Supreme Court Of India · AIR 2018 SC 659 : (2018) 3 SCC 66 : (2018) 1 Crimes 95 : (2018) 2 JT 27 : (2018) 1 Scale 626 : (2018) 1 SLT 619 : (2018) 1 Supreme 524 : (2018) 1 BCR(Cri) 594 : (2018) CriLJ 1812 : (2018) 1 JLJR 321 : (2018) 2 MLJ (Cri) 168 : (2018) 2 SCC(Cri) 235 : (2018
Code of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 302, Section 144
Supreme Court30 Jan 2018Allowed
Authorized Officer, State Bank of Travancore and Another Vs Mathew K.C.
Supreme Court Of India · AIR 2018 SC 676 : (2018) 1 SCR 233 : (2018) 3 SCC 85 : (2018) 2 JT 3 : (2018) 1 Scale 618
Constitution of India — Article 226, Article 141, Article 136, 227
Supreme Court30 Jan 2018Disposed Off
Shahid Jamal & Anr. Vs State of U.P. & Ors.
Supreme Court Of India · (2018) 3 SCC 52 : (2018) 2 Scale 351 : (2018) 2 RCR(Civil) 29 : (2018) 1 UC 290 : (2018) ALT (Rev) 18
Land Acquisition Act, 1894 — Section 18, Section 12(2), Section 18(2)
Supreme Court30 Jan 2018Disposed Of
Bhausaheb Vs State of Maharashtra
Supreme Court Of India · (2018) 3 SCC 221 : (2018) 3 JT 262 : (2018) 3 Scale 262 : (2018) 1 RCR(Criminal) 987 : (2018) 2 SCC(Cri) 24
Code of Criminal Procedure, 1973 — Section 438
Supreme Court30 Jan 2018
Shafhi Mohammad Vs State of Himachal Pradesh
Supreme Court Of India · AIR 2018 SC 714 : (2018) 2 SCC 801 : (2018) 2 JT 277 : (2018) 2 Scale 235 : (2018) 1 SLT 616 : (2018) 1 SCC(Cri) 860 : (2018) 1 SLT 616 : (2018) 2 Supreme 545 : (2018) 1 UC 254 : (2018) 2 ALD 171 : (2018) 1 ALD (Cri) 606 : (2018) 1 ALT (Cri) 235 : (2018)
Code of Criminal Procedure, 1973 — Section 164(1), Section 54-AEvidence Act, 1872 —Section 3, 65B, 62, 62, 65, 65A
Supreme Court29 Jan 2018Dismissed
M/s Neerja Realtors Pvt Ltd. Vs Janglu (Dead) Thr. Lr.
Supreme Court Of India · AIR 2018 SC 753 : (2018) 1 SCR 359 : (2018) 2 SCC 649 : (2018) 2 JT 11 : (2018) 1 Scale 546 : (2018) 1 SLT 742 : (2018) 1 Supreme 379 : (2018) 2 ABR 764 : (2018) 1 CTC 662 : (2018) 1 WLN 91 : (2018) 2 AllMR. 447 : (2018) 2 BCR253 : (2018) 1 JLJR 338 : (20
Code of Civil Procedure, 1908 — Order 9 Rule 13, Section 96, Order 5 Rule 17, Order 5 Rule 20, Order 8 Rule 11
Supreme Court25 Jan 2018Dismissed
Subhash Chander Bansal Vs Gian Chand and Ors.
Supreme Court Of India · AIR 2018 SC 655 : (2018) 1 SCR 267 : (2018) 2 SCC 291 : (2018) 1 JT 464 : (2018) 1 Scale 499 : (2018) 1 ALD (Cri) 540 : (2018) 1 Crimes 82 : (2018) 1 MLJ (Cri) 731 : (2018) 1 MPWN 337 : (2018) 1 SCC(Cri) 708 : (2018) 1 Supreme 342 : (2018) 1 UC 267
Indian Penal Code, 1908< — Section 307, Section 148, Section 325, Section 149, Section 34
Supreme Court25 Jan 2018Dismissed
Karnataka Live Band Restaurants Association Vs State of Karnataka & Ors.
Supreme Court Of India · AIR 2018 SC 731 : (2018) SCR 533 : (2018) 2 JT 68 : (2018) 1 Scale 507 : : (2018) 2 KarLJ 193 : (2018) 3 MLJ 561 : (2018) 4 SCC 372 : (2018) 1 Supreme 362
Constitution of India — Article 14, Article 19(1)(g)Karnataka Police Act, 1963 — Section 2(14), 2(15), 31
Supreme Court25 Jan 2018Allowed
Flora Elias Nahoum & Ors. Vs Idrish Ali Laskar
Supreme Court Of India · AIR 2018 SC 650 : (2018) 1 SCR 272 : (2018) 2 SCC 485 : (2018) 2 JT 129 : (2018) 1 Scale 472 : (2018) 1 Supreme 350 : (2018) 1 RCR(Rent) 190 : (2018) 2 MLJ 741
West Bengal Premises Tenancy Act, 1956, Section 13(1)(a), Section 13(a) - Protection of tenant against eviction - Protection of tenant against eviction
Supreme Court25 Jan 2018
Surender Singh Vs State of Haryana & Ors.
Supreme Court Of India · AIR 2018 SC 1013 : (2018) 1 SCR 581 : (2018) 3 SCC 278 : (2018) 2 JT 112 : (2018) 1 Scale 551 : (2018) ALT (Rev) 24 : (2018) 3 MLJ 600 : (2018) 1 RCR(Civil) 900 : (2018) 1 SLT 708 : (2018) 2 Supreme 115
Land Acquisition Act, 1894 — Section 4, Section 23, Section 13, Section 9, Section 18, Section 54
Supreme Court25 Jan 2018Allowed
N.C. Bansal Vs Uttar Pradesh Financial Corporation & Anr.
Supreme Court Of India · AIR 2018 SC 685 : (2018) 1 SCR 353 : (2018) 2 SCC 347 : (2018) 1 JT 500 : (2018) 1 Scale 479 : (2018) 2 ALD 58 : (2018) 2 ALT 1 : (2018) 2 AllMR. 949 : (2018) 2 BCR263 : (2018) 4 MhLJ 539 : (2018) 2 PLJR 102 : (2018) 1 OLR 664 : (2018) 3 MPLJ 263 : (2018)
Constitution of India — Article 227Code of Civil Procedure, 1908, — Order 7 Rule 14, Order 6 Rule 17
Supreme Court25 Jan 2018Allowed
Mst. Anusuiya @ Saraswatibai & Anr. Vs State of Madhya Pradesh
Supreme Court Of India · AIR 2018 SC 673 : (2018) 2 SCC 272 : (2018) 1 JT 571 : (2018) 1 SCALE 487
Constitution of India, Article 136 -Indian Penal Code, 1908, Section 498A, Section 306 -Evidence Act,1972, Section 113-A
Supreme Court25 Jan 2018Allowed
Kanaklata Das & Ors. Vs Naba Kumar Das & Ors.
Supreme Court Of India · AIR 2018 SC 682 : (2018) 1 SCR 806 : (2018) 2 SCC 352 : (2018) 1 JT 576 : (2018) 1 Scale 482 : (2018) 1 Supreme 358 : (2018) 2 ALD 119 : (2018) 2 BCR369 : (2018) 1 JLJR 335 : (2018) 3 MLJ 350 : (2018) 1 RCR 205 : (2018) 1 UC 616 : (2018) 2 ALT 18
Code of Civil Procedure, 1908, Order 1 Rule 10(2)
Supreme Court25 Jan 2018Disposed Off
Birbal Prasad @ Birbal Prasad Sah @ Birbal Prasad Sao @ Birbal Sah Vs State of Bihar
Supreme Court Of India · (2018) 11 SCC 488 : (2018) 3 JT 64 : (2018) 1 Scale 642 : (2018) AllMR(Cri) 2293 : (2018) 2 RCR(Criminal) 121
Supreme Court25 Jan 2018Dismissed
H.V. Nirmala & Anr. Vs R. Sharmila & Anr.
Supreme Court Of India · AIR 2018 SC 1264 : (2018) 1 SCR 347 : (2018) 3 SCC 303 : (2018) 2 JT 16 : (2018) 1 Scale 495 : (2018) 2 ALD 55 : (2018) 4 AllMR. 425 : (2018) 2 ALT 41 : (2018) 2 RCR(Civil) 40 : (2018) 1 SLT 752 : (2018) 1 Supreme 339
Evidence Act, 1872, Section 68 - Proof of execution of document required by law to be attested
Supreme Court25 Jan 2018Disposed Off
State of Madhya Pradesh & Ors. Vs Manoj Sharma & Ors.
Supreme Court Of India · AIR 2018 SC 1148 : (2018) 1 SCR 779 : (2018) 3 SCC 329 : (2018) 2 JT 20 : (2018) 1 Scale 465 : (2018) 4 AllMR. 441 : (2018) 2 JLJ 53 : (2018) 2 MPJR 97 : (2018) 1 Supreme 344
University Grants Commission (Minimum Standards and Procedure) Regulations, 2009, Regulation 3
Supreme Court25 Jan 2018Dismissed
Jayaprakash & Anr. Vs T.S. David & Ors.
Supreme Court Of India · AIR 2018 SC 718 : (2018) 1 SCR 262 : (2018) 2 SCC 294 : (2018) 1 JT 484 : (2018) 1 Scale 492 : (2018) 2 ALT 44 : (2018) 129 ALR 274 : (2018) 1 CTC 685 : (2018) (36) LCD 557 : (2018) 4 MhLJ 547 : (2018) 2 MLJ 635 : (2018) 3 MPLJ 288 : (2018) 1 OLR 454 : (2
Code of Civil Procedure, 1908, Order 9 Rule 13
Supreme Court25 Jan 2018Allowed
Maya Devi (D) Through Lrs & Ors. Vs State of Haryana & Anr.
Supreme Court Of India · AIR 2018 SC 645 : (2018) 1 SCR 225 : (2018) 2 SCC 474 : (2018) 1 JT 495 : (2018) 1 Scale 501 : (2018) 2 ALD 166 : (2018) 1 MPWN 217 : (2018) 1 RCR(Civil) 870 : (2018) 1 Supreme 332 : (2018) 1 UC 608
Code of Civil Procedure, 1908 — Order 47Land Acquisition Act, 1894 — Section 6, 18, 23(1), 4(1)
Supreme Court24 Jan 2018Allowed
Competition Commission of India Vs M/s Fast Way Transmission Pvt. Ltd. & Ors.
Supreme Court Of India · (2018) 1 SCR 232 : (2018) 4 SCC 316 : (2018) 3 JT 52 : (2018) 143 CLA 320 : (2018) 2 CompLJ 171 : (2018) 1 CPJ 11 : (2018) 3 CPR 471 : (2018) 3 LW 759 : (2018) 5 RCR(Civil) 860 : (2019) 1 SCJ 302 : (2018) 147 SCL 198
Competition Act, 2002 — Section 3, Section 4, Section 60, Section 18, Section 27Companies Act, 1956 — Section 240, 240A