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Supreme Court Of India judgments, 2018

1,052 judgments · page 37 of 53

Supreme Court17 Apr 2018Dismissed

DINESH SINGH THAKUR Vs SONAL THAKUR

Supreme Court Of India · AIR 2018 SC 2094 : (2018) 129 ALR 899 : (2018) 2 DMC 488 : (2018) 4 JT 307 : (2018) 2 RCR(Civil) 843 : (2018) 6 Scale 1 : (2018) 3 SCR 469 : (2018) 17 SCC 12

Hindu Marriage Act, 1954 —section 13, 26, 7Specific Relief Act, 1963 —section41(b),41
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Supreme Court17 Apr 2018Disposed Of

JALENDRA PADHIARY Vs PRAGATI CHHOTRAY

Supreme Court Of India · AIR 2018 SC 2091 : (2018) 4 ALD 130 : (2018) 3 ALT 21 : (2018) 3 BCR850 : (2018) 4 JT 287 : (2018) 6 Scale 7 (2018) 4 Supreme 356 : (2018) 3 SCR 490 : (2018) 16 SCC 773

Hindu Marriage Act, 1954,—section 13
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Supreme Court17 Apr 2018Dismissed

SMT. SUDAMA DEVI Vs VIJAY NATH GUPTA

Supreme Court Of India · AIR 2018 SC 2282 : (2018) 4 ALJ 367 : (2018) 129 ALR 409 : (2018) 2 DMC 35 : (2018) 4 JT 300 : (2018) 2 RCR(Civil) 949 : (2018) 1 RCR(Rent) 472 : (2018) 6 Scale 10 : (2018) 6 SCC 759

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972,—section20(2)(a),3(g),20(4)
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Supreme Court17 Apr 2018Disposed Of

LTCDR. M. RAMESH Vs UNION OF INDIA MINISTRY OF DEFENCE

Supreme Court Of India · AIR 2018 SC 1965 : (2018) 3 AWC 3099 : (2018) 4 JT 290 : (2018) 6 Scale 29 : (2018) 4 Supreme 365

Constitution of India —Articles 14 and 16Indian Police Service (Recruitment)Rules, 1954,—rule4(1),8,201Indian Police Service (Regulation of Seniority)Rules, 1988 ,—rule3
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Supreme Court16 Apr 2018Dismissed

MOHD. ALI Vs THE STATE OF HIMACHAL PRADESH

Supreme Court Of India · AIR 2018 SC 2194 : (2018) 157 FLR 1001 : (2018) 2 LLJ 513 : (2018) 5 Scale 717 : (2018) 6 SCR 727 : (2018) 15 SCC 641 : (2018) 6 JT 499

Industrial Disputes Act, 1947,—section10,25F,25B
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Supreme Court16 Apr 2018Allowed

NAVANEETHAKRISHNAN Vs THE STATE BY INSPECTOR OF POLICE

Supreme Court Of India · AIR 2018 SC 2027 : (2018) 1 ALD (Cri) 1020 : (2018) 2 ALT (Cri) 60 : (2018) 2 BCR(Cri) 583 : (2018) CriLJ 2814 : (2018) 4 JT 275 : (2018) 6 Scale 16 : (2018) 4 Supreme 652 : (2018) 6 SCR 749 : (2018) 16 SCC 161

Indian Penal Code, 1860,—section 302,34,364,379,201CODE OF CRIMINAL PROCEDURE, 1973 —section 161,162,163,164Evidence Act 1872,—section27,25,26
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Supreme Court16 Apr 2018Dismissed

LOK PRAHARI, THR. ITS GENERAL SECRETARY S.N. SHUKLA . Vs UNION OF INDIA

Supreme Court Of India · AIR 2018 SCW 1041 : AIR 2018 SC 1041 : (2018) 1 Crimes 145 : (2018) 1 ILRKerala 815 : (2018) 6 JT 409 : (2018) 6 MhLJ 728 : (2018) 2 RCR(Civil ) 754 : (2018) 3 Scale 1 : (2018) 4 SCC 699 : (2018) 2 SCCCri 590 : (2018) 2 SCCLS 125 : (2018) 2 SCC(Cri) 905 :

Election Commission (Conditions of Service of Election Commissioners and Transaction of Business) Act, 1991,—section 6,8A,8AC,6B(2),8AA
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Supreme Court16 Apr 2018Disposed Of

IBI CONSULTANCY INDIA Vs DSC LTD

Supreme Court Of India · AIR 2018 SC 2907 : (2018) 3 ALT 57 : (2018) 3 ArbLR 181 : (2018) 4 JT 284 : (2018) 3 SCR 1027 : (2018) 7 SCC 95 : (2018) 5 Scale 694

Arbitration and Conciliation Act, 1996,—section11(6),11(9),11,2(1)(f),6(A),12,12(5)
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Supreme Court16 Apr 2018Dismissed

SHIVAJI YALLAPPA PATIL Vs RANAJEET APPASAHEB PATIL .

Supreme Court Of India · AIR 2018 SC 1961 : (2018) 3 ALD 203 : (2018) 129 ALR 905 : (2018) 2 RCR(Civil) 801 : (2018) 5 Scale 711 : (2018) 6 SCR 739 : (2018) 16 SCC 725

Specific relief Act, 1963,—section 20Transfer of Property Act, 1882 —section53A
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Supreme Court13 Apr 2018Allowed

Sucha Singh Sodhi (D) Thr. LRs. Vs Baldev Raj Walia & Anr.

Supreme Court Of India · AIR 2018 SC 2241 : (2018) 2 JKJ 20 : (2018) 2 RCR(Civil) 782 : (2018) 5 Scale 615 : (2018) 6 SCC 733 : 2018 (3 ) SCR 324 : 2018 (5 ) JT 235

Limitation Act, 1963 — Article 54, 85, 86, 87Code Of Civil Procedure, 1908 — Order 39 Rule 1(C), Order 23 Rule 1(3), Order 2 Rule 2, Order 2 Rule 2(1), Order 2 Rule 2(2), Order 1 Rule 10, Order 7 Rule 11
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