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Supreme Court Of India judgments, 2018

1,052 judgments · page 42 of 53

Supreme Court26 Mar 2018Dismissed

Bharatkumar Rameshchandra Barot Vs State of Gujarat

Supreme Court Of India · AIR 2018 SC 1598 : (2018) 1 ALD (Cri) 768 : (2018) 2 BCR(Cri) 575 : (2018) CriLJ 3684 : (2018) 2 JCC 759 : (2018) 3 JT 553 : (2018) 2 MPWN 1 : (2018) 2 RCR(Criminal) 546 : (2018) 5 Scale 35 : (2018) 1 UC 547

Code Of Criminal Procedure, 1973 — Section 377, 377(3)Indian Penal Code, 1860 — Section 302Bombay Police Act, 1951 — Section 135
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Supreme Court23 Mar 2018Dismissed

Gorusu Nagaraju s/o Apparao Vs State of Andhra Pradesh

Supreme Court Of India · AIR 2018 SC 1897 : (2018) 1 ALD (Cri) 904 : (2018) 2 Crimes 45 : (2018) 2 JLJR 182 : (2018) 3 JT 547 : (2018) 2 PLJR 166 : (2018) 2 RCR(Criminal) 540 : (2018) 5 Scale 8 : (2018) 2 Supreme 765

Code Of Criminal Procedure, 1973 — Section 235(2)Indian Penal Code, 1860 — Section 201, 302
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Supreme Court23 Mar 2018Allowed

University Of Mysore Vs Rajaiah (Dead) By Lrs. & Ors

Supreme Court Of India · (2018) AllCJ 527 : AIR 2018 SC 1539 : (2018) 2 RCR(Civil) 582 : (2018) 5 SCC 684 : (2018) 5 Scale 1

Indian Penal Code, 1860 — Section 120B, 420, 465, 466, 468, 471Karnataka Land Revenue Act, 1964 — Section 107, 107(1)(i), 107(1)(ii), 192(a)Karnataka Land Reforms Act, 1961 — Section 44(1)
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Supreme Court23 Mar 2018Dismissed

Satyendra Kumar Mehra @ Satendera Kumar Mehra Vs The State Of Jharkhand

Supreme Court Of India · AIR 2018 SC 1587 : (2018) 2 BCR(Cri) 557 : (2018) 2 Crimes 302 : (2018) CriLJ 2739 : (2018) 2 JCC 906 : (2018) 2 RCR(Criminal) 530 : (2018) 5 Scale 109 : (2018) 3 Supreme 531 : (2018) 1 UC 551

Indian Penal Code, 1860 — Section 120B, 147, 307, 409, 420, 467, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 353, 354, 355, 357, 357(1), 357(1)(a), 357(1)(b), 357(1)(c), 357(1)(d), 357(2), 357(3), 389, 389(1)
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Supreme Court23 Mar 2018Partly Allowed

Sita Ram Bhama Vs Ramvatar Bhama

Supreme Court Of India · (2018) 129 ALR 313 : (2018) 3 CTC 441 : (2018) 2 GLH 412 : (2018) 4 MLJ 454 : (2018) 2 RCR(Civil) 741 : (2018) 5 Scale 122

Indian Stamp Act, 1899 — Article 45Code Of Civil Procedure, 1908 — Order 12 Rule 3, Order 13 Rule 3, Order 7 Rule 11Indian Stamp Act, 1899 — Section 35
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Supreme Court23 Mar 2018Allowed

Netram Sahu Vs State of Chhattisgarh & Anr

Supreme Court Of India · AIR 2018 SC 1545 : (2018) 3 ALD 131 : (2018) 157 FLR 477 : JT (2018) 3 SC 549 : (2018) LLR 461 : (2018) 3 RLW 2407 : (2018) 5 Scale 19 : (2018) 5 SCC 430 : (2018) 2 SCC (L&S) 65

Payment of Gratuity Act, 1972 — Sections 2(e), 2A
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Supreme Court22 Mar 2018Disposed Of

M/S Lion Engineering Consultants Vs State Of M.P. & Ors

Supreme Court Of India · (2018) 188 AIC 221 : AIR 2018 SCW 1895 : AIR 2018 SC 1895 : (2018) AllSCR 2373 : (2018) 2 ACJ293 : (2018) 3 ArbiLR 177 : (2018) DNJ 621 : (2018) 3 RAJ 153 : (2018) 5 RCR(Civil) 204 : (2018) 2 RJ 802 : (2018) 5 Scale 526 : (2018) 16 SCC 758

Arbitration And Conciliation Act, 1996 — Section 16, 16(2), 34, 34(2)(b)
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Supreme Court21 Mar 2018Allowed

Madiraju Venkata Ramana Raju Vs Peddireddigari Ramachandra Reddy & Ors

Supreme Court Of India · (2018) 3 JT 607 : (2018) 4 Scale 725 : AIR 2018 SC 3012 : (2018) 5 ALD 46 AIR 2018 SC 3012 : (2018) 5 ALD 46

Constitution Of India, 1950 — Article 19(1)(a)Conduct Of Election (Amendment) Rules, 2012 — Rule 4ACode Of Civil Procedure, 1908 — Order 7 Rule 1(e), Order 6 Rule 2, Order 14 Rule 2, Order 6 Rule 4, Order 7, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(b), Order 7 Rule 11(c), Order 7 Rule 11(d), Order 7 Rule 11(e), Order 7 Rule 11(f), Order 6 Rule 16
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Supreme Court21 Mar 2018Dismissed

State Of Uttar Pradesh Vs Om Pal & Ors

Supreme Court Of India · AIR 2018 SC 2072 : AIR 2018 SC (SCW) 2072 : (2018) 4 ALJ 246 : (2018) 2 Crimes 401 : (2018) 2 RCR(Criminal) 725 : (2018) 5 Scale 392 : (2018) 5 SCC 805

Constitution Of India, 1950 — Article 136Arms Act, 1959 — Section 25Indian Penal Code, 1860 — Section 34, 302
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Supreme Court21 Mar 2018Dismissed

Mohan Lal Vs Nand Lal

Supreme Court Of India · AIR 2018 SC 1889 : (2018) 3 ALD 176 : (2018) 4 MLJ 350 : (2018) 5 SCC 459 : (2018) 4 Supreme 110

Indian Succession Act, 1925 — Section 61, 63
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Supreme Court20 Mar 2018Allowed

Dr. Subhash Kashinath Mahajan Vs The State Of Maharashtra And Anr

Supreme Court Of India · (2018) 4 Scale 661 : AIR 2018 SC 1498 : (2018) 103 AllCC 908 : (2018) 1 ALD (Cri) 629 : (2018) AllMR(Cri) 1773 : (2018) 1 ALT (Cri) 332 : (2018) 2 ALT 50 : (2018) 2 BCR(Cri) 593 : (2018) CriLJ 3422 : (2018) 2 Crimes 169 : (2018) 2 CTC 779 : (2018) (248) D

Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(ix), 3(1)(x), 3(2)(vi), 3(2)(vii), 18Indian Penal Code, 1860 — Section 26, 34, 149, 182, 192, 193, 203, 219, 498ACode Of Criminal Procedure, 1973 — Section 41, 41A, 41(1)(b), 41(1)(b)(ii), 107, 154, 197, 200, 437, 438, 482
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Supreme Court19 Mar 2018Disposed Of

National Campaign Committee for Central Legislation on Construction Labour (NCC-CL) Vs Union of India & Ors

Supreme Court Of India · (2018) 4 Scale 600 : (2018) 3 BCR347 : (2018) 3 LLJ 13 : (2018) 5 SCC 607 : (2018) 2 SCC (L&S) 1

Constitution Of India, 1950 — Article 15(3), 21, 32, 39, 39(e), 39(f), 41, 42, 45, 47, 148, 149Building And Other Construction Workers' (Regulation Of Employment And Conditions Of Service) Central Rules, 1998 — Rule 20Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996 — Section 1(4), 2(1)(d), 3, 4, 5, 6, 7, 8, 11, 12, 13, 14, 15, 18, 22, 24, 24(3), 25, 26, 27, 60, 62
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Supreme Court19 Mar 2018Allowed

P. Sreekumar Vs State of Kerala & Ors

Supreme Court Of India · (2018) 4 Scale 656 : AIR 2018 SC 1482 : (2018) 1 ALD (Cri) 999 : (2018) 2 BCR(Cri) 523 : (2018) 2 Crimes 164 : (2018) CriLJ 2749 : (2018) 2 JCC 1077 : (2018) 1 JKJ 120 : (2018) 3 JT 459 : (2018) 2 RCR(Criminal) 542 : (2018) 4 SCC 579 : (2018) 2 SCC(Cri) 5

Code Of Criminal Procedure, 1973 — Section 161, 162, 200, 482Indian Penal Code, 1860 — Section 34, 406, 408, 409, 420, 465, 467, 468, 471, 473, 477
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