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Supreme Court Of India judgments, 2018

1,052 judgments · page 44 of 53

Supreme Court08 Mar 2018Dismissed

Abdulrasakh Vs K.P. Mohammed & Ors

Supreme Court Of India · AIR 2018 SC 1487 : (2018) 3 ALD 124 : (2018) 4 ALT 21 : JT (2018) 3 SC 253 : (2018) 2 KLT SN 53 (C.No.64) : (2018) 4 MLJ 122 : (2018) 2 RCR(Civil) 318 : (2018) 4 Scale 236 : (2018) 5 SCC 598 : (2018) 2 Supreme 476

Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 6 Rule 16Representation Of The People Act, 1951 — Section 81, 81(1), 81(3), 82, 83, 86, 86(1), 100(1), 101, 117, 123(4)
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Supreme Court08 Mar 2018Allowed

Ummer Vs Pottengal Subida & Ors.

Supreme Court Of India · AIR 2018 SC 2025 : (2018) 3 ALD 30 : (2018) 3 BCR(Cri) 171 : (2018) 1 DMC 800 : (2018) 1 GLH 607 : (2018) 4 MLJ 363 : (2018) 2 MPWN 73 : (2018) 2 RCR(Civil) 232 : (2018) 2 Supreme 490

Code of Civil Procedure, 1908 — Order 9 Rule 13Limitation Act, 1963 — Section 5Family Courts Act, 1984 — Section 26
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Supreme Court07 Mar 2018Dismissed

Bhupendra Kumar Chimanbhai Kachiya Patel Vs Divisional Controller GSRTC Nadiad

Supreme Court Of India · AIR 2018 SC 1293 : JT (2018) 3 SC 130 : (2018) 2 LLJ 646 : (2018) 3 Scale 639 : (2018) 3 SCC 775 : (2018) 1 SCC (L&S) 634 : (2018) 2 Supreme 482

Constitution of India, Article 136 - Special leave to appeal by the Supreme CourtIndustrial Disputes Act, 1947, Section 10 - Reference of disputes to Boards, Courts or
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Supreme Court06 Mar 2018Dismissed

Singh Ram Vs Nirmala and Ors.

Supreme Court Of India · (2018) 2 ACC 157 : (2018) ACJ 1264 : AIR 2018 SC 1290 : (2018) 4 ALD 46 : (2018) 2 CGLJ 94 : JT (2018) 3 SC 108 : (2018) 3 Scale 602 : (2018) 3 SCC 800 : (2018) 2 SLT 508 : (2018) 2 Supreme 418

Motor Vehicles Act, 1988 — Section 14, 15, 19, 20, 21, 22, 23, 149(2), 149(2)(a)(ii), 166
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Supreme Court06 Mar 2018Allowed

Jagdish Kumar Sood Vs United India Insurance Co. Ltd. and Ors.

Supreme Court Of India · (2018) 1 ACC 875 : (2018) ACJ 1018 : AIR 2018 SC 2906 : JT (2018) 3 SC 111 : (2018) 2 RCR(Civil) 358 : (2018) 3 Scale 609 : (2018) 3 SCC 697 : (2018) 2 SLT 491 : (2018) 2 Supreme 440

Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(48), 10(2)(d)
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Supreme Court06 Mar 2018Allowed

Jagdish Vs Mohan & Ors.

Supreme Court Of India · (2018) 1 ACC 720 : (2018) ACJ 1011 : AIR 2018 SC 1347 : (2018) 3 ALD 55 : (2018) 128 ALR 226 : (2018) 2 AWC 2148 : JT (2018) 3 SC 112 : (2018) 2 RCR(Civil) 308 : (2018) 3 Scale 615 : (2018) 4 SCC 571 : (2018) 2 SLT 439 : (2018) 2 Supreme 388

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Supreme Court06 Mar 2018Dismissed

Saraswati Singh and Ors Vs Shailesh Singh and Ors

Supreme Court Of India · (2018) 2 ALT (Cri) 30 : (2018) 1 Crimes 142 : (2018) 3 Scale 645 : (2018) 5 SCC 373 : (2018) 2 SCC(Cri) 731 : (2018) 2 Supreme 518

Constitution of India, Article 32 - Remedies for enforcement of rights conferred by this Part
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Supreme Court06 Mar 2018Disposed Off

ICICI Lombard General Insurance Co. Ltd. Vs Ajay Kumar Mohanty

Supreme Court Of India · (2018) 1 ACC 731 : (2018) ACJ 1020 : AIR 2018 SC 2740 : (2018) 128 ALR 230 : (2018) 2 CGLJ 180 : JT (2018) 3 SC 229 : (2018) 2 RCR(Civil) 305 : (2018) 2 RLW 950 : (2018) 3 Scale 620 : (2018) 3 SCC 686 : (2018) 2 SLT 451 : (2018) 2 Supreme 413

Motor Vehicles Act, 1988 — Section 166
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Supreme Court06 Mar 2018Disposed Off

Dwarika Prasad Vs State of Uttar Pradesh and Ors

Supreme Court Of India · AIR 2018 SC 1286 : (2018) 4 ALJ 226 : (2018) 129 ALR 220 : (2018) 2 CGLJ 129 : (2018) 3 JT 103 : (2018) 4 MLJ 57 : (2018) 2 RCR(Civil) 359 : (2018) 3 Scale 610 : (2018) 5 SCC 491 : (2018) 2 Supreme 436

Constitution Of India, 1950 — Article 226Securitisation and Reconstruction Of Financial Assets and Enforcement Of Security Interest Act, 2002 — Section 13(1), 13(2), 13(8)Transfer Of Property Act, 1982 — Section 60
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Supreme Court06 Mar 2018Dismissed

Andanur Kalamma and Ors. Vs Gangamma (Dead) By L.Rs.

Supreme Court Of India · (2018) 128 ALR 335 : (2018) 4 MLJ 607 : (2018) (140) RD 222 : (2018) 3 Scale 653

Karnataka Land Revenue Act, 1964 — Section 158, 177Mysore Land Revenue Act, 1964 — Section 49, 177Code Of Civil Procedure, 1908 — Section 11
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Supreme Court06 Mar 2018Allowed

Bharati Reddy Vs State of Karnataka & Ors.

Supreme Court Of India · (2018) 3 AWC 2240 : (2018) 2 JLJR 185 : JT (2018) 3 SC 472 : (2018) 3 KarLJ 161 : (2018) 2 PLJR 357 : (2018) 3 Scale 703 : (2018) 6 SCC 162 : (2018) 2 Supreme 392

Karnataka Gram Swaraj and Panchayat Raj Act, 1993 — Section 2(2)Electricity Act, 2003 — Section 85(5)Constitution Of India, 1950 — Article 164, 173, 173(c), 226, 227, 243D(4), 243D(6), 243T(4), 243T(6), 243O
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Supreme Court06 Mar 2018Allowed

Sitaram Vs Radhey Shyam Vishnav & Ors.

Supreme Court Of India · AIR 2018 SC 1298 : (2018) 2 JLJR 126 : JT (2018) 3 SC 441 : (2018) 4 MLJ 238 : (2018) 2 PLJR 235 : (2018) 2 RLW 1009 : (2018) 3 Scale 666 : (2018) 4 SCC 507 : (2018) 2 Supreme 421 : (2018) 2 WLN 33

Constitution Of India, 1950 — Article 320(3)(c), 329(b)Code Of Civil Procedure, 1908 — Section 151, Order 14 Rule 2, Order 31 Rule 2, Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 11(e)Rajasthan Municipalities Election Petition Rules, 2009 — Rule 3, 3(3), 3(5), 3(d), 7, 7(3)
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Supreme Court06 Mar 2018Dismissed

Vishnu Chandru Gaonkar Vs N.M. Dessai

Supreme Court Of India · (2018) 1 ALD (Cri) 883 : (2018) 103 AllCC 335 : (2018) AllMR(Cri) 1818 : (2018) 2 ALT (Cri) 78 : (2018) 2 BCR(Cri) 491 : (2018) 2 CGLJ 152 : (2018) 1 Crimes 131 : (2018) 2 JCC 719 : (2018) 3 Scale 632 : (2018) 5 SCC 422 : (2018) 2 SCC(Cri) 770 : (2018) 2

Code Of Criminal Procedure, 1973 — Section 195, 195(1), 195(1)(b), 195(1)(b)(i), 195(1)(b)(ii), 340(1)Indian Penal Code, 1860 — Section 172, 173, 174, 175, 176, 177, 178, 179, 180, 181, 182, 183, 184, 185, 186, 187, 188, 193, 194, 195, 196, 205, 211, 463, 471, 475, 476
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