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Supreme Court Of India judgments, 2015

1,519 judgments · page 43 of 76

Supreme Court08 May 2015Allowed

Purushottam Dashrath Borate and Others Vs State of Maharashtra

Supreme Court Of India · (2015) 3 ACR 2702 : (2015) 6 AD (SC) 16 : AIR 2015 SC 2170 : (2015) 3 AJR 521 : (2015) 2 ALD(Cri) 218 : (2015) 91 ALLCC 323 : (2015) ALLMR(Cri) 2421 : (2015) 3 BomCR(Cri) 129 : (2015) 2 RCR(Criminal) 965 : (2015) 3 RLW 2586 : (2015) 6 SCALE 204 : (2015)

Criminal Procedure Code, 1973 (CrPC) - Section 313, 366, 43Penal Code, 1860 (IPC) - Section 120B, 302, 34, 364, 376
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Supreme Court08 May 2015Disposed Of

Sanjeev Kumar Gupta and Others Vs State of Uttar Pradesh

Supreme Court Of India · (2015) 5 AD (SC) 509 : (2015) 3 AJR 773 : (2015) 90 ALLCC 25 : (2015) 3 Crimes 152 : (2015) 2 MLJ(Cri) 760 : (2015) 2 NCC 600 : (2015) 3 RCR(Criminal) 721 : (2015) 6 SCALE 176 : (2015) 5 SCJ 726 : (2015) 2 UC 1102 : (2015) 11 SCC 69

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
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Supreme Court07 May 2015Disposed Of

Servo-Med Industries Pvt. Ltd. Vs Commissioner of Central Excise

Supreme Court Of India · (2015) 4 ABR 406 : (2015) 8 AD (SC) 318 : (2015) 319 ELT 578 : (2015) 51 GST 12 : (2015) 32 GSTR 404 : (2015) 4 MLJ 629 : (2015) 6 SCALE 137 : (2015) 8 SCJ 140

Central Excise Rules, 1944 - Rule 56A, Rule 8(1)Central Excises and Salt Act, 1944 - Section 2Criminal Justice Act, 1988 - Section 171
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Supreme Court07 May 2015Disposed Of

Khenyei Vs New India Assurance Co. Ltd. and Others

Supreme Court Of India · (2015) 4 ABR 210 : (2015) 2 ACC 657 : (2015) ACJ 1441 : (2015) 8 AD (SC) 414 : AIR 2015 SC 2261 : (2015) 4 AJR 540 : (2015) 3 AKR 157 : (2015) 4 ALD 98 : (2015) 2 AnWR 880 : (2015) 3 AWC 2945 : (2015) 4 BomCR 21 : (2015) 2 CDR 456 : (2015) 120 CLT 213 :

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