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Supreme Court Of India judgments, 2015

1,519 judgments · page 44 of 76

Supreme Court06 May 2015Allowed

Kirshna Texport and Capital Markets Ltd. Vs Ila A. Agrawal and Others

Supreme Court Of India · (2015) 6 AD (SC) 421 : AIR 2015 SC 2091 : (2015) 2 ALD(Cri) 253 : (2015) 89 ALLCC 949 : (2015) ALLMR(Cri) 2414 : (2015) 3 ALT(Cri) 66 : (2015) 3 BomCR 544 : (2015) 2 BomCR(Cri) 593 : (2015) 126 CLA 202 : (2015) 190 CompCas 241 : (2015) 2 CompLJ 431 : (201

Delhi Rent Control Act, 1958 — Section 14DNegotiable Instruments Act, 1881 (NI) — Section 138, 138(1), 141, 141(1), 141(2)
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Supreme Court06 May 2015Disposed Of

State of Andhra Pradesh Vs P. Venkateshwarlu

Supreme Court Of India · (2015) 2 ACR 2243 : (2015) 6 AD (SC) 432 : (2015) 4 AJR 583 : (2015) 90 ALLCC 67 : (2015) 2 CCR 387 : (2015) CriLJ 2902 : (2015) 3 Crimes 40 : (2015) 3 JLJR 193 : (2016) 1 LW(Cri) 119 : (2015) 3 MLJ(Cri) 225 : (2015) 2 NCC 438 : (2015) 3 PLJR 363 : (201

Criminal Procedure Code, 1973 (CrPC) - Section 164Prevention of Corruption Act, 1988 - Section 11, 13, 13(1), 13(2), 20
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Supreme Court06 May 2015Dismissed

Iqbal and Others Vs State of Uttar Pradesh

Supreme Court Of India · (2015) 2 ACR 2238 : (2015) 6 AD (SC) 672 : (2015) 4 ALJ 239 : (2015) 89 ALLCC 944 : (2015) 3 CCR 11 : (2015) 3 Crimes 35 : (2015) 4 JCC 2223 : (2015) 3 JLJR 94 : (2016) 1 LW(Cri) 1 : (2015) 3 MLJ(Cri) 36 : (2015) 2 NCC 257 : (2015) 2 OLR 667 : (2015) 3

Evidence Act, 1872 - Section 9Penal Code, 1860 (IPC) - Section 396
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Supreme Court06 May 2015Disposed Of

State of Andhra Pradesh Vs Kesavapatnam China Swamy

Supreme Court Of India · (2015) 2 ACR 2013 : (2015) 6 AD (SC) 680 : (2015) 2 ALD(Cri) 408 : (2015) 90 ALLCC 324 : (2015) 3 ALT(Cri) 45 : (2015) 2 CCR 525 : (2015) CriLJ 3126 : (2015) 3 Crimes 44 : (2015) 2 NCC 570 : (2015) 2 RCR(Criminal) 945 : (2015) 6 SCALE 90 : (2015) 6 SCJ 3

Prevention of Corruption Act, 1988 - Section 13(1), 13(2), 7
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Supreme Court06 May 2015Partly Allowed

State of Uttar Pradesh Vs Damodar and Others

Supreme Court Of India · (2015) 2 ACR 1829 : (2015) 10 AD (SC) 159 : (2015) 4 AJR 395 : (2015) 5 ALJ 77 : (2015) 90 ALLCC 340 : (2015) 2 CCR 442 : (2015) 4 Crimes 122 : (2015) 2 DMC 404 : (2015) 2 RCR(Criminal) 1014 : (2015) 6 SCALE 87 : (2015) 6 SCJ 439 : (2015) 2 UC 1095

Penal Code, 1860 (IPC) - Section 304B, 498A
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Supreme Court06 May 2015Allowed

K.S. Ravindran Vs Branch Manager, New India Assurance Co. Ltd.

Supreme Court Of India · (2015) 8 AD (SC) 573 : AIR 2015 SC 2369 : (2015) 6 ALD 28 : (2015) 2 ESC 320 : (2015) 145 FLR 998 : (2015) LabIC 2846 : (2015) 3 LLN 60 : (2015) LLR 790 : (2015) 6 SCALE 131 : (2015) 7 SCC 222 : (2015) 2 SCC(L&S) 420 : (2015) 7 SCJ 306 : (2015) 3 SCT 79 :

Constitution of India, 1950 - Article 14
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Supreme Court06 May 2015Partly Allowed

Shalini Vs Kishor and Others

Supreme Court Of India · AIR 2015 SC 2605 : (2015) 3 AKR 762 : (2015) 2 ALD(Cri) 793 : (2015) 90 ALLCC 723 : (2015) 4 CCR 229 : (2015) CriLJ 3610 : (2015) 3 JCC 2165 : (2015) 3 KHC 636 : (2015) 3 RCR(Civil) 774 : (2015) 3 RCR(Criminal) 652 : (2015) 6 SCALE 219 : (2015) 3 UC 2166

Protection of Women From Domestic Violence Act, 2005 - Section 12, 19, 2, 20, 20(1)Public Work Development Act - Section 18, 19
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Supreme Court05 May 2015Disposed Of

Karan Singh and Others Vs State of Haryana and Others

Supreme Court Of India · (2016) 1 RCR(Civil) 637 : (2015) 7 SCALE 191

Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2)
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