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Supreme Court Of India judgments, 2015

1,519 judgments · page 42 of 76

Supreme Court13 May 2015

Common Cause Vs Union of India

Supreme Court Of India · (2015) 4 ABR 219 : (2015) 6 AD (SC) 457 : AIR 2015 SC 2286 : (2015) 4 AJR 587 : (2015) 3 AKR 166 : (2015) 112 ALR 5 : (2015) 4 AWC 3457 : (2015) 2 CDR 441 : (2015) 2 ILR (Ker) 569 : (2015) 2 KLT 739 : (2015) 2 OLR 755 : (2015) 6 SCALE 302 : (2015) 7 SCC

Constitution of India, 1950 - Article 12, 14, 142, 21, 32
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Supreme Court12 May 2015Allowed

State of Haryana Vs Asha Devi and Others

Supreme Court Of India · (2015) 3 ACR 2887 : (2015) 6 AD (SC) 449 : AIR 2015 SC 3189 : (2015) 4 AJR 397 : (2016) 1 ALD(Cri) 33 : (2015) 90 ALLCC 335 : (2015) 91 ALLCC 366 : (2015) ALLMR(Cri) 3266 : (2015) 3 ALT(Cri) 74 : (2015) 3 BomCR(Cri) 147 : (2015) 2 CCR 429 : (2015) CriL

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(61), 28, 29, 50Penal Code, 1860 (IPC) - Section 235(2), 360
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Supreme Court12 May 2015Disposed Of

Raj Kumar Dixit Vs Vijay Kumar Gauri Shanker

Supreme Court Of India · (2015) 6 AD (SC) 410 : (2015) 5 ALJ 108 : (2015) 4 ESC 638 : (2015) 146 FLR 158 : (2015) LabIC 2945 : (2015) LLR 990 : (2015) 6 SCALE 265 : (2015) 9 SCC 345 : (2015) 2 SCC(L&S) 776 : (2015) 6 SCJ 610 : (2015) 3 SCT 27

Constitution of India, 1950 - Article 226, 227Uttar Pradesh Industrial Disputes Act, 1947 - Section 6N
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Supreme Court12 May 2015Allowed

Union of India and Others Vs Manjeet Singh

Supreme Court Of India · (2015) 4 ABR 170 : (2015) 6 AD (SC) 575 : AIR 2015 SC 2114 : (2015) 3 AJR 558 : (2015) 4 AWC 3650 : (2015) 2 ESC 287 : (2015) LabIC 2863 : (2015) 3 LLN 46 : (2015) 4 MLJ 617 : (2015) 6 SCALE 276 : (2015) 7 SCJ 17 : (2015) 3 SCT 34 : (2015) 3 UPLBEC 1753

Entitlement Rules for Casualty Pensionary Awards, 1982 - Rule 14, Rule 5, Rule 9Pension Regulations for Army, 1961 - Regulation 173
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Supreme Court11 May 2015Allowed

Mohar Singh Vs State of Rajasthan

Supreme Court Of India · (2015) 2 ACR 1831 : (2015) 3 ALT(Cri) 350 : (2015) 3 CCR 279 : (2015) 4 Crimes 260 : (2015) 4 Crimes 119 : (2015) 2 NCC 265 : (2015) 2 RCR(Criminal) 1016 : (2015) 6 SCALE 246 : (2015) 6 SCJ 453 : (2015) 2 UC 1160

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 34
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Supreme Court11 May 2015Dismissed

The Chairman and Managing Director, TNHB and Others Vs S. Saraswathy and Others

Supreme Court Of India · (2015) 7 AD (SC) 414 : AIR 2015 SC 2315 : (2015) 6 ALD 33 : (2015) 111 ALR 507 : (2015) 4 AWC 3601 : (2015) 3 CDR 722 : (2016) 1 LW 193 : (2016) 1 MhLj 648 : (2015) 5 MLJ 248 : (2016) 1 MPLJ 253 : (2015) 3 RCR(Civil) 540 : (2015) 129 RD 155 : (2015) 6

Land Acquisition Act, 1894 - Section 11(1), 16, 17(2), 2, 23(1)Tamil Nadu Land Acquisition Rules - Rule 3
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Supreme Court11 May 2015Disposed Of

State of Rajasthan Vs Sri Chand

Supreme Court Of India · (2015) 2 ACR 2248 : (2015) 7 AD (SC) 73 : (2015) 4 AJR 618 : (2015) 2 ALD(Cri) 412 : (2015) ALLMR(Cri) 2437 : (2015) 3 ALT(Cri) 15 : (2015) 3 BomCR(Cri) 168 : (2015) 3 CCR 1 : (2015) 3 Crimes 322 : (2015) 3 MLJ(Cri) 244 : (2015) 2 NCC 576 : (2015) 2 RCR(

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 354, 376, 511Probation of Offenders Act, 1958 - Section 4
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