Supreme Court14 May 2015Dismissed

Savitri Devi Vs State of Uttar Pradesh and Others

Supreme Court Of India · (2015) 11 AD (SC) 459 : (2015) 111 ALR 736 : (2015) 4 AWC 4207 : (2015) 4 MLJ 691 : (2015) 3 RCR(Civil) 424 : (2015) 129 RD 71 : (2015) 6 SCALE 667 : (2015) 7 SCC 21 : (2015) 3 UPLBEC 2347 : (2015) 4 WBLR 475

Constitution of India, 1950 - Article 136, 14, 19, 226, 300ALand Acquisition Act, 1894 - Section 11A, 17, 17(1), 17(3A), 17(4)
Supreme Court14 May 2015Dismissed

Rajdeep Sardesai Vs State of Andhra Pradesh and Others

Supreme Court Of India · (2015) 6 AD (SC) 540 : AIR 2015 SC 2182 : (2015) 4 AJR 607 : (2015) 2 ALD(Cri) 337 : (2015) 90 ALLCC 301 : (2015) ALLMR(Cri) 3250 : (2015) 2 ALT(Cri) 234 : (2015) 3 CCR 45 : (2015) 4 Crimes 16 : (2015) 3 JLJR 262 : (2015) 2 MLJ(Cri) 735 : (2015) 2 NCC 5

Constitution of India, 1950 - Article 19, 21Criminal Procedure Code, 1898 (CrPC) - Section 198B(3)Criminal Procedure Code, 1973 (CrPC) - Section 132, 188, 194, 196, 196(2)
Supreme Court14 May 2015Dismissed

Common Cause and Others Vs Union of India and Others

Supreme Court Of India · AIR 2015 SC 2361 : (2015) 3 CCR 16 : (2015) CriLJ 2935 : (2015) 4 Crimes 269 : (2015) 4 MLJ 729 : (2015) 4 RLW 3247 : (2015) 6 SCALE 447 : (2015) 6 SCC 332

Constitution of India, 1950 - Article 20, 21Criminal Procedure Code, 1973 (CrPC) - Section 195
Supreme Court14 May 2015Disposed Of

Madras Bar Association Vs Union of India and Others

Supreme Court Of India · (2015) 7 AD (SC) 229 : (2015) 126 CLA 111 : (2015) 190 CompCas 484 : (2015) 3 CompLJ 1 : (2015) 4 MLJ 184 : (2015) 6 SCALE 331 : (2015) 8 SCC 583 : (2015) 6 SCJ 671 : (2015) 131 SCL 26

Administrative Tribunals Act, 1985 - Section 6Companies Act, 1956 - Section 10FD, 10FD(2), 10FD(3), 10FE, 10FFCompanies Act, 2013 - Section 2(4), 2(90), 407, 408, 409
Supreme Court14 May 2015Disposed Of

Devidas Ramachandra Tuljapurkar Vs State of Maharashtra and Others

Supreme Court Of India · AIR 2015 SC 2612 : (2015) 3 AKR 433 : (2016) 1 ALD(Cri) 65 : (2015) 90 ALLCC 601 : (2015) 3 BomCR(Cri) 1 : (2015) 2 CCR 464 : (2015) CriLJ 3492 : (2015) 2 ILR (Ker) 659 : (2015) 3 MLJ(Cri) 51 : (2015) 2 NCC 299 : (2015) 6 SCALE 356 : (2015) 6 SCC 1 : (

Cinematograph Act, 1952 - Section 5B, 6Communications Decency Act, 1996 - Section 223Constitution of India, 1950 - Article 145(3), 19, 19(1), 19(2), 19(3)
Supreme Court14 May 2015Partly Allowed

Mahila Ramkali Devi and Others Vs Nandram and Others

Supreme Court Of India · (2015) 6 AD (SC) 440 : AIR 2015 SC 2270 : (2015) 4 AJR 555 : (2015) 4 ALD 108 : (2015) 4 ALLMR 426 : (2015) 111 ALR 471 : (2015) 4 AWC 3544 : (2015) 3 CDR 760 : (2015) 3 CHN 143 Suppl. : (2015) GLH 2379 : (2015) 2 JLJ 326 : (2015) 5 LW 925 : (2015) 5 ML

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 254Hindu Succession Act, 1956 - Section 4
Supreme Court14 May 2015Dismissed

Joshi Technologies International Inc. Vs Union of India and Others

Supreme Court Of India · (2015) 8 AD (SC) 428 : (2015) 277 CTR 409 : (2015) 374 ITR 322 : (2015) 4 MLJ 739 : (2015) 6 SCALE 632 : (2015) 7 SCC 728 : (2015) 232 TAXMAN 201

Constitution of India, 1950 - Article 12, 14, 226, 299, 32Criminal Procedure Code, 1973 (CrPC) - Section 24Income Tax Act, 1961 - Section 142(1), 143(2), 148, 156, 293A
Supreme Court14 May 2015Dismissed

State of Uttar Pradesh and Others Vs Anil Kumar Sharma and Others

Supreme Court Of India · (2016) 1 ALD(Cri) 267 : (2016) 1 ALJ 159 : (2016) CriLJ 213 : (2015) 4 Crimes 166 : (2015) 4 JCC 2241 : (2015) 2 LW(Cri) 746 : (2015) 3 RCR(Criminal) 67 : (2015) 6 SCALE 590 : (2015) 6 SCC 716

Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 173(2), 207, 209Penal Code, 1860 (IPC) - Section 409
Supreme Court13 May 2015Dismissed

Rajesh M.R. Vs Union of India and Others

Supreme Court Of India · (2015) 3 RCR(Criminal) 799

Armed Forces Tribunals Act, 2007 - Section 31(1)Penal Code, 1860 (IPC) - Section 302, 303, 304Ranbir Penal Code, 1989 - Section 302
Supreme Court13 May 2015Allowed

Hindustan Zinc Ltd. Vs Rajasthan Electricity Regulatory Commission

Supreme Court Of India · (2015) 6 ALLMR 432 : (2015) 6 SCALE 706

Constitution of India, 1950 - Article 14, 16, 19, 19(1), 19(2)Electricity Act, 2003 - Section 10, 11, 12, 13, 14Rajasthan Electricity Regulatory Commission (Renewable Energy Certificate and Renewable Purchase Obligation Compliance Framework) Regulations, 2010 - Regulation 5, 9, 9(1)
Supreme Court13 May 2015Disposed Of

Devi Multiplex and Others Vs State of Gujarat and Others

Supreme Court Of India · (2015) 6 AD (SC) 558 : AIR 2015 SC 2348 : (2015) 3 JLJR 242 : (2015) 5 MLJ 115 : (2015) 3 PLJR 412 : (2015) 6 SCALE 317 : (2015) 9 SCC 132 : (2015) 7 SCJ 59

Constitution of India, 1950 - Article 299Development Control Rules - Rule 8(1), Rule 8(2)General Clauses Act, 1897 - Section 10, 4A, 6