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Supreme Court Of India judgments, 2015

1,519 judgments · page 39 of 76

Supreme Court01 Jul 2015Dismissed

State of M.P. Vs Madanlal

Supreme Court Of India · (2015) 2 ACR 2162 : (2015) 8 AD (SC) 394 : (2015) 8 AD (SC) 652 : AIR 2015 SC 3003 : (2015) 4 AJR 52 : (2015) 2 ALD(Cri) 571 : (2015) 91 ALLCC 377 : (2015) 3 ALT(Cri) 180 : (2015) 4 ARBLR 16 : (2015) 3 BomCR(Cri) 613 : (2015) 3 CCR 109 : (2015) CriLJ 397

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 384, 385, 385(2), 386Penal Code, 1860 (IPC) - Section 354, 376, 376(2), 511
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Supreme Court01 Jul 2015Dismissed

Deposit Insurance and Credit Guarantee Corporation Vs Ragupathi Ragavan and Others

Supreme Court Of India · (2015) 9 AD (SC) 201 : AIR 2015 SC 3070 : (2015) 5 ALLMR 428 : (2015) 112 ALR 460 : (2015) 3 BC 365 : (2016) 1 CDR 28 : (2015) 191 CompCas 333 : (2015) 4 CompLJ 83 : (2016) 1 LW 41 : (2015) 5 MLJ 506 : (2015) 4 RCR(Civil) 94 : (2015) 7 SCALE 378 : (2015

Banking Regulation Act, 1949 - Section 16, 16(1), 17, 18, 20Deposit Insurance and Credit Guarantee Corporation Act, 1961 - Section 3(1)Deposit Insurance and Credit Guarantee Corporation General Regulations, 1961 - Regulation 22
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Supreme Court01 Jul 2015Allowed

State of M.P. Vs Ashok and Others

Supreme Court Of India · (2015) 2 ACR 2225 : (2015) 7 AD (SC) 408 : (2015) 90 ALLCC 682 : (2016) 1 ALT(Cri) 79 : (2015) 3 CCR 404 : (2015) 3 CGLJ 456 : (2015) CriLJ 3973 : (2015) 3 Crimes 80 : (2015) 4 JCC 2228 : (2015) 2 JLJ 433 : (2015) 3 MLJ(Cri) 740 : (2015) 2 NCC 782 : (20

Penal Code, 1860 (IPC) - Section 147, 148, 149, 302
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Supreme Court01 Jul 2015Allowed

Chaitanya Prakash Audichya Vs C.B.I.

Supreme Court Of India · (2015) 2 ACR 2152 : (2015) 8 AD (SC) 66 : (2015) 2 ALD(Cri) 806 : (2015) 90 ALLCC 663 : (2015) 3 ALT(Cri) 1 : (2015) 3 BomCR(Cri) 670 : (2015) 3 CCR 193 : (2015) 3 Crimes 72 : (2015) 2 NCC 718 : (2015) 3 RCR(Criminal) 694 : (2015) 7 SCALE 268 : (2015) 7

Prevention of Corruption Act, 1988 - Section 13(1), 13(2), 20, 7
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Supreme Court01 Jul 2015Dismissed

State Vs Mariya Anton Vijay and Others

Supreme Court Of India · (2016) 1 ACR 82 : (2015) 7 AD (SC) 632 : (2015) 91 ALLCC 346 : (2015) 3 ALT(Cri) 83 : (2015) 3 CCR 124 : (2015) 3 Crimes 89 : (2015) 3 MLJ(Cri) 461 : (2015) 2 NCC 751 : (2015) 3 RCR(Criminal) 576 : (2015) 7 SCALE 481 : (2015) 9 SCC 294 : (2015) 7 SCJ 1

Arms Act, 1878 - Section 19, 19(1), 35Arms Act, 1959 - Section 10, 14, 15, 25, 25(1)Arms Rules, 1962 - Rule 30
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Supreme Court01 Jul 2015Allowed

State of Karnataka Vs Sateesh and Others

Supreme Court Of India · (2015) 2 ACR 2314 : (2015) 8 AD (SC) 12 : (2015) 3 AKR 489 : (2015) 90 ALLCC 678 : (2015) 3 ALT(Cri) 188 : (2015) 3 CCR 335 : (2015) CriLJ 3427 : (2015) 3 Crimes 76 : (2015) 4 KCCR 3649 : (2015) 3 NCC 98 : (2015) 7 SCALE 335 : (2015) 7 SCJ 114 : (2015)

Penal Code, 1860 (IPC) - Section 114, 148, 149, 302, 324
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Supreme Court01 Jul 2015Dismissed

State of Kerala and Others Vs A.P. Mammikutty

Supreme Court Of India · (2015) 9 AD (SC) 19 : AIR 2015 SC 3009 : (2015) 4 ILR (Ker) 77 : (2015) 3 KHC 794 : (2015) 3 KLT 138 : (2016) 1 LW 655 : (2015) 7 SCALE 231 : (2015) 10 SCC 632 : (2015) 6 SCJ 305 : (2015) 82 VST 418

Constitution of India, 1950 - Article 226Kerala Building Tax Act, 1975 - Section 2, 2(1), 5A
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Supreme Court19 Jun 2015Dismissed

Jagtar Singh Vs State of Haryana

Supreme Court Of India · (2015) 2 ACR 2323 : (2015) 7 AD (SC) 606 : (2015) 91 ALLCC 278 : (2015) ALLMR(Cri) 3261 : (2015) 3 CCR 167 : (2015) CriLJ 3418 : (2015) 4 Crimes 196 : (2015) 4 JCC 2236 : (2015) 3 MLJ(Cri) 27 : (2015) 2 NCC 673 : (2015) 3 RCR(Criminal) 871 : (2015) 7 SC

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304, 323, 325, 34
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Supreme Court15 Jun 2015Allowed

Tanvi Sarwal Vs Central Board of Secondary Education and Others

Supreme Court Of India · (2015) 6 ABR 40 : (2015) 9 AD (SC) 477 : AIR 2015 SC 3454 : (2015) 4 AJR 498 : (2015) 4 AWC 4232 : (2015) 3 ESC 414 : (2015) 7 SCALE 153 : (2015) 6 SCC 573 : (2015) 3 SCT 292 : (2016) 1 WBLR 25

Constitution of India, 1950 - Article 32Criminal Procedure Code, 1973 (CrPC) - Section 161Income Tax Act, 1961 - Section 66
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Supreme Court03 Jun 2015Disposed Of

Golam Biswas Vs Union of India and Others

Supreme Court Of India · (2016) 332 ELT 22 : (2015) 7 SCALE 64

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1), 8Constitution of India, 1950 - Article 22
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Supreme Court02 Jun 2015Dismissed

Bhawar Singh Vs Central Bureau of Narcotics

Supreme Court Of India · (2015) ALLMR(Cri) 3687 : (2015) 4 CCR 240 : (2015) 3 RCR(Criminal) 596

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 19, 8Narcotic Drugs and Psychotropic Substances Rules, 1985 - Rule 13(5)
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Supreme Court29 May 2015Dismissed

Prem Singh Vs State of Haryana

Supreme Court Of India · (2015) 2 ACR 1992 : (2015) 7 AD (SC) 37 : AIR 2015 SC 2309 : (2015) 90 ALLCC 295 : (2015) 3 CCR 390 : (2015) CriLJ 3121 : (2015) 3 Crimes 59 : (2015) 2 NCC 519 : (2015) 7 SCALE 28 : (2015) 6 SCJ 566 : (2015) 2 UC 1233

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Evidence Act, 1872 - Section 25, 26Penal Code, 1860 (IPC) - Section 109, 302, 354, 404
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Supreme Court29 May 2015Dismissed

Indra Dalal Vs State of Haryana

Supreme Court Of India · (2015) 7 AD (SC) 156 : (2015) 90 ALLCC 285 : (2015) 3 CCR 396 : (2015) CriLJ 3174 : (2015) 3 Crimes 175 : (2015) 3 JCC 1893 : (2015) 3 JLJR 356 : (2016) 1 LW(Cri) 228 : (2015) 2 MLJ(Cri) 699 : (2015) 2 NCC 558 : (2015) 3 PLJR 522 : (2015) 3 RCR(Criminal

Arms Act, 1959 - Section 25, 54, 59Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 10, 25, 26, 27
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Supreme Court29 May 2015Dismissed

Bijendra Bhagat Vs State of Uttarakhand

Supreme Court Of India · (2015) 2 ACR 1998 : (2015) 5 ALJ 105 : (2015) 3 ALT(Cri) 273 : (2015) 3 CCR 151 : (2015) CriLJ 3150 : (2015) 4 Crimes 245 : (2015) 2 NCC 226 : (2015) 7 SCALE 37 : (2015) 7 SCJ 312

Penal Code, 1860 (IPC) - Section 302, 324, 34, 452
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Supreme Court27 May 2015Allowed

Shabnam Vs Union of India and Others

Supreme Court Of India · (2015) 3 ACR 2399 : (2015) 10 AD (SC) 578 : AIR 2015 SC 3648 : (2015) 3 AJR 692 : (2015) 5 ALJ 97 : (2015) 90 ALLCC 328 : (2015) 3 ALT(Cri) 7 : (2015) 3 CCR 143 : (2015) CriLJ 3274 : (2015) 3 MLJ(Cri) 350 : (2015) 2 NCC 487 : (2015) 3 RCR(Criminal) 1 : (

Constitution of India, 1950 - Article 136, 137, 14, 161, 19Criminal Procedure Code, 1973 (CrPC) - Section 413, 414
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Supreme Court26 May 2015Partly Allowed

Sandeep and Others Vs State of Haryana

Supreme Court Of India · (2015) 2 ACR 1999 : (2015) 3 AJR 732 : (2015) 2 ALD(Cri) 397 : (2015) 90 ALLCC 727 : (2015) 3 ALT(Cri) 49 : (2015) 3 BomCR(Cri) 424 : (2015) 3 CCR 86 : (2015) 4 Crimes 178 : (2015) 2 DMC 572 : (2015) 2 NCC 548 : (2015) 3 RCR(Criminal) 519 : (2015) 7 SCA

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 304B, 307, 34, 498A
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