Supreme Court02 Jul 2015Disposed Of

Daya Ram and Others Vs State of Haryana

Supreme Court Of India · (2015) 3 ACR 2873 : (2015) 8 AD (SC) 97 : AIR 2015 SC 2550 : (2015) 90 ALLCC 938 : (2015) 3 ALT(Cri) 199 : (2015) 3 CCR 212 : (2015) 3 Crimes 170 : (2015) 3 MLJ(Cri) 617 : (2015) 2 NCC 806 : (2015) 7 SCALE 413 : (2015) 8 SCJ 201 : (2015) 2 UC 1349

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 148, 149, 201, 302, 34
Supreme Court02 Jul 2015Allowed

S.R. Sukumar Vs S. Sunaad Raghuram

Supreme Court Of India · (2015) 3 ACR 2865 : (2015) 7 AD (SC) 425 : AIR 2015 SC 2757 : (2015) 3 AJR 829 : (2015) 3 AKR 769 : (2015) 2 ALD(Cri) 798 : (2015) 91 ALLCC 371 : (2015) ALLMR(Cri) 2898 : (2015) 3 ALT(Cri) 147 : (2015) 3 BomCR(Cri) 679 : (2015) 3 CCR 218 : (2015) CriLJ

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 190, 190(1), 191, 192Penal Code, 1860 (IPC) - Section 120B, 499, 500
Supreme Court02 Jul 2015Dismissed

Essar Oil Ltd. Vs Hindustan Shipyard Ltd. and Others

Supreme Court Of India · (2015) 9 AD (SC) 189 : AIR 2015 SC 3116 : (2015) 4 AJR 377 : (2015) 5 ALD 172 : (2015) 113 ALR 237 : (2015) 5 ALT 38 : (2015) 4 ARBLR 1 : (2016) 1 BC 45 : (2016) 1 CDR 46 : (2015) 5 CHN 1 : (2015) 4 CompLJ 327 : (2015) 6 CTC 681 : (2016) 1 LW 550 :

Arbitration and Conciliation Act, 1996 - Section 34
Supreme Court01 Jul 2015Dismissed

State of Rajasthan and Others Vs Mahendra Nath Sharma

Supreme Court Of India · (2015) 8 AD (SC) 55 : (2015) 4 AWC 4116 : (2016) 1 JLJR 55 : (2016) 1 PLJR 264 : (2015) 7 SCALE 221 : (2015) 9 SCC 540 : (2015) 2 SCC(L&S) 787 : (2015) 6 SCJ 705 : (2015) 3 SCT 457 : (2015) 3 SLJ 289

Rajasthan Civil Services (Pension) Rules, 1996 - Rule 165, Rule 3Rajasthan Civil Services (Revised Pay Scale for Government College Teachers including Librarians, PTIs) Rules, 1999 - Rule 5
Supreme Court01 Jul 2015Dismissed

Rahul Yadav and Others Vs Indian Oil Corporation Ltd. and Others

Supreme Court Of India · (2015) 5 ABR 98 : (2015) 8 AD (SC) 1 : AIR 2015 SC 2742 : (2015) 3 AJR 822 : (2015) 5 ALD 54 : (2015) 112 ALR 510 : (2015) 111 ALR 761 : (2015) 4 AWC 4184 : (2015) 3 JLJR 373 : (2015) 5 LW 619 : (2015) 3 PLJR 532 : (2015) 3 RCR(Civil) 818 : (2015) 2 RCR(R

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 2, 5(1), 9
Supreme Court01 Jul 2015Allowed

V. Krishnakumar Vs State of Tamil Nadu and Others

Supreme Court Of India · (2015) 5 ABR 179 : (2015) ACJ 2028 : (2015) 7 AD (SC) 512 : AIR 2015 SC 2836 : (2015) 5 ALD 123 : (2015) 5 ALJ 250 : (2015) 5 ALLMR 474 : (2015) 113 ALR 227 : (2015) 4 AWC 4257 : (2015) 5 BomCR 345 : (2016) 1 CDR 97 : (2016) 121 CLT 345 : (2015) 3 CPJ 1

Supreme Court01 Jul 2015Disposed Of

State of Karnataka and Others Vs M. Munikrishna

Supreme Court Of India · AIR 2015 SC 3184 : (2015) 3 AKR 815 : (2015) LabIC 3433 : (2015) 8 SCALE 31 : (2015) 4 SCT 202

Karnataka Health and Family Welfare Department Services (Recruitment to Certain Posts) (Special) Rules, 2009 - Rule 1
Supreme Court01 Jul 2015Allowed

Petroleum and Natural Gas Regulatory Board Vs Indraprastha Gas Ltd. and Others

Supreme Court Of India · (2015) 12 AD (SC) 198 : AIR 2015 SC 2978 : (2015) 7 SCALE 288 : (2015) 9 SCC 209 : (2015) 6 SCJ 538

Constitution of India, 1950 - Article 19(1), 226, 309Criminal Procedure Code, 1973 (CrPC) - Section 467, 468Determination of Network Tariff for City or Local Natural Gas Distribution Networks and Compression Charge for CNG Regulation, 2008 - Regulation 2, 3, 3(1), 4
Supreme Court01 Jul 2015Dismissed

Ahmedabad Municipal Corporation and Others Vs Rajubhai Somabhai Bharwad and Others

Supreme Court Of India · (2015) 8 AD (SC) 86 : AIR 2015 SC 2774 : (2015) 5 ALLMR 406 : (2015) 147 FLR 1 : (2015) GLH 2665 : (2015) 3 GLR 2560 : (2015) 3 JLJR 364 : (2015) LabIC 3291 : (2015) 4 LLN 552 : (2015) 7 SCALE 241 : (2015) 7 SCC 663 : (2015) 2 SCC(L&S) 568 : (2015) 6 SC

Constitution of India, 1950 - Article 227, 243, 243BGujarat Panchayats Act, 1993 - Section 100, 101, 2(14), 227, 227(2)Industrial Disputes Act, 1947 - Section 2
Supreme Court01 Jul 2015Disposed Of

Indian Performing Rights Society Ltd. Vs Sanjay Dalia and Others

Supreme Court Of India · (2015) 8 AD (SC) 337 : AIR 2015 SC 3479 : (2015) 6 ALD 65 : (2015) 4 AWC 4035 : (2015) 5 BomCR 18 : (2015) 3 CDR 737 : (2016) 130 CLA 12 : (2016) 1 LW 1 : (2015) 2 MIPR 199 : (2015) 5 MLJ 446 : (2015) 2 OLR 720 : (2015) 63 PTC 1 : (2015) 4 RLW 2789 :

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 3, Order 6 Rule 17, Order 7 Rule 10, Order 7 Rule 11Consumer Protection Act, 1986 — Section 17(2)Copyright Act, 1957 — Section 62, 62(1), 62(2)
Supreme Court01 Jul 2015Disposed Of

Quantum Securities Pvt. Ltd. and Others Vs New Delhi Television Ltd.

Supreme Court Of India · (2015) 6 ABR 268 : (2015) 7 AD (SC) 402 : AIR 2015 SC 3699 : (2015) 6 ALD 124 : (2015) 112 ALR 506 : (2015) 5 ALT 56 : (2015) 4 AWC 4112 : (2015) 5 BomCR 48 : (2016) 1 CDR 86 : (2015) 5 LW 821 : (2015) 5 MLJ 479 : (2015) 3 RCR(Civil) 793 : (2015) 129 RD

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3AContempt of Courts Act, 1971 - Section 12, 19
Supreme Court01 Jul 2015Dismissed

State of Jammu and Kashmir Vs Wasim Ahmed Malik and Others

Supreme Court Of India · (2015) 2 ACR 2229 : (2015) 9 AD (SC) 27 : (2015) 90 ALLCC 980 : (2015) 3 ALT(Cri) 111 : (2015) 3 CCR 409 : (2015) 3 Crimes 106 : (2015) 4 JCC 2248 : (2015) 3 MLJ(Cri) 607 : (2015) 2 NCC 725 : (2015) 3 RCR(Criminal) 563 : (2015) 7 SCALE 347 : (2015) 8 SCC

Explosive Substances Act, 1908 - Section 4, 5Ranbir Penal Code, 1989 - Section 120B, 302, 307, 34Terrorist and Disruptive Activities (Prevention) Act, 1987 - Section 15, 15(1), 15(2), 19, 3
Supreme Court01 Jul 2015Dismissed

Kamla Kant Dubey and Others Vs State of Uttar Pradesh and Others

Supreme Court Of India · (2015) 7 AD (SC) 676 : (2015) 3 AJR 835 : (2015) 90 ALLCC 690 : (2016) 1 ALT(Cri) 59 : (2015) 3 CCR 205 : (2015) CriLJ 3823 : (2015) 3 Crimes 83 : (2015) 3 JCC 2146 : (2015) 2 NCC 740 : (2015) 3 RCR(Criminal) 972 : (2015) 7 SCALE 358 : (2015) 7 SCJ 50 :

Criminal Procedure Code, 1973 (CrPC) - Section 313, 83Penal Code, 1860 (IPC) - Section 302, 34
Supreme Court01 Jul 2015Allowed

State of Uttar Pradesh Vs Satveer and Others

Supreme Court Of India · (2015) 2 ACR 2157 : (2015) 7 AD (SC) 505 : AIR 2015 SC 2406 : (2015) 90 ALLCC 992 : (2015) ALLMR(Cri) 3281 : (2015) 3 ALT(Cri) 274 : (2015) 3 CCR 152 : (2015) 120 CLT 736 : (2015) 3 Crimes 67 : (2015) 4 JCC 2517 : (2015) 3 MLJ(Cri) 341 : (2015) 3 NCC 63

Criminal Law (Amendment) Act, 2013 - Section 7Penal Code, 1860 (IPC) - Section 302, 34