Supreme Court16 Jul 2015Allowed
Chackolas Spinning and Weaving Mills Ltd. Vs Commissioner of Central Excise, Cochin
Supreme Court Of India · (2015) 51 GST 710
Central Excise (Valuation) Rules, 1975 - Rule 6
COURT ARCHIVE
Supreme Court Of India judgments, 2015
1,519 judgments · page 36 of 76
Supreme Court16 Jul 2015Dismissed
Commissioner of C.E. Meerut-II Vs Prince Gutka Ltd. and Others
Supreme Court Of India · (2015) 07 SC CK 0045
Central Excise Rules, 1944 - Rule 173Q(1), Rule 173Q(2), Rule 209A
Supreme Court16 Jul 2015Disposed Of
Commissioner Of Customs, Amritsar Vs Ess Kay International
Supreme Court Of India · (2016) 342 ELT 3
Constitution of India, 1950 - Article 133
Supreme Court15 Jul 2015Dismissed
Commissioner of Central Excise Vs Britannia Industries Ltd.
Supreme Court Of India · (2015) 322 ELT 182
Supreme Court15 Jul 2015Allowed
State of Madhya Pradesh Vs Maharani Ushadevi
Supreme Court Of India · (2015) 7 AD (SC) 585 : AIR 2015 SC 2699 : (2015) 112 ALR 655 : (2015) 3 JLJ 1 : (2015) 5 MLJ 884 : (2015) 129 RD 597 : (2015) 8 SCALE 15 : (2015) 8 SCC 672 : (2015) 8 SCJ 103
Civil Procedure Code, 1908 (CPC) - Section 114, 80Constitution of India, 1950 - Article 143, 363, 363(1)Indore Land Revenue and Tenancy Act, 1931 - Section 31
Supreme Court15 Jul 2015Allowed
Ravinder Singh and Others Vs State of Haryana and Others
Supreme Court Of India · (2015) 3 ACR 3166 : (2015) 7 AD (SC) 685 : (2015) 4 AJR 48 : (2015) 90 ALLCC 972 : (2015) 3 ALT(Cri) 206 : (2015) 3 CCR 322 : (2015) CriLJ 3984 : (2015) 3 Crimes 65 : (2015) 3 RCR(Criminal) 698 : (2015) 8 SCALE 34 : (2015) 8 SCJ 35 : (2015) 2 UC 1343
Constitution of India, 1950 - Article 136Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 304
Supreme Court15 Jul 2015Partly Allowed
Jogendra Yadav and Others Vs State of Bihar and Others
Supreme Court Of India · (2015) 3 ACR 2521 : (2015) 8 AD (SC) 373 : AIR 2015 SC 2951 : (2015) 4 AJR 114 : (2015) 2 ALD(Cri) 906 : (2015) 91 ALLCC 1000 : (2015) ALLMR(Cri) 3707 : (2015) 4 CCR 132 : (2015) CriLJ 4186 : (2015) 3 Crimes 216 : (2015) 4 JCC 2663 : (2015) 3 JLJR 456
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 239, 240, 241Penal Code, 1860 (IPC) - Section 149, 302, 323
Supreme Court15 Jul 2015Dismissed
Ankur Steels Vs Commissioner of Central Excise
Supreme Court Of India · (2015) 322 ELT 178 : (2015) 52 GST 359
Central Excise Rules, 1944 - Rule 57A, Rule 57G, Rule 57G(1), Rule 57G(2)
Supreme Court15 Jul 2015Allowed
Ponnaiyah Ramajayam Institute of Science and Technology Trust Vs Medical Council of India and Others
Supreme Court Of India · (2015) 10 AD (SC) 154 : AIR 2015 SC 3001 : (2015) 5 ALLMR 926 : (2015) 3 ESC 411 : (2015) 3 JLJR 426 : (2015) 4 PLJR 124 : (2015) 8 SCALE 29 : (2015) 10 SCC 80 : (2015) 7 SCJ 168 : (2015) 3 SCT 631
Indian Medical Council Act, 1956 - Section 10A, 10A(2)
Supreme Court15 Jul 2015Allowed
Commissioner of Central Excise, Mumbai Vs Britannia Industries Ltd.
Supreme Court Of India · (2015) 322 ELT 182 : (2015) 14 SCC 603
Supreme Court14 Jul 2015Dismissed
Kapoor Chand Vs Asstt. Commissioner of Income Tax
Supreme Court Of India · (2015) 279 CTR 434 : (2015) 376 ITR 450 : (2015) 8 SCALE 461 : (2015) 234 TAXMAN 657
Income Tax Act, 1961 - Section 166, 260A, 64(1)
Supreme Court14 Jul 2015Allowed
Kirpal Kaur Vs Jitender Pal Singh and Others
Supreme Court Of India · (2015) 8 AD (SC) 660 : AIR 2015 SC 2967 : (2015) 5 ALD 110 : (2015) 112 ALR 478 : (2015) 6 ALT 14 : (2015) 5 AWC 4737 : (2016) 1 CDR 34 : (2015) 153 DRJ 101 : (2015) 5 LW 704 : (2015) 5 MLJ 871 : (2015) 3 RCR(Civil) 826 : (2015) 129 RD 381 : (2016) 1 RL
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 7, Order 22 Rule 8Delhi High Court Act, 1966 - Section 10Hindu Succession Act, 1956 - Section 8
Supreme Court13 Jul 2015Disposed Of
Sonal Vs Union of India and Others
Supreme Court Of India · (2015) 3 SCT 582
Criminal Procedure Code, 1973 (CrPC) - Section 239Maharashtra Control of Organised Crime Act, 1999 - Section 3Penal Code, 1860 (IPC) - Section 120B, 420, 467, 471
Supreme Court13 Jul 2015Dismissed
Vijay Mallya Vs Enforcement Directorate, Min. of Finance
Supreme Court Of India · (2015) 3 ACR 2689 : AIR 2015 SC 2726 : (2015) 90 ALLCC 1009 : (2015) ALLMR(Cri) 3271 : (2015) 3 ALT(Cri) 155 : (2015) 3 CCR 227 : (2015) CriLJ 3802 : (2015) 3 Crimes 220 : (2016) 332 ELT 28 : (2015) 3 MLJ(Cri) 335 : (2015) 3 RCR(Criminal) 701 : (2015)
Civil Procedure Code, 1908 (CPC) - Section 132Criminal Procedure Code, 1973 (CrPC) - Section 219Foreign Exchange Regulation Act, 1973 - Section 13, 18, 18(1), 18A, 18A(1)
Supreme Court13 Jul 2015Allowed
S.E.B.I. Vs Sahara India Real Estate Corpn. Ltd. and Others
Supreme Court Of India · (2015) 3 CompLJ 396 : (2015) 8 SCALE 11
Supreme Court09 Jul 2015Allowed
Foundation for Media Professionals Vs Union of India
Supreme Court Of India · (2015) 9 SCC 252
Constitution of India, 1950 - Article 14, 142, 18, 19, 21Criminal Procedure Code, 1898 (CrPC) - Section 19, 198Criminal Procedure Code, 1973 (CrPC) - Section 179, 19, 199, 199(1), 199(2)
Supreme Court09 Jul 2015Dismissed
State of Madhya Pradesh and Others Vs Anand Mohan and Others
Supreme Court Of India · (2015) 8 AD (SC) 612 : (2016) 1 CDR 91 : (2015) CriLJ 3968 : (2015) 4 Crimes 173 : (2015) 5 MLJ 721 : (2015) 3 RCR(Criminal) 656 : (2015) 7 SCALE 648 : (2015) 9 SCC 35 : (2015) 2 SCC(L&S) 767 : (2015) 7 SCJ 383
Constitution of India, 1950 - Article 166(2), 166(3)Criminal Procedure Code, 1973 (CrPC) - Section 173Madhya Pradesh Works (Allotment) Rules - Rule 1
Supreme Court09 Jul 2015Disposed Of
Om Prakash Vs Union of India and Others
Supreme Court Of India · (2015) 3 ACR 2620 : (2015) 9 AD (SC) 99 : (2015) 3 AJR 850 : (2015) 2 ALD(Cri) 811 : (2015) 91 ALLCC 316 : (2015) 3 CCR 272 : (2015) CriLJ 3796 : (2015) 4 Crimes 402 : (2015) 4 JCC 2489 : (2015) 3 MLJ(Cri) 632 : (2016) 1 NCC 123 : (2015) 3 RCR(Criminal
Armed Forces Tribunals Act, 2007 — Section 15Army Act, 1950 — Section 164, 164(2)Army Rules, 1954 — Rule 23, 23(1), 23(2), 23(3), 23(4), 23(6)
Supreme Court08 Jul 2015Dismissed
Nandkishore Lalbhai Mehta Vs New Era Fabrics Pvt. Ltd. and Others
Supreme Court Of India · (2015) 6 ABR 400 : (2015) 8 AD (SC) 216 : AIR 2015 SC 3796 : (2015) 113 ALR 243 : (2015) 5 BomCR 269 : (2015) 5 CTC 577 : (2015) 6 MLJ 102 : (2016) 1 RCR(Civil) 98 : (2016) 130 RD 217 : (2015) 7 SCALE 665 : (2015) 9 SCC 755 : (2015) 8 SCJ 216
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 4, Order 41 Rule 27, Order 41 Rule 28Contract Act, 1872 - Section 56Development Control Regulations, 1991 - Regulation 56(3)
Supreme Court08 Jul 2015Allowed
Food Corporation of India Vs Sankar Ghosh and Others
Supreme Court Of India · (2015) 8 AD (SC) 301 : AIR 2015 SC 3555 : (2015) 147 FLR 203 : (2015) 146 FLR 991 : (2015) LabIC 4015 : (2015) 3 LLJ 429 : (2015) 7 SCALE 644 : (2015) 9 SCC 104 : (2015) 7 SCJ 135 : (2015) 3 SCT 443 : (2016) 1 WBLR 19
Food Corporation of India Staff Regulations, 1971 - Regulation 7