Supreme Court22 Jul 2015Disposed Of

Commissioner of Central Excise, Bhavnagar Vs Gujarat Maritime Board

Supreme Court Of India · (2015) 8 AD (SC) 205 : (2015) 51 GST 677 : (2015) 33 GSTR 608 : (2015) 6 MLJ 630 : (2015) 8 SCALE 127 : (2015) 8 SCJ 51 : (2015) 39 STR 529 : (2015) 83 VST 1

Contract Act, 1872 - Section 151, 152, 161Finance Act, 1994 - Section 65(105), 65(82), 67, 67(1)Gujarat Maritime Board Act, 1981 - Section 32, 32(1), 32(3), 32(4), 35
Supreme Court21 Jul 2015Dismissed

Robert John D''Souza and Others Vs Stephen V. Gomes and Others

Supreme Court Of India · (2015) 3 ACR 2381 : (2015) 8 AD (SC) 461 : (2015) 4 AKR 49 : (2015) 2 ALD(Cri) 563 : (2015) 90 ALLCC 969 : (2015) ALLMR(Cri) 3314 : (2015) 3 ALT(Cri) 106 : (2015) 3 CCR 313 : (2015) CriLJ 4040 : (2015) 3 Crimes 160 : (2015) 4 JCC 2219 : (2015) 3 JLJR 428

Criminal Procedure Code, 1973 (CrPC) - Section 200, 482Penal Code, 1860 (IPC) - Section 34, 406, 409, 415, 420
Supreme Court21 Jul 2015Allowed

Delhi Development Authority Vs P.R. Samanta

Supreme Court Of India · (2015) 8 AD (SC) 245 : AIR 2015 SC 3035 : (2015) 5 ALLMR 907 : (2015) 4 CompLJ 336 : (2015) ComPLR 789 : (2015) 153 DRJ 115 : (2015) 6 MLJ 626 : (2015) 4 RCR(Civil) 634 : (2015) 8 SCALE 91 : (2015) 9 SCJ 286

Monopolies and Restrictive Trade Practices Act, 1969 - Section 10, 36A, 55
Supreme Court20 Jul 2015Allowed

Bablu Kumar and Others Vs State of Bihar and Others

Supreme Court Of India · (2015) 3 ACR 2694 : (2015) 11 AD (SC) 344 : (2015) 4 AJR 254 : (2015) 3 CCR 428 : (2015) 3 Crimes 182 : (2015) GLH 2818 : (2015) 4 JCC 2454 : (2015) 3 RCR(Criminal) 728 : (2015) 8 SCALE 53 : (2015) 8 SCC 787

Constitution of India, 1950 - Article 20, 21Criminal Procedure Code, 1973 (CrPC) - Section 232, 313, 401, 439(4)Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 341
Supreme Court20 Jul 2015Allowed

Commissioner of Central Excise, Delhi-III Vs KAP Cones

Supreme Court Of India · (2015) 10 AD (SC) 532 : (2015) 322 ELT 142 : (2015) 51 GST 663 : (2015) 34 GSTR 225 : (2015) 4 RCR(Civil) 99 : (2015) 8 SCALE 188 : (2015) 9 SCC 373

Central Excise Rules, 2006 - Rule 26Central Excises and Salt Act, 1944 - Section 11A(1), 35, 35(1), 35(2), 35(3)CENVAT (Credit) Rules, 2004 - Rule 15