Supreme Court05 May 2015Allowed

Union of India and Others Vs Uttam Steel Ltd.

Supreme Court Of India · (2015) 4 ABR 505 : (2015) 319 ELT 598 : (2015) 32 GSTR 422 : (2015) 6 SCALE 39

Central Excise Rules, 1944 - Rule 12, Rule 12(1), Rule 13Central Excises and Salt Act, 1944 - Section 11A, 11B, 11B, 11B(2)Constitution of India, 1950 - Article 226, 265, 32
Supreme Court05 May 2015Dismissed

Kulwinder Singh and Others Vs State of Punjab

Supreme Court Of India · (2015) 2 ACR 2087 : (2015) 12 AD (SC) 120 : AIR 2015 SC 2488 : (2015) 2 ALD(Cri) 578 : (2015) 2 CCR 366 : (2015) CriLJ 3160 : (2015) 4 Crimes 153 : (2015) 2 RCR(Criminal) 918 : (2015) 4 RLW 3400 : (2015) 6 SCALE 1 : (2015) 6 SCC 674

Criminal Procedure Code, 1973 (CrPC) - Section 162Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 18, 50
Supreme Court01 May 2015Dismissed

Jagdish Chand Sharma Vs Narain Singh Saini and Others

Supreme Court Of India · (2015) 6 AD (SC) 617 : AIR 2015 SC 2149 : (2015) 3 AJR 269 : (2015) 4 ALD 69 : (2015) 110 ALR 883 : (2015) 3 AWC 2753 : (2015) 3 BomCR 481 : (2015) 2 CDR 466 : (2015) 152 DRJ 1 : (2015) 5 LW 628 : (2016) 2 MhLj 366 : (2015) 3 MLJ 879 : (2015) 3 RCR(Civil

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Evidence Act, 1872 - Section 68, 71Succession Act, 1925 - Section 276, 63
Supreme Court01 May 2015Disposed Of

Rajasthan Housing Board Vs New Pink City Nirman Sahkari Samiti Ltd. and Others

Supreme Court Of India · (2015) 7 AD (SC) 549 : AIR 2015 SC 2126 : (2015) 2 CDR 484 : (2015) 4 CTC 205 : (2015) 3 JLJR 330 : (2015) 3 MLJ 806 : (2015) 5 SCALE 716 : (2015) 7 SCC 601 : (2015) 8 SCJ 498 : (2015) 2 UC 1034

Constitution of India, 1950 - Article 14, 166, 166(1), 166(2), 19Contract Act, 1872 - Section 2, 23Income Tax Act, 1961 - Section 33(1), 33A(2)
Supreme Court01 May 2015Allowed

Savitri Pandey and Others Vs State of Uttar Pradesh and Others

Supreme Court Of India · (2015) 2 ACR 2094 : AIR 2015 SC 2501 : (2015) 5 ALJ 106 : (2015) 90 ALLCC 721 : (2015) ALLMR(Cri) 3290 : (2015) CriLJ 3166 : (2015) 2 RCR(Criminal) 1004 : (2015) 4 RLW 3394

Criminal Procedure Code, 1973 (CrPC) - Section 438, 439, 482Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471
Supreme Court30 Apr 2015Partly Allowed

Nicholas Piramal India Ltd. Vs Harisingh

Supreme Court Of India · (2015) 8 AD (SC) 601 : (2015) LabIC 2590 : (2015) 2 LLJ 609 : (2015) 2 LLN 561 : (2015) LLR 561 : (2015) 5 SCALE 701 : (2015) 8 SCC 272 : (2015) 2 SCC(L&S) 686 : (2015) 5 SCJ 470

Constitution of India, 1950 - Article 14, 227Industrial Disputes Act, 1947 - Section 11AMadhya Pradesh Industrial Relations Act, 1960 - Section 107, 31(3), 61, 62
Supreme Court29 Apr 2015Dismissed

Himalayan Cooperative Group Housing Society Vs Balwan Singh

Supreme Court Of India · (2015) 9 AD (SC) 501 : AIR 2015 SC 2867 : (2015) 4 AJR 58 : (2015) 223 DLT 103 : (2015) 152 DRJ 25 : (2015) 5 LW 609 : (2015) 180 PLR 471 : (2015) 3 RCR(Civil) 394 : (2015) 6 SCALE 731 : (2015) 7 SCC 373 : (2015) 2 SCC(L&S) 478 : (2015) 4 WLN 88

Bar Council of India Rules, 1975 - Rule 15, Rule 19, Rule 26Constitution of India, 1950 - Article 226, 227Delhi Co-operative Societies Act, 1972 - Section 80
Supreme Court29 Apr 2015Dismissed

Pradip Nanjee Gala Vs Sales Tax Officer and Others

Supreme Court Of India · (2015) 4 ABR 415 : (2015) 4 MLJ 605 : (2015) 5 SCALE 695 : (2015) 5 SCJ 372 : (2015) 80 VST 375

Bombay Sales Tax Act, 1959 - Section 14, 18, 2(21), 45Bombay Sales Tax Rules, 1959 - Rule 43A, Rule 44, Rule 44A
Supreme Court29 Apr 2015Dismissed

Khub Ram and Others Vs Dalbir Singh and Others

Supreme Court Of India · (2015) 7 AD (SC) 577 : (2015) 4 ALLMR 444 : (2015) 146 FLR 80 : (2015) 3 JLJR 126 : (2015) LabIC 3760 : (2015) 4 MLJ 377 : (2015) 3 PLJR 248 : (2015) 5 SCALE 671 : (2015) 8 SCC 368 : (2015) 2 SCC(L&S) 700 : (2015) 5 SCJ 546 : (2015) 3 SCT 74 : (2016) 1 WB

Constitution of India, 1950 - Article 136
Supreme Court29 Apr 2015Allowed

Escorts Ltd. Vs Commissioner of Central Excise

Supreme Court Of India · (2015) 7 AD (SC) 10 : (2015) 319 ELT 406 : (2015) 52 GST 78 : (2015) 32 GSTR 438 : (2015) 4 MLJ 325 : (2015) 5 SCALE 653 : (2015) 9 SCC 109 : (2015) 5 SCJ 522

Central Excise Rules, 1944 - Rule 173B, Rule 49, Rule 57CC, Rule 9Central Excise Tariff Act, 1985 - Section 2Central Excises and Salt Act, 1944 - Section 11A, 11A(1), 2, 3, 3
Supreme Court29 Apr 2015Allowed

Ariane Orgachem Pvt. Ltd. Vs Wyeth Employees Union and Others

Supreme Court Of India · (2015) 6 AD (SC) 474 : (2015) 145 FLR 985 : (2015) 3 JLJR 211 : (2015) 2 LLJ 513 : (2015) 4 LLN 277 : (2016) 1 MhLj 656 : (2015) 3 PLJR 381 : (2015) 5 SCALE 679 : (2015) 7 SCC 561 : (2015) 2 SCC(L&S) 550 : (2015) 5 SCJ 499 : (2015) 3 SCT 65 : (2015) 4 WB

Industrial Disputes Act, 1947 - Section 10, 10(1), 10(2), 10(3), 12(5)Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 59