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COURT ARCHIVE

Supreme Court Of India judgments, 1996

2,104 judgments · page 11 of 106

Supreme Court27 Nov 1996Disposed Of

Charan Singh, etc. Vs State of Punjab and others, etc.

Supreme Court Of India · (1996) 9 AD 381 : AIR 1997 SC 1052 : (1997) AIRSCW 1050 : (1997) 2 ALD(Cri) 869 : (1996) 9 SCALE 28 : (1997) 1 SCC 151 : (1996) 9 SCR 243 Supp : (1997) 1 Supreme 23 : (1997) 1 UJ 277

Constitution of India, 1950 — Article 14, 15, 16, 21, 38
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Supreme Court27 Nov 1996Dismissed

Phoolan Devi Vs State of M.P. and Others

Supreme Court Of India · (1997) 21 ACR 311 : (1996) 8 AD 601 : (1997) 1 BLJR 481 : (1996) 10 JT 633 : (1997) 1 RLW 28 : (1996) 8 SCALE 554 : (1996) 11 SCC 19 : (1996) 9 SCR 233 Supp

Constitution of India, 1950 — Article 21, 32
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Supreme Court27 Nov 1996Dismissed

Jagtar Singh Vs Pargat Singh and Others

Supreme Court Of India · (1996) 9 AD 465 : (1996) 1 ALD(Cri) 300 : (1997) 2 LW 536 : (1996) 9 SCALE 14 : (1996) 11 SCC 586 : (1996) 9 SCR 252 Supp

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1), Order 23 Rule 1(4), Order 3 Rule 4, Order 41 Rule 11, Order 41 Rule 9
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Supreme Court26 Nov 1996Dismissed

U.D. Lama and Others Vs State of Sikkim and Others

Supreme Court Of India · (1996) 9 AD 544 : (1996) 10 JT 757 : (1996) 8 SCALE 613 : (1997) 1 SCC 111 : (1997) SCC(L&S) 142 : (1996) 9 SCR 180 Supp

Constitution of India, 1950 — Article 309Sikkim State Civil Service Rules, 1977 — Rule 4(1), 4(2), 4(3)
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