Supreme Court06 Aug 1996Disposed Of
Steel Authority of India Ltd. Vs Union of India (UOI) and Another
Supreme Court Of India · (1997) 90 ELT 11 : (1997) 11 SCC 117
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 50 of 106
Supreme Court06 Aug 1996Dismissed
Delhi Automobiles (P) Ltd. Vs Commissioner of Sales Tax, Delhi
Supreme Court Of India · (1997) 10 SCC 486 : (1997) 104 STC 75
Supreme Court06 Aug 1996Dismissed
Laxmappa and others Vs Smt. Balawa Kom Tirkappa Chavdi
Supreme Court Of India · (1996) 6 AD 510 : AIR 1996 SC 3497 : (1996) 4 ALT 14 : (1996) 7 JT 236 : (1996) 5 SCALE 782 : (1996) 5 SCC 458 : (1996) 4 SCR 308 Supp
Hindu Succession Act, 1956 — Section 14(1), 14(2)
Supreme Court05 Aug 1996Disposed Of
Bharat Coking Coal Ltd. and Others Vs Babulal and Another
Supreme Court Of India · (1996) 6 AD 742 : (1997) 1 CALLT 106 : (1997) 2 LLJ 926 : (1996) 6 SCALE 342 : (1996) 10 SCC 295 : (1996) 4 SCR 289 Supp : (1996) 3 SLJ 106
Common Coal Cadre Rules, 1974 — Rule 12.4(1)Constitution of India, 1950 — Article 14
Supreme Court05 Aug 1996Allowed
Indore Development Authority Vs Balkrishna and Others
Supreme Court Of India · (1997) 10 JT 731(1) : (1996) 6 SCALE 227 : (1997) 9 SCC 321 : (1996) 4 SCR 283 Supp : (1996) 2 UJ 657
Land Acquisition Act, 1894 — Section 16Trusts Act, 1882 — Section 50, 52, 54, 70, 71
Supreme Court05 Aug 1996Allowed
Chowdegowda alias Dorji (dead) by LRs. and others Vs C. Nagaraju and others
Supreme Court Of India · (1996) 6 AD 501 : AIR 1996 SC 3485 : (1996) 2 DMC 387 : (1996) 7 JT 638 : (1996) 6 SCALE 162 : (1996) 5 SCC 623 : (1996) 4 SCR 287 Supp
Supreme Court05 Aug 1996Allowed
State of Gujarat Vs Rajesh Kumar Chimanlal Barot and another
Supreme Court Of India · (1996) 6 AD 289 : AIR 1996 SC 2664 : (1996) 87 CompCas 919 : (1996) 6 SCALE 140 : (1996) 6 SCALE 14 : (1996) 5 SCC 477 : (1996) 4 SCR 279 Supp
Supreme Court05 Aug 1996Dismissed
Mohammad Khalil Vs Kamaruddin
Supreme Court Of India · (1996) 6 AD 508 : (1996) 7 JT 510 : (1996) 6 SCALE 132 : (1996) 5 SCC 625 : (1996) 4 SCR 281 Supp : (1996) 2 UJ 559
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, 100
Supreme Court05 Aug 1996Disposed Of
Bharat Coking Coal Ltd. and Others Vs Babulal and Another etc.
Supreme Court Of India · (1996) 6 AD 742 : (1997) 1 CALLT 106 : (1997) 2 LLJ 926 : (1996) 6 SCALE 342 : (1996) 10 SCC 295 : (1996) 4 SCR 289 Supp : (1996) 3 SLJ 106
Common Coal Cadre Rules, 1974 — Rule 12.4(1)Constitution of India, 1950 — Article 14
Supreme Court05 Aug 1996Allowed
Indore Development Authority Vs Satyabhama Bai (Smt) and Others
Supreme Court Of India · (1996) 6 AD 394 : (1996) 6 SCALE 38 : (1996) 10 SCC 751 : (1996) 4 SCR 277 Supp
Land Acquisition Act, 1894 — Section 51A
Supreme Court05 Aug 1996Dismissed
Rameshwer Dubey and Others Vs Masomat Asha Kaur and Others
Supreme Court Of India · (1996) 6 AD 514 : (1996) 6 SCALE 141 : (1996) 11 SCC 160 : (1996) 4 SCR 292 Supp : (1996) 2 UJ 552
Limitation Act, 1963 — Article 58, 59Specific Relief Act, 1963 — Section 31
Supreme Court03 Aug 1996Allowed
Bishan Singh and others Vs State of Punjab and another
Supreme Court Of India · AIR 1997 SC 2670 : (1997) AIRSCW 2635 : (1996) 74 FLR 2751 : (1996) 9 JT 694 : (1997) 1 LLJ 926 : (1996) 7 SCALE 155 : (1996) 10 SCC 461 : (1997) SCC(L&S) 112 : (1996) 7 Supreme 482
Supreme Court02 Aug 1996Allowed
Sarvinder Singh Vs Dalip Singh and Others
Supreme Court Of India · (1996) 6 AD 546 : (1997) MPLJ 324 : (1997) 1 MPLJ 324 : (1996) 6 SCALE 59 : (1996) 5 SCC 539 : (1996) 4 SCR 271 Supp
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Transfer of Property Act, 1882 — Section 52
Supreme Court02 Aug 1996Allowed
Central Welfare Board and Others Vs Anjali Bepari (Ms) and Others
Supreme Court Of India · (1996) 6 AD 788 : (1997) 1 CALLT 53 : (1996) 74 FLR 2336 : (1996) 8 JT 1 : (1997) 1 LLJ 576 : (1996) 6 SCALE 302 : (1996) 10 SCC 133 : (1996) 4 SCR 275 Supp : (1997) 1 UPLBEC 47
Supreme Court01 Aug 1996Dismissed
Bachan Singh and Another Vs Waryam Kaur (Smt)
Supreme Court Of India · (1998) 8 SCC 707
Supreme Court01 Aug 1996Dismissed
Mst. Deu and Others Vs Laxmi Narayan and Others
Supreme Court Of India · (1998) 8 SCC 701
Hindu Adoptions and Maintenance Act, 1956 — Section 16
Supreme Court01 Aug 1996Dismissed
Gyabiram Vs R. Gangadharan and Others
Supreme Court Of India · (1998) 8 SCC 689
Karnataka Rent Control Act, 1961 — Section 31 B, 31 C
Supreme Court01 Aug 1996Allowed
Collector of Central Excise Vs Rane Brake Linings Ltd., Madras
Supreme Court Of India · (1999) 106 ELT 289 : (1998) 8 SCC 420
Supreme Court01 Aug 1996Dismissed
V.B.C. Exports Pvt. Ltd. and Another Vs Commander S.D. Baijal and Others
Supreme Court Of India · AIR 1996 SC 2682 : (1996) 2 ALD(Cri) 523 : (1998) 91 CompCas 63 : (1996) CriLJ 3981 : (1996) 7 JT 528 : (1996) 5 SCALE 520 : (1996) 5 SCC 382 : (1996) 4 SCR 233 Supp
Marine Zones of India (Regulations of Fishing by Foreign Vessels) Act, 1981 — Section 12, 17(1), 5(1), 5(6)Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Rules, 1982 — Rule 16, 8(1), 8(2)
Supreme Court01 Aug 1996Allowed
Bijaya Kumar Agarwala Vs State of Orissa
Supreme Court Of India · AIR 1996 SC 2531 : (1996) 2 ALD(Cri) 366 : (2005) 2 ALT(Cri) 19 : (1996) 2 ALT(Cri) 821 : (1996) CriLJ 3577 : (1996) 3 Crimes 99 : (1996) 7 JT 56 : (1997) 1 LW(Cri) 1 : (1989) 1 OLR 66 : (1996) 5 SCALE 530 : (1996) 5 SCC 1 : (1996) 4 SCR 249 Supp
Essential Commodities Act, 1955 — Section 3(1), 7Orissa Rice and Paddy Control Order, 1965 — Clause 3