V.L. Patil Vs Arjun Halappa Naikawadi and others
Supreme Court Of India · AIR 1997 SC 458 : (1996) AIRSCW 3844 : (1996) 5 SCALE 824 : (1996) 10 SCC 358 : (1996) 4 SCR 345 Supp : (1996) 6 Supreme 378
COURT ARCHIVE
2,104 judgments · page 49 of 106
Supreme Court Of India · AIR 1997 SC 458 : (1996) AIRSCW 3844 : (1996) 5 SCALE 824 : (1996) 10 SCC 358 : (1996) 4 SCR 345 Supp : (1996) 6 Supreme 378
Supreme Court Of India · (1996) 6 AD 550 : AIR 1997 SC 379 : (1996) AIRSCW 3747 : (1996) 6 SCALE 98 : (1996) 4 SCR 377 Supp : (1996) 6 Supreme 744
Supreme Court Of India · (1996) 6 AD 601 : AIR 1997 SC 448 : (1996) AIRSCW 3832 : (1996) 6 SCALE 101 : (1996) 10 SCC 36 : (1996) 4 SCR 368 Supp : (1996) 6 Supreme 611
Supreme Court Of India · (1996) 6 AD 551 : AIR 1997 SC 1463 : (1997) AIRSCW 151 : (1996) 7 JT 462 : (1996) 6 SCALE 148 : (1996) 10 SCC 353 : (1996) 4 SCR 363 Supp : (1996) 6 Supreme 478
Supreme Court Of India · AIR 1996 SC 2590 : (1996) 2 ALD(Cri) 572 : (1996) CriLJ 3583 : (1996) 3 Crimes 112 : (1996) 7 JT 586 : (1996) 5 SCALE 670 : (1996) 2 SCALE 400 : (1996) 10 SCC 274 : (1996) 2 UPLBEC 827
Supreme Court Of India · AIR 1996 SC 2786 : (1996) 6 SCALE 99 : (1996) 6 SCALE 199 : (1996) 5 SCC 618 : (1996) 4 SCR 370 Supp
Supreme Court Of India · (1996) 6 AD 391 : AIR 1996 SC 3486 : (1996) 6 SCALE 96 : (1996) 10 SCC 39 : (1996) 4 SCR 372 Supp
Supreme Court Of India · (1996) 6 AD 385 : AIR 1996 SC 2803 : (1997) 1 CTC 100 : (1996) 9 JT 80 : (1997) 1 MLJ 107 : (1996) 6 SCALE 36 : (1996) 6 SCC 464 : (1996) 4 SCR 356 Supp : (1997) 1 UJ 108
Supreme Court Of India · (1996) 6 AD 189 : AIR 1996 SC 2756 : (1992) LabIC 2090 : (1996) 5 SCALE 756 : (1996) 9 SCC 649 : (1996) 4 SCR 343 Supp : (1996) 103 STC 97
Supreme Court Of India · (1996) 6 AD 303 : AIR 1996 SC 3478 : (1997) 1 JLJ 117 : (1996) 8 JT 303 : (1996) 6 SCALE 39 : (1997) 2 SCC 487 : (1996) 4 SCR 349 Supp
Supreme Court Of India · AIR 1997 SC 446 : (1996) AIRSCW 3831 : (1996) 6 SCALE 27 : (1996) 5 SCC 499 : (1996) 4 SCR 353 Supp : (1996) 6 Supreme 441
Supreme Court Of India · (1996) 6 AD 453 : AIR 1996 SC 2780 : (1996) 5 SCALE 780 : (1996) 5 SCC 766 : (1996) 4 SCR 311 Supp
Supreme Court Of India · (1996) 6 AD 56 : AIR 1996 SC 2703 : (1996) 7 JT 473 : (1996) 2 MhLj 855 : (1996) 5 SCALE 590 : (1996) 5 SCC 507 : (1996) 4 SCR 301 Supp : (1996) 2 UJ 556
Supreme Court Of India · AIR 1996 SC 3496 : (1996) 74 FLR 2234 : (1996) 7 JT 611 : (1996) 2 LLJ 932 : (1996) 5 SCALE 767 : (1996) 10 SCC 41 : (1996) 4 SCR 306 Supp
Supreme Court Of India · (1996) 6 AD 502 : AIR 1997 SC 378 : (1996) AIRSCW 3745 : (1997) 1 CALLT 101 : (1996) 7 JT 359 : (1996) 6 SCALE 1 : (1996) 10 SCC 632 : (1996) 4 SCR 316 Supp : (1996) 6 Supreme 564
Supreme Court Of India · (1996) 6 AD 644 : AIR 1996 SC 2677 : (1997) 1 CTC 156 : (1996) 7 JT 301 : (1996) 6 SCALE 29 : (1996) 10 SCC 721 : (1996) 4 SCR 319 Supp : (1996) 2 UJ 636
Supreme Court Of India · (1996) 6 AD 58 : AIR 1996 SC 2558 : (1996) 86 ELT 453 : (1996) 7 JT 222 : (1996) 5 SCALE 593 : (1996) 10 SCC 42
Supreme Court Of India · (1996) 6 AD 509 : (1996) 7 JT 264 : (1997) 1 MLJ 115(1) : (1997) 1 PLJR 4 : (1996) 5 SCALE 784 : (1996) 6 SCC 444 : (1996) 4 SCR 314 Supp
Supreme Court Of India · (1996) 6 AD 3 : AIR 1996 SC 3473 : (1996) 2 ALD(Cri) 343 : (1996) CriLJ 3844 : (1996) 3 Crimes 93 : (1996) 7 JT 227 : (1996) 5 SCALE 584 : (1996) 9 SCC 472
Supreme Court Of India · (1996) 6 AD 52 : AIR 1996 SC 2731 : (1996) 86 ELT 449 : (1996) 7 JT 169 : (1996) 5 SCALE 645 : (1996) 9 SCC 663 : (1996) 4 SCR 294 Supp