Supreme Court12 Aug 1996Dismissed

Parwatabai Vs Sonabai and others

Supreme Court Of India · (1996) 6 AD 652 : AIR 1997 SC 381 : (1996) AIRSCW 3751 : (1996) 7 JT 661 : (1997) 115 PLR 712 : (1996) 6 SCALE 375 : (1997) 1 SCC 531 : (1996) 4 SCR 571 Supp : (1996) 6 Supreme 669

Limitation Act, 1963 — Article 64, 65
Supreme Court12 Aug 1996Disposed Of

Baij Nath Gupta Vs State of Bihar and Others

Supreme Court Of India · (1996) 6 AD 783 : (1997) 10 JT 472 : (1989) LabIC 2089 : (1994) 3 LLJ 268 : (1996) 6 SCALE 295 : (1996) 10 SCC 297 : (1997) SCC(L&S) 71 : (1996) 4 SCR 566 Supp

Central Civil Services (Pension) Rules, 1972 — Rule 14
Supreme Court12 Aug 1996Dismissed

Amalapuram Municipal Council and Another Vs U. Simhadri

Supreme Court Of India · (1996) 6 AD 755 : (1996) 74 FLR 2241 : (1996) 7 JT 468 : (1996) LabIC 2739 : (1996) 6 SCALE 247 : (1996) 10 SCC 657 : (1997) SCC(L&S) 344 : (1996) 4 SCR 563 Supp : (1996) 3 SLJ 99 : (1997) 1 UPLBEC 255

Andhra Pradesh Municipalities Act, 1965 — Section 74
Supreme Court09 Aug 1996Dismissed

Jayantilal Ratanchand Shah, Devkumar Gopaldas Aggarwal and others Vs Reserve Bank of India and others

Supreme Court Of India · AIR 1997 SC 370 : (1998) 91 CompCas 117 : (1997) 3 GLR 2525 : (1996) 7 JT 681 : (1996) 5 SCALE 741 : (1996) 9 SCC 650 : (1996) 4 SCR 443 Supp : (1996) 2 UJ 621

Constitution of India, 1950 — Article 14, 19(1), 31High Denomination Bank Notes (Demonetisation) Act, 1978 — Section 2, 3, 4, 7, 8Reserve Bank of India Act, 1934 — Section 22, 24, 26, 39
Supreme Court09 Aug 1996Allowed

Indian Bank Vs M/s. Satyam Fibres (India) Pvt. Ltd.

Supreme Court Of India · (1996) 6 AD 112 : AIR 1996 SC 2592 : (1998) 92 CompCas 149 : (1996) 7 JT 135 : (1996) 5 SCALE 722 : (1996) 5 SCC 550 : (1996) 4 SCR 464 Supp

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 15, 2, 3Consumer Protection Act, 1986 — Section 13, 2
Supreme Court09 Aug 1996Allowed

Ramesh Chander and Others Vs Delhi Administration and Others

Supreme Court Of India · (1996) 6 AD 316 : (1996) 74 FLR 2235 : (1996) 7 JT 607 : (1996) 5 SCALE 836 : (1996) 10 SCC 409 : (1997) SCC(L&S) 96 : (1996) 4 SCR 530 Supp : (1996) 3 SLJ 124 : (1997) 1 UJ 97

DELHI POLICE ACT, 1978 — Section 21Penal Code, 1860 (IPC) — Section 395
Supreme Court08 Aug 1996Disposed Of

Jagat Prasad Vs State of U.P.

Supreme Court Of India · (1998) 8 SCC 632

Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 438, 9