Supreme Court20 Aug 1996dismissed
Ram Awatar Agarwal and Others Vs Corporation of Calcutta and Others
Supreme Court Of India · (1999) 3 CALLT 76 : (1999) 9 JT 86 : (1999) 6 SCC 532
Calcutta Municipal Act, 1951 — Section 414(1), 416
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 45 of 106
Supreme Court20 Aug 1996dismissed
Karam Singh and another Vs State of Punjab
Supreme Court Of India · (1996) 6 AD 275 : AIR 1996 SC 3480 : (1996) 2 ALD(Cri) 563 : (1996) CriLJ 3994 : (1996) 3 Crimes 76 : (1996) 7 JT 349 : (1996) 4 KarLJ 591 : (1996) 6 SCALE 74 : (1996) 2 SCALE 211
Penal Code, 1860 (IPC) — Section 300Terrorist Affected Areas (Special Courts) Act, 1984 — Section 14
Supreme Court20 Aug 1996dismissed
Ved Prakash Vs State of Haryana
Supreme Court Of India · AIR 1996 SC 2795 : (1996) 2 ALD(Cri) 653 : (1996) CriLJ 4156 : (1996) 3 Crimes 194 : (1997) 10 JT 465 : (1996) 6 SCALE 78
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324
Supreme Court20 Aug 1996Allowed
State of A.P. Vs Nagoti Venkataramana
Supreme Court Of India · (1996) 7 AD 212 : (1997) 1 ALD(Cri) 54 : (1997) 1 ARBLR 303 : (1996) 8 JT 282 : (1996) 6 SCALE 417 : (1996) 6 SCC 409 : (1996) 4 SCR 812 Supp
Cinematograph Act, 1952 — Section 2Copyright Act, 1957 — Section 4, 44, 51, 52A, 63
Supreme Court20 Aug 1996Dismissed
Pritam Singh Vs State of Punjab Balbir Singh Vs Nachhatar Singh and others
Supreme Court Of India · (1996) 6 AD 214 : AIR 1996 SC 2760 : (1996) 2 ALD(Cri) 566 : (1996) CriLJ 4000 : (1996) 3 Crimes 253 : (1996) 7 JT 362 : (1996) 6 SCALE 45 : (1996) 10 SCC 277
Penal Code, 1860 (IPC) — Section 302, 323, 324, 34
Supreme Court20 Aug 1996Dismissed
Markaz Constructions Vs Sugra Humayun Mirza Wakf and others
Supreme Court Of India · (1996) 6 AD 455 : AIR 1996 SC 2763 : (1996) 6 SCALE 84 : (1996) 10 SCC 289
Constitution of India, 1950 — Article 136
Supreme Court20 Aug 1996Dismissed
State of U.P. and others Vs Bridge and Roof Co. (India) Ltd.
Supreme Court Of India · (1996) 6 AD 621 : AIR 1996 SC 3515 : (1996) 7 JT 395 : (1996) 6 SCALE 168 : (1996) 6 SCC 22 : (1996) 4 SCR 762 Supp : (1997) 104 STC 78
Constitution of India, 1950 — Article 226Uttar Pradesh Sales Tax (Amendment) Act, 1985 — Section 3, 3D, 8D
Supreme Court20 Aug 1996Dismissed
Chhotu and Another Vs State of Haryana
Supreme Court Of India · (1996) 20 ACR 774 : (1996) 2 ALD(Cri) 561 : (1996) 6 SCALE 80
Penal Code, 1860 (IPC) — Section 307, 34
Supreme Court20 Aug 1996Allowed
State of Andhra Pradesh Vs Nagoti Venkataramana
Supreme Court Of India · (1996) 08 SC CK 0001
Cinematograph Act, 1952 — Section 2, 5ACopyright Act, 1957 — Section 3, 4, 44, 48, 51
Supreme Court19 Aug 1996Dismissed
Hirabai Vs Hanumanth Krishnaji Bhide and Others
Supreme Court Of India · (1996) 6 AD 596 : (1996) 7 JT 511 : (1996) 6 SCALE 254 : (1996) 10 SCC 747 : (1996) 4 SCR 756 Supp : (1996) 2 UJ 554
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2), Order 21 Rule 90, Order 21 Rule 90(1), Order 21 Rule 90(2)
Supreme Court19 Aug 1996dismissed
Sohan Singh Vs Sarwan Singh and Others
Supreme Court Of India · (1996) 6 AD 538 : (1997) 1 BC 43 : (1996) 7 JT 508 : (1996) 114 PLR 724 : (1996) 6 SCALE 253 : (1996) 5 SCC 759 : (1996) 4 SCR 754 Supp : (1996) 2 UJ 563
Supreme Court19 Aug 1996Allowed
Nirmal Singh and Others Vs State of Haryana
Supreme Court Of India · AIR 1996 SC 2759 : (1997) 1 ALD(Cri) 49 : (1996) CriLJ 3998 : (1996) 6 SCALE 62 : (1996) 6 SCC 126 : (1996) 4 SCR 745 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313, 407
Supreme Court19 Aug 1996Dismissed
State of Punjab Vs Maninder Singh
Supreme Court Of India · (1996) 6 AD 395 : (1996) 2 ALD(Cri) 523 : (1996) 7 JT 502 : (1996) 6 SCALE 262 : (1996) 10 SCC 288 : (1996) 4 SCR 760 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161
Supreme Court19 Aug 1996Allowed
Special Land Acquisition Officer, Dharwad Vs Tajar Hanifabi (Smt)
Supreme Court Of India · (1996) 7 AD 231 : (1996) 4 CALLT 49 : (1996) 9 JT 540 : (1996) 6 SCALE 663 : (1996) 10 SCC 627
Land Acquisition Act, 1894 — Section 23
Supreme Court19 Aug 1996Dismissed
Union of India (UOI) and Others Vs Parmanand
Supreme Court Of India · (1996) 74 FLR 2658 : (1996) 9 JT 544 : (1996) 6 SCALE 657 : (1996) 10 SCC 434 : (1997) SCC(L&S) 104 : (1996) 4 SCR 751 Supp
Supreme Court16 Aug 1996Allowed
Secretary, Ministry of Works and Housing Govt. of India and Others Vs Mohinder Singh Jagdev and Others
Supreme Court Of India · (1996) 6 AD 738 : (1996) 2 CTC 715 : (1996) 74 FLR 2382 : (1996) 8 JT 46 : (1997) 1 LLJ 5 : (1997) 2 MLJ 59 : (1996) 6 SCALE 397 : (1996) 6 SCC 229 : (1996) 4 SCR 736 Supp
Central Government Services (Temporary Service) Rules, 1949 — Rule 5Civil Procedure Code, 1908 (CPC) — Order 27 Rule 1, 79Constitution of India, 1950 — Article 136, 300, 77
Supreme Court16 Aug 1996Allowed
Maulvi Issa Qureshi Vs District Judge, Deoria and Others
Supreme Court Of India · (1996) 7 AD 397 : (1996) 8 JT 175 : (1996) 6 SCALE 487 : (1996) 5 SCC 731 : (1996) 4 SCR 734 Supp
Supreme Court16 Aug 1996Allowed
Pfizer Limited Vs Mazdoor Congress and others
Supreme Court Of India · (1996) 6 AD 346 : AIR 1996 SC 2618 : (1996) 74 FLR 2198 : (1996) 7 JT 239 : (1996) 2 LLJ 891 : (1996) 6 SCALE 6 : (1996) 5 SCC 609 : (1996) 4 SCR 716 Supp : (1997) 1 SLJ 39
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 28Penal Code, 1860 (IPC) — Section 34
Supreme Court16 Aug 1996Allowed
M.A. Rajasekhar Vs State of Karnataka and Another
Supreme Court Of India · (1996) 6 AD 790 : (1996) 7 JT 708 : (1996) 6 SCALE 377 : (1996) 10 SCC 369 : (1996) 4 SCR 729 Supp : (1997) 1 SLJ 45
Supreme Court16 Aug 1996Dismissed
Sunny Kruiakore and Others Vs State of Kerala and Others
Supreme Court Of India · (1996) 6 AD 553 : (1996) 74 FLR 2245 : (1996) 7 JT 476 : (1996) 6 SCALE 3 : (1996) 10 SCC 145 : (1996) 4 SCR 709 Supp
Plantations Labour (Amendment) Act, 1960 — Section 2Plantations Labour Act, 1951 — Section 1(4), 1(5)